High Courts09 Aug 2012Dismissed
Sanjay Goel Vs Lions Club International and Another
Delhi High Court · (2012) 08 DEL CK 0127
Civil Procedure Code, 1908 (CPC) — Section 2Constitution of India, 1950 — Article 227
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,244 of 6,805
High Courts09 Aug 2012
Subhash Singh Vs Union of India and Others
Delhi High Court · (2012) 08 DEL CK 0095
High Courts09 Aug 2012Dismissed
T.N. Vohra and Others Vs Govt. of Nct of Delhi and Others
Delhi High Court · (2012) 131 DRJ 435
Constitution of India, 1950 — Article 226
High Courts09 Aug 2012Allowed
Ajit Singh and Another Vs Paramjit Singh and Others
Delhi High Court · (2012) 5 ILR Delhi 776
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 149(2), 149(2)(a)(i)(ii), 149(2)(a)(ii), 157, 166
High Courts09 Aug 2012
Sh. Jagmohan Nath Kapoor Vs Sh. Manmohan Nath Kapoor
Delhi High Court · (2012) 193 DLT 791
Civil Procedure Code, 1908 (CPC) — Section 151Partition Act, 1893 — Section 2, 3
High Courts08 Aug 2012Allowed
Ms. Neetu Mishra Vs UOI and Others
Delhi High Court · (2012) 08 DEL CK 0518
Penal Code, 1860 (IPC) — Section 323, 324, 325, 34, 504
High Courts08 Aug 2012Allowed
Shubh Ram Sharma and Another Vs Rohit Singh and Others
Delhi High Court · (2012) 08 DEL CK 0512
High Courts08 Aug 2012Allowed
Tecpro Trema Ltd. and Tecpro Systems Limited Vs Ambika Projects (India) Private Limited
Delhi High Court · (2012) 08 DEL CK 0489
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts08 Aug 2012Allowed
In Re: Paragon Healthcare Pvt. Ltd.
Delhi High Court · (2012) 08 DEL CK 0460
Companies Act, 1956 — Section 391, 392, 393, 394
High Courts08 Aug 2012Disposed Off
Sandeep Vs State
Delhi High Court · (2012) 8 AD 702
Criminal Procedure Code, 1973 (CrPC) — Section 164, 428Penal Code, 1860 (IPC) — Section 361, 363, 375, 376
High Courts08 Aug 2012Disposed Off
Sanjay Jain Vs J.K. Transformers and Switch Gears and Anr
Delhi High Court · (2012) 08 DEL CK 0322
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2, Order 37 Rule 3, 151
High Courts08 Aug 2012
Economic Transport Organization Ltd. and Others Vs Mohan Investment and Properties (I) Ltd. and Others
Delhi High Court · (2012) 7 AD 393
Companies Act, 1956 — Section 18Constitution of India, 1950 — Article 227
High Courts08 Aug 2012Dismissed
M/s. Red Zebra Gift Promotion Pvt. Ltd. and Another Vs Pournavi Events Pvt. Ltd.
Delhi High Court · (2012) 08 DEL CK 0171
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227
High Courts08 Aug 2012
New India Assurance Co. Ltd. Vs Bharat Singh @ Bharat Kumar @ Bharat Kumar Bilwal and Others
Delhi High Court · (2012) 08 DEL CK 0168
High Courts08 Aug 2012Allowed
Naresh Kumar Vs CISF Thru'' The Director General, CISF and Others
Delhi High Court · (2012) 08 DEL CK 0162
Penal Code, 1860 (IPC) — Section 323, 324, 325, 34
High Courts08 Aug 2012
Shri Sushil Jain Vs Shri Meharban Singh and Others
Delhi High Court · (2012) 131 DRJ 421 : (2012) 6 ILR Delhi 186
Contract Act, 1872 — Section 73Specific Relief Act, 1963 — Section 12, 12(1), 16(c), 20, 20(3)
High Courts08 Aug 2012
Puneet Rao Vs Hindustan Petroleum Corporation Ltd. and Others
Delhi High Court · (2012) 08 DEL CK 0147
Constitution of India, 1950 — Article 226
High Courts08 Aug 2012
Sh. Sukhbir Singh Vs Delhi Transport Corporation
Delhi High Court · (2012) 9 AD 574 : (2012) 4 LLJ 227
Constitution of India, 1950 — Article 226, 227, 38, 39A, 43Industrial Disputes Act, 1947 — Section 25F
High Courts08 Aug 2012Allowed
State Vs Naveen Chander Upadhyaya
Delhi High Court · (2012) 7 AD 3
Passports Act, 1967 — Section 12Penal Code, 1860 (IPC) — Section 419, 420, 468, 471
High Courts08 Aug 2012Dismissed
Naraina Jan Kalyan Sudhar Sangthan (Regd.) Vs Union of India and Others
Delhi High Court · (2012) 08 DEL CK 0100