High Courts14 Aug 2012Disposed Off
Shri Mahendra Kumr Mahajan Vs ICAI and Another
Delhi High Court · (2012) 08 DEL CK 0482
Chartered Accountants Act, 1949 — Section 21(B)
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,242 of 6,805
High Courts14 Aug 2012Allowed
Sheila Gupta Vs State
Delhi High Court · (2012) 08 DEL CK 0480
Penal Code, 1860 (IPC) — Section 156(3), 405, 406
High Courts14 Aug 2012Disposed Off
Sunil Kumar Sharma Vs Union of India and Others
Delhi High Court · (2012) 08 DEL CK 0427
High Courts14 Aug 2012Dismissed
Oriental Insurance Company Ltd. Vs B.S. Bhargav and Others
Delhi High Court · (2013) 1 ACC 608 : (2013) ACJ 786
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8
High Courts14 Aug 2012Allowed
IFFCO Tokio General Insurance Co. Ltd. Vs Babita and Others
Delhi High Court · (2012) 6 ILR Delhi 206
Motor Vehicles Act, 1988 — Section 140, 163A, 166
High Courts14 Aug 2012Dismissed
Mr. Chetan Dayal Vs Mrs. Aruna Malhotra and Others
Delhi High Court · (2012) 08 DEL CK 0362
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, 151Succession Act, 1925 — Section 213, 213(1), 299, 57, 57(a)
High Courts14 Aug 2012Allowed
Prion Enterprises Vs Commissioner of Customs
Delhi High Court · (2012) 285 ELT 503
High Courts14 Aug 2012Dismissed
Ex. Constable Narender Bahadur Singh Vs UOI and Others
Delhi High Court · (2012) 08 DEL CK 0301
Border Security Force Act, 1968 — Section 41(e), 46, 74(2)Penal Code, 1860 (IPC) — Section 420
High Courts14 Aug 2012
New India Assurance Co. Ltd. Vs Mohinder Singh and Others
Delhi High Court · (2012) 08 DEL CK 0175
Criminal Procedure Code, 1973 (CrPC) — Section 173Motor Vehicles Act, 1988 — Section 149(2), 149(2)(a)(i)(ii), 149(2)(a)(ii), 181, 4Penal Code, 1860 (IPC) — Section 279, 338
High Courts14 Aug 2012Dismissed
Superior Exim Pvt. Ltd. Vs Sitar Ram Goel, Veena Associates and Urmil Arora and Another
Delhi High Court · (2012) 08 DEL CK 0153
Delhi Rent Control Act, 1958 — Section 14, 14(1), 14(1)(e), 2(e), 22
High Courts14 Aug 2012Dismissed
Ex Cook R.N.Sharma Vs Uoi and Others
Delhi High Court · (2012) 08 DEL CK 0093
High Courts14 Aug 2012
Union of India and Others Vs Chander Narayan Joshi
Delhi High Court · (2012) 08 DEL CK 0067
High Courts13 Aug 2012Dismissed
Raj Kumari Garg Vs S.M. Ezaz and Others
Delhi High Court · (2012) 132 DRJ 108
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 7 Rule 11, Order 7 Rule 14, Order 7 Rule 7, 35AIncome Tax Act, 1961 — Section 230A(1)Limitation Act, 1963 — Section 24, 3, 4
High Courts13 Aug 2012Dismissed
Kishore Guleria Vs Director of Education and Others
Delhi High Court · (2012) 7 AD 158
Delhi School Education Act, 1973 — Section 8
High Courts13 Aug 2012Dismissed
Mohd. Hanif Vs State
Delhi High Court · (2012) 08 DEL CK 0450
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106, 114, 25, 26Penal Code, 1860 (IPC) — Section 106, 302, 34, 364
High Courts13 Aug 2012Dismissed
Rash Bihari Pandey Vs Uoi and Others
Delhi High Court · (2012) 08 DEL CK 0426
Penal Code, 1860 (IPC) — Section 149, 302
High Courts13 Aug 2012Disposed Off
Sachidananda Samal and Others Vs Sree Neelachal Seva Sangha, Delhi and Others
Delhi High Court · (2012) 08 DEL CK 0425
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 4Constitution of India, 1950 — Article 7Representation of the People Act, 1951 — Section 19, 27(5), 62
High Courts13 Aug 2012Disposed Off
Throw Ball Federation of India Vs UOI
Delhi High Court · (2012) 08 DEL CK 0380