High Courts20 Jul 2012
CIT Vs Independent Media Pvt. Ltd.
Delhi High Court · (2012) 210 TAXMAN 14
Income Tax Act, 1961 — Section 143(1)(a), 148, 260A, 68
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,261 of 6,805
High Courts20 Jul 2012Dismissed
M/s Vasari India Pvt. Ltd. Vs Ghanshyam Dass Soni and Another
Delhi High Court · (2012) 07 DEL CK 0278
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Transfer of Property Act, 1882 — Section 108, 114
High Courts20 Jul 2012
T.R. Bhagat Vs Smt. Ranjit Kaur and Others
Delhi High Court · (2012) 07 DEL CK 0277
High Courts20 Jul 2012
Shriram General Insurance Co Ltd. Vs Smt Bhawan Madhok and Others
Delhi High Court · (2012) 07 DEL CK 0163
Motor Vehicles Act, 1988 — Section 147, 149(2), 149(2)(a)(i)(c), 163A, 166
High Courts20 Jul 2012Dismissed
Bses Rajdhani Power Ltd. Vs Sunheri and Another
Delhi High Court · (2012) 7 AD 38 : (2013) 3 Crimes 269 : (2012) 4 JCC 2713
Electricity Act, 2003 — Section 135, 150, 151, 154
High Courts20 Jul 2012Dismissed
Shemaroo Entertainment Ltd. Vs Amrit Sharma and Others
Delhi High Court · (2012) 52 PTC 325
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts20 Jul 2012Dismissed
Devender Kumar Yadav Vs State (Nct of Delhi)
Delhi High Court · (2012) 07 DEL CK 0100
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 106, 118, 157, 65B
High Courts20 Jul 2012Dismissed
P S G Steel Pvt. Ltd Vs Union of India and Others
Delhi High Court · (2013) 288 ELT 338
Foreign Trade (Development and Regulation) Act, 1992 — Section 15
High Courts20 Jul 2012Dismissed
Shakuntla Devi Vs UOI and Others
Delhi High Court · (2012) 07 DEL CK 0034
High Courts19 Jul 2012Allowed
Delhi Transport Corporation Vs Sh. R.K. Tiwari and Another
Delhi High Court · (2012) 7 AD 246 : (2012) 191 DLT 370 : (2012) LLR 973 : (2013) 1 SLJ 499
Constitution of India, 1950 — Article 311, 311(2)Industrial Disputes Act, 1947 — Section 2, 25F
High Courts19 Jul 2012Allowed
In Re: M/s Oscar Marketing Company Private Limited and Others
Delhi High Court · (2012) 07 DEL CK 0652
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts19 Jul 2012Allowed
In Re: M/s CDH Bioscience Private Limited and Others
Delhi High Court · (2012) 07 DEL CK 0651
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts19 Jul 2012Disposed Off
Rani and Others Vs N.D.P.L. and Another
Delhi High Court · (2012) 07 DEL CK 0612
High Courts19 Jul 2012Dismissed
Rajesh Kumar Vs Om Prakash and Others
Delhi High Court · (2012) 07 DEL CK 0571
High Courts19 Jul 2012Dismissed
Delhi Development Authority Vs V.K. Wahi
Delhi High Court · (2012) 07 DEL CK 0554
High Courts19 Jul 2012Allowed
Naveen Kumar Ahuja Vs The State Nct of Delhi
Delhi High Court · (2012) 07 DEL CK 0537
Criminal Procedure Code, 1973 (CrPC) — Section 157, 161, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts19 Jul 2012Dismissed
Union of India Vs Sarita Devi and Others
Delhi High Court · (2012) 07 DEL CK 0460
Railways Act, 1989 — Section 123(c), 123(c)(2), 124A
High Courts19 Jul 2012Dismissed
National Insurance Company Ltd. Vs Oriental Structural Engineers Ltd.
Delhi High Court · (2012) 195 DLT 553 : (2012) 131 DRJ 178
Arbitration and Conciliation Act, 1996 — Section 34Insurance Act, 1938 — Section 64UM(2)