High Courts07 Aug 2012Allowed
M/s M.S. Metal Company Vs Delhi Development Authority and Others
Delhi High Court · (2012) 08 DEL CK 0177
Delhi Development Act, 1957 — Section 10, 11A
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,246 of 6,805
High Courts07 Aug 2012
Delhi Transport Corporation Vs Sunita and Others
Delhi High Court · (2012) 08 DEL CK 0167
High Courts07 Aug 2012
Bhopal Singh and Others Vs Nu-Tech Security Printers
Delhi High Court · (2012) 08 DEL CK 0166
High Courts07 Aug 2012
Harsh Kumar Jain and Others Vs State
Delhi High Court · (2013) 1 Crimes 50 : (2012) 3 JCC 2217
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts07 Aug 2012
CIT Vs Lachman Dass Bhatia
Delhi High Court · (2012) 7 AD 65 : (2012) 211 TAXMAN 70
Income Tax Act, 1961 — Section 131, 132, 142, 142(1), 143(2)
High Courts06 Aug 2012Dismissed
Tarun Sethi and Others Vs Vikas Budhiraja and Others
Delhi High Court · (2012) 192 DLT 163
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(a)Copyright Act, 1957 — Section 2Designs Act, 1911 — Section 2(5)
High Courts06 Aug 2012Dismissed
S.K. Sharma Vs Chander Prakash Arora and Another
Delhi High Court · (2012) 6 AD 510
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Contract Act, 1872 — Section 23, 24
High Courts06 Aug 2012Dismissed
Vinod Kumar and Others Vs Financial Commissioner and Others
Delhi High Court · (2012) 131 DRJ 331
Constitution of India, 1950 — Article 226, 227East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 21(1), 42, 43A
High Courts06 Aug 2012Disposed Off
Suresh Kumar Vs Satish Mehra and Another Satish Mehra Vs Suresh Kumar and Another
Delhi High Court · (2012) 6 AD 321
High Courts06 Aug 2012Dismissed
Dav College Managing Committee Vs Bimla Devi Bimla Devi Vs Dav College Managing Committee
Delhi High Court · (2012) 7 AD 81
Civil Procedure Code, 1908 (CPC) — Section 10Delhi School Education Act, 1973 — Section 2(h), 2(s), 25, 8(3)Industrial Disputes Act, 1947 — Section 10(s), 2(j), 2(s), 25F
High Courts06 Aug 2012Disposed Off
MGT M/s. Flood Control and Drainage Div. III Vs Shri Fokal and Another
Delhi High Court · (2012) 08 DEL CK 0508
Industrial Disputes Act, 1947 — Section 25F
High Courts06 Aug 2012Dismissed
CIT Vs Gravs Appliance Pvt. Ltd.
Delhi High Court · (2012) 08 DEL CK 0506
Income Tax Act, 1961 — Section 80A(2), 80B(5), 80I, 80IA, 80IA(5)
High Courts06 Aug 2012Disposed Off
Praveen kumar Vs Union of India and Others
Delhi High Court · (2012) 08 DEL CK 0505
High Courts06 Aug 2012
CIT Vs Anil Chanana
Delhi High Court · (2013) 350 ITR 247
Income Tax Act, 1961 — Section 143(3), 256(1), 80AB, 80HHC, 80HHC(3)
High Courts06 Aug 2012Dismissed
Ex. Constable Shashi Dutt Sharma Vs UOI and Others
Delhi High Court · (2013) 1 SCT 591
High Courts06 Aug 2012Dismissed
Union of India and Another Vs Satish Kumar Mehta
Delhi High Court · (2012) 08 DEL CK 0435
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 14, Order 2 Rule 2, 80Delhi Development Act, 1957 — Section 29(2)Delhi Rent Control Act, 1958 — Section 14(1)(k)
High Courts06 Aug 2012Dismissed
Maj. Gen. S.P. Sinha Vs UOI and Others
Delhi High Court · (2012) 08 DEL CK 0434
High Courts06 Aug 2012Dismissed
Oriental Insurance Company Ltd. Vs Arvind Kumar and Others
Delhi High Court · (2012) 08 DEL CK 0423
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Evidence Act, 1872 — Section 114, 45, 47, 61, 62
High Courts06 Aug 2012Dismissed
Rajeev Dhanraj Vs State and Others
Delhi High Court · (2013) 2 JCC 1081
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 279, 304A
High Courts06 Aug 2012Allowed
CIT Vs Delhi State Industrial and Infrastructure Dev Corp. Ltd.
Delhi High Court · (2012) 7 AD 258
Income Tax Act, 1961 — Section 43(1)