High Courts17 Jul 2012
Ajay Singh Vs State
Delhi High Court · (2012) 07 DEL CK 0092
Penal Code, 1860 (IPC) — Section 302, 304, 304B, 307, 34
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,265 of 6,805
High Courts17 Jul 2012Allowed
Delhi Transport Corporation Vs Chander Mohan
Delhi High Court · (2012) LLR 1010
Constitution of India, 1950 — Article 12Industrial Disputes Act, 1947 — Section 11A, 25F, 25G, 25H
High Courts17 Jul 2012Allowed
Lakhmi Chand Vs Laxmi Chand and Others
Delhi High Court · (2012) 07 DEL CK 0002
High Courts17 Jul 2012Dismissed
Commissioner of Police and Ors Vs Pradeep Kumar
Delhi High Court · (2012) 07 DEL CK 0001
Penal Code, 1860 (IPC) — Section 323, 325, 34, 341, 427
High Courts16 Jul 2012Allowed
Harbeen Arora Vs Jatinder Kaur
Delhi High Court · (2012) 5 ILR Delhi 713
Criminal Procedure Code, 1973 (CrPC) — Section 205, 205(2), 317, 317(1)Penal Code, 1860 (IPC) — Section 120B, 147, 201, 327, 352
High Courts16 Jul 2012Allowed
Satish Kumar Vs State
Delhi High Court · (2013) 1 JCC 441
Penal Code, 1860 (IPC) — Section 34, 392, 397, 506
High Courts16 Jul 2012Disposed Off
National Insurance Co Ltd Vs Jagminder Singh and Others
Delhi High Court · (2012) 07 DEL CK 0644
Motor Vehicles Act, 1988 — Section 149(2)(a), 149(2)(a)(i)(c)
High Courts16 Jul 2012Dismissed
Icici Lombard General Insurance Co. Ltd Vs Meena and Others
Delhi High Court · (2012) 07 DEL CK 0643
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22
High Courts16 Jul 2012Dismissed
Santosh Kumar Yadav Vs The State
Delhi High Court · (2012) 131 DRJ 563 : (2012) 3 JCC 2239
Arms Act, 1959 — Section 25, 27, 39Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 307
High Courts16 Jul 2012Allowed
M/s. Kent Cables (P). Ltd. Vs The Commissioner of Trade and Tax and Others
Delhi High Court · (2012) 193 ECR 356
Delhi Value Added Tax Act, 2004 — Section 28, 28(2), 31, 32, 33
High Courts16 Jul 2012Dismissed
General Manager Finance Air India Ltd and Anr Vs Virender Singh
Delhi High Court · (2012) 07 DEL CK 0578
Right to Information Act, 2005 — Section 11, 4(1)(b), 4(2), 8, 8(1)
High Courts16 Jul 2012Dismissed
Ajay Guliya Vs Asst. Commissioner of Income Tax, New Delhi
Delhi High Court · (2012) 209 TAXMAN 295
Income Tax Act, 1961 — Section 45, 45(1), 48, 50D
High Courts16 Jul 2012Disposed Off
Smt. Suman Naruka Vs UOI and Others
Delhi High Court · (2012) 7 AD 24 : (2012) 191 DLT 359 : (2013) 2 SLJ 67
High Courts16 Jul 2012Dismissed
Prasun Majumdar Vs UOI and Others
Delhi High Court · (2012) 07 DEL CK 0519
High Courts16 Jul 2012Dismissed
Delhi Transport Corporation Vs Sh. Pritam Singh
Delhi High Court · (2012) 10 AD 431
Constitution of India, 1950 — Article 227
High Courts16 Jul 2012Allowed
Delhi Transport Corporation Vs Jai Prakash
Delhi High Court · (2012) LLR 971
Industrial Disputes Act, 1947 — Section 11A
High Courts16 Jul 2012Allowed
United India Insurance Co. Ltd Vs Meena and Others
Delhi High Court · (2012) 07 DEL CK 0483
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 147, 163A
High Courts16 Jul 2012Allowed
Smt. Anita and Others Vs Shri C. Kulandaivel and Others
Delhi High Court · (2012) 07 DEL CK 0471
High Courts16 Jul 2012Dismissed
National Insurance Co Ltd Vs Charanjeet Kaur @ Simmi and Others
Delhi High Court · (2012) 6 ILR Delhi 631
Motor Vehicles Act, 1988 — Section 110, 168, 95
High Courts16 Jul 2012Disposed Off
Oriental Insurance Co Ltd Vs Mahesh Kumar and Others
Delhi High Court · (2012) 07 DEL CK 0468