High Courts23 Jul 2012Allowed
Satender Mahto and Others Vs Mohd Sahbir and Others
Delhi High Court · (2012) 07 DEL CK 0566
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,259 of 6,805
High Courts23 Jul 2012Dismissed
Espn Software India (P) Ltd. Vs Modi Entertainment Network Ltd.
Delhi High Court · (2012) 10 AD 363 : (2012) 173 CompCas 465 : (2012) 191 DLT 734
Civil Procedure Code, 1908 (CPC) — Section 13, 44ACompanies Act, 1956 — Section 433(e), 434, 439, 450, 450(2)Limitation Act, 1963 — Section 18(1)
High Courts23 Jul 2012Dismissed
Shashi Kant and Others Vs UOI and Others
Delhi High Court · (2012) 07 DEL CK 0513
High Courts23 Jul 2012Disposed Off
Delhi Transport Carporation Vs Ram Kishan Yadav
Delhi High Court · (2012) 7 AD 478
Constitution of India, 1950 — Article 136, 226, 227
High Courts23 Jul 2012Disposed Off
Parmanand Vs Smt. Suman Sharma and Others
Delhi High Court · (2012) 191 DLT 539
Delhi Rent Control Act, 1958 — Section 25B, 25B(8)
High Courts23 Jul 2012Dismissed
Deepak Rastogi Vs M/s Flexi Resource Solution Pvt. Ltd.
Delhi High Court · (2012) 191 DLT 535 : (2012) 6 ILR Delhi 693
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 39 Rule 6, 115Companies Act, 1956 — Section 51
High Courts23 Jul 2012Allowed
Indian Council of Agricultural Research Vs Prem Dureja and Others
Delhi High Court · (2013) 1 SCT 588 : (2013) 2 SLJ 183
High Courts23 Jul 2012Dismissed
State of Maharashtra and Ors Vs Jawahar Singh and Others
Delhi High Court · (2013) 1 SCT 579 : (2013) 2 SLJ 189
High Courts23 Jul 2012Allowed
Accebeen Steel Pvt. Ltd. and Others Vs Jai Shree Khanna
Delhi High Court · (2012) 07 DEL CK 0385
High Courts23 Jul 2012Dismissed
Satish Chand Vs Union of India and Others
Delhi High Court · (2012) 07 DEL CK 0365
High Courts23 Jul 2012
Tholu Rocky Vs Director General Cisf and Others
Delhi High Court · (2012) 7 AD 356
High Courts23 Jul 2012Dismissed
Rajinder Kumar Gupta Vs State and Others
Delhi High Court · (2012) 07 DEL CK 0309
Evidence Act, 1872 — Section 32, 33, 6, 68Succession Act, 1925 — Section 276, 63, 63(c), 68
High Courts23 Jul 2012
Hansraj Gupta and Co. (P) Ltd. Vs Consolidation Officer (Village Bijwasan) and Others
Delhi High Court · (2012) 6 AD 381 : (2012) 131 DRJ 118
Delhi Land Reforms Act, 1954 — Section 84, 86East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 43A
High Courts23 Jul 2012
ICICI Lombard General Insurance Co. Ltd. Vs Rekha Devi and Others
Delhi High Court · (2012) 07 DEL CK 0162
High Courts23 Jul 2012
Mrs. Veena Jain Vs Sunil Sood
Delhi High Court · (2012) 7 AD 437
Limitation Act, 1963 — Section 19
High Courts23 Jul 2012Dismissed
Bansi Lal Vs Ashok Bhardwaj
Delhi High Court · (2012) 192 DLT 159
Delhi Rent Control Act, 1958 — Section 25B, 25B(8)
High Courts23 Jul 2012Dismissed
Niraj Vs Ramesh Pratap Singh @ Raju Singh
Delhi High Court · (2012) 3 JCC 235
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts23 Jul 2012Dismissed
Ram Kishan and Anr Vs State and Others
Delhi High Court · (2012) 6 AD 342 : (2012) 4 JCC 2714
Criminal Procedure Code, 1973 (CrPC) — Section 107, 150
High Courts23 Jul 2012
M/s Lavish Apartment (P.) Ltd. Vs Asst. Commissioner of Income Tax
Delhi High Court · (2012) 10 AD 421 : (2012) 210 TAXMAN 9
Income Tax Act, 1961 — Section 10, 12, 12A, 12AA, 22
High Courts23 Jul 2012Dismissed
Dr. Hemant Kumar Rohatgi and Another Vs South Delhi Maternity and Nursing Home Private Ltd. and Others
Delhi High Court · (2012) 192 DLT 387
Arbitration and Conciliation Act, 1996 — Section 34Companies Act, 1956 — Section 433