High Courts17 Jul 2012Disposed Off
Suresh Puri Vs State Bank of Travancore and Another
Delhi High Court · (2012) 07 DEL CK 0535
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,264 of 6,805
High Courts17 Jul 2012Allowed
H.K. Dua Vs Jagat Singh
Delhi High Court · (2012) 6 AD 194 : (2013) 4 JCC 2337 : (2012) 3 JCC 2073
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 500
High Courts17 Jul 2012Disposed Off
Infosys Technologies Ltd. Vs Data Infosys Ltd. and Others
Delhi High Court · (2012) 52 PTC 376
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 6 Rule 17, 151Companies Act, 1956 — Section 21, 22, 23Trade Marks Act, 1999 — Section 124
High Courts17 Jul 2012Allowed
NTPC Sail Power Company Pvt. Ltd. Vs CIT
Delhi High Court · (2012) 210 TAXMAN 358
Income Tax Act, 1961 — Section 22, 28, 36, 36(1), 36(1)(iii)
High Courts17 Jul 2012Dismissed
New India Assurance Company Ltd Vs Dharam Singh and Others
Delhi High Court · (2012) 07 DEL CK 0472
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Evidence Act, 1872 — Section 63
High Courts17 Jul 2012Allowed
Rajender Singh Vs State Govt. Nct of Delhi
Delhi High Court · (2012) 07 DEL CK 0451
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A
High Courts17 Jul 2012Dismissed
Bhagwan Dass and Others Vs State
Delhi High Court · (2012) 6 ILR Delhi 114
Penal Code, 1860 (IPC) — Section 288, 304, 304A, 337, 338
High Courts17 Jul 2012Dismissed
Vikram @ Babloo Vs State
Delhi High Court · (2012) 5 ILR Delhi 762
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 307, 34, 397, 411
High Courts17 Jul 2012
Master Rahul Vs Shailender Sharma and Others
Delhi High Court · (2012) 07 DEL CK 0301
Motor Vehicles Act, 1988 — Section 163A
High Courts17 Jul 2012Allowed
Smt. Sushma Devi and Another Vs Devender Singh and Another
Delhi High Court · (2012) 07 DEL CK 0300
High Courts17 Jul 2012
National Insurance Co. Ltd. Vs Haleema Begum and Others
Delhi High Court · (2012) 07 DEL CK 0299
Motor Vehicles Act, 1988 — Section 163A
High Courts17 Jul 2012
National Insurance Company Ltd. Vs Mankala Resmi and Others
Delhi High Court · (2012) 07 DEL CK 0298
Motor Vehicles Act, 1988 — Section 163A
High Courts17 Jul 2012Allowed
New India Assurance Company Ltd. Vs Shyam Lal and Others
Delhi High Court · (2012) 07 DEL CK 0297
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8
High Courts17 Jul 2012
New India Assurance Company Ltd. Vs Rambir and Others
Delhi High Court · (2012) 07 DEL CK 0296
Motor Vehicles Act, 1988 — Section 149(2)(a)(ii)
High Courts17 Jul 2012Dismissed
Sh. Ghause Mian Vs Smt. Shamim Khatoon and Anr
Delhi High Court · (2012) 2 RCR(Rent) 230
Delhi Rent Control Act, 1958 — Section 14(1)(e), 14(1)(h), 25B, 25B(8)
High Courts17 Jul 2012Dismissed
Jaya Shree Dey Vs UOI and Ors
Delhi High Court · (2012) 07 DEL CK 0261
High Courts17 Jul 2012Dismissed
CT./GD (Now HC/M) Karamvir Singh Vs UOI and Others
Delhi High Court · (2012) 07 DEL CK 0259
High Courts17 Jul 2012Dismissed
K.P. Sharma Vs UOI and Others
Delhi High Court · (2012) 07 DEL CK 0258
High Courts17 Jul 2012
VR Wonder Electricals and Electronics Vs C -Quest Capital Green Ventures Pvt. Ltd. and Others
Delhi High Court · (2012) 07 DEL CK 0183
Contract Act, 1872 — Section 2(d)
High Courts17 Jul 2012Allowed
Binit Kumar Toppo and Others Vs Union Of India and Others
Delhi High Court · (2012) 192 DLT 40
Constitution of India, 1950 — Article 14