High Courts19 Jul 2012
Krishna Devi Vs Manju Yadav
Delhi High Court · (2012) 9 AD 441
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, 114
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,262 of 6,805
High Courts19 Jul 2012
United India Insurance Co. Ltd. Vs Vipul Pathak and Others
Delhi High Court · (2012) 07 DEL CK 0295
High Courts19 Jul 2012Dismissed
New India Assurance Co. Ltd. Vs Vikram Sharma and Others
Delhi High Court · (2012) 07 DEL CK 0294
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Motor Vehicles Act, 1988 — Section 163A
High Courts19 Jul 2012Dismissed
Sharp Global Ltd Vs Commissioner of Central Excise
Delhi High Court · (2012) 192 ECR 231 : (2012) 285 ELT 335
High Courts19 Jul 2012
CIT Vs Societex
Delhi High Court · (2013) 259 CTR 325 : (2013) 212 TAXMAN 73
Income Tax Act, 1961 — Section 143(1)(a), 271(1)(c)
High Courts19 Jul 2012Dismissed
Vinod Kumar Vs UOI and Others
Delhi High Court · (2012) 07 DEL CK 0283
Central Reserve Police Force Act, 1949 — Section 10, 11, 9
High Courts19 Jul 2012
St. John''s School and Another Vs Asha Bhan
Delhi High Court · (2012) 191 DLT 382 : (2012) 6 ILR Delhi 668
Civil Procedure Code, 1908 (CPC) — Section 2(2)Constitution of India, 1950 — Article 311
High Courts19 Jul 2012Allowed
Rahul Garg Vs Pradeep Kumar Aggarwal
Delhi High Court · (2012) 07 DEL CK 0279
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10A, Order 7 Rule 11, 10
High Courts19 Jul 2012Dismissed
Subodh Kumar Vs The Management of Indira Gandhi National Open University Media Production Centre
Delhi High Court · (2012) 07 DEL CK 0260
Industrial Disputes Act, 1947 — Section 25(B)
High Courts19 Jul 2012
Advent Hospitality Pvt Ltd. Vs Tristar Hotels Pvt Ltd.
Delhi High Court · (2012) 07 DEL CK 0152
Arbitration and Conciliation Act, 1996 — Section 9Specific Relief Act, 1963 — Section 12, 12(3), 17, 9
High Courts19 Jul 2012Dismissed
Girdhar Lohani Vs State and Others
Delhi High Court · (2012) 07 DEL CK 0138
Evidence Act, 1872 — Section 41
High Courts19 Jul 2012
Dr. P.V. Lalitha Vs UOI and Others
Delhi High Court · (2012) 07 DEL CK 0136
Constitution of India, 1950 — Article 14
High Courts19 Jul 2012Dismissed
Ved Prakash Sharma Vs State and Anr
Delhi High Court · (2012) 192 DLT 71 : (2012) 5 ILR Delhi 768 : (2013) 1 JCC 292 : (2012) 1 JCC 292
Criminal Procedure Code, 1973 (CrPC) — Section 304, 311, 313Penal Code, 1860 (IPC) — Section 386, 511
High Courts19 Jul 2012
Dev Dutt Sharma Vs Bhim Singh and Another
Delhi High Court · (2012) 07 DEL CK 0043
High Courts19 Jul 2012
Cholamandalam Ms General Ins Co. Ltd. Vs Ram Kumar and Others
Delhi High Court · (2012) 07 DEL CK 0042
High Courts18 Jul 2012Dismissed
International Building and Furnishing Co. Pvt. Ltd. Vs Life Insurance Corporation of India
Delhi High Court · (2012) 07 DEL CK 0657
Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 106
High Courts18 Jul 2012Allowed
Dharamvir Singh Vs New India Insurance Company Ltd.
Delhi High Court · (2012) 07 DEL CK 0655
Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 147, 147(4), 149, 149(1), 163A
High Courts18 Jul 2012Dismissed
National Insurance Company Ltd. Vs Santosh Gandhi and Others
Delhi High Court · (2012) 07 DEL CK 0654
Motor Vehicles Act, 1988 — Section 149(2)(a), 166
High Courts18 Jul 2012Allowed
Dua Auto Components Private Limited Vs Acme Auto Private Limited
Delhi High Court · (2012) 07 DEL CK 0653
Companies Act, 1956 — Section 391, 392, 393, 394
High Courts18 Jul 2012Dismissed
Cement Corporation of India Vs Population Foundation of India
Delhi High Court · (2012) 07 DEL CK 0646
Companies Act, 1956 — Section 22, 58(A)Contract Act, 1872 — Section 63, 8Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22, 22(1)