High Courts13 Jul 2012Disposed Off
Ashok Kumar Vs Delhi Development Authority
Delhi High Court · (2012) 07 DEL CK 0669
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,267 of 6,805
High Courts13 Jul 2012Dismissed
Avatar Singh Narwal Vs Union of India and Others
Delhi High Court · (2012) 07 DEL CK 0668
High Courts13 Jul 2012Disposed Off
Social Jurist, A Civil Rights Group Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2012) 07 DEL CK 0613
Constitution of India, 1950 — Article 14, 16, 226Right of Children to Free and Compulsory Education Act, 2009 — Section 13, 13(1)(j), 2, 2(f), 2(n)
High Courts13 Jul 2012Allowed
State Vs Jai Hind
Delhi High Court · (2012) 6 AD 170 : (2012) 4 JCC 2490
Criminal Procedure Code, 1973 (CrPC) — Section 118, 164, 313, 357AEvidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 376, 376(2)(f), 506
High Courts13 Jul 2012Disposed Off
Abaskar Construction Pvt. Ltd. Vs Land and Development Officer and Others
Delhi High Court · (2012) 07 DEL CK 0510
High Courts13 Jul 2012Disposed Off
In Re: M/s Manjul Holdings Pvt. Ltd.
Delhi High Court · (2012) 07 DEL CK 0509
High Courts13 Jul 2012Dismissed
M/s. New India Colour Co. Ltd. Vs M/s. Orion Processors Pvt. Ltd.
Delhi High Court · (2012) 191 DLT 356
Companies Act, 1956 — Section 433, 433(e), 434, 439
High Courts13 Jul 2012Dismissed
Bagalkot Udyog Ltd. (Earlier Known as Kanoria Industries Ltd.) and Others Vs Union of India and Others
Delhi High Court · (2012) 07 DEL CK 0502
Constitution of India, 1950 — Article 226Industries (Development and Regulation) Act, 1951 — Section 18G, 24
High Courts13 Jul 2012Allowed
Shakuntla Vs State
Delhi High Court · (2012) 6 AD 189
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 506
High Courts13 Jul 2012Dismissed
Smt. Devi Jain (Deceased) Through Legal Heirs and Another Vs Union of India
Delhi High Court · (2012) 07 DEL CK 0395
High Courts13 Jul 2012Dismissed
Ashwani Suri Vs M/s Ganga Automobiles Ltd. (in Liquidation)
Delhi High Court · (2012) 174 CompCas 432 : (2012) 115 SCL 345
Companies Act, 1956 — Section 454, 454(2), 454(3), 454(5), 454(8)Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts13 Jul 2012Dismissed
Shri Zahid Parwez Vs Union of India and Others
Delhi High Court · (2012) 6 AD 285 : (2012) 191 DLT 235
Constitution of India, 1950 — Article 226Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 6(1), 68A, 68A(2)(d), 68B(g)Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988 — Section 10(1), 3(1), 6(1)
High Courts13 Jul 2012Dismissed
MCD Vs Pushpa Rani
Delhi High Court · (2012) LLR 1233
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 2Industrial Disputes Act, 1947 — Section 10(4A)Limitation Act, 1963 — Section 14
High Courts13 Jul 2012Dismissed
Delhi State Electricity Workers Union Vs NCT of Delhi and Others
Delhi High Court · (2012) 07 DEL CK 0391
Delhi Electricity Reform Act, 2000 — Section 16Industrial Disputes Act, 1947 — Section 10, 10A(3A), 18(3)(d), 2(j), 2(k)Trade Unions Act, 1926 — Section 10(2), 22, 22(2)
High Courts13 Jul 2012Disposed Off
Telecom Watchdog Vs Union of India and Another
Delhi High Court · (2012) 07 DEL CK 0390
Constitution of India, 1950 — Article 14, 19, 19(1), 19(1)(a), 19(1)(a)Telecom Regulatory Authority of India Act, 1997 — Section 11, 11(1)(b)(v), 36
High Courts13 Jul 2012
Roma Henny Security Services Pvt. Ltd. Vs Central Board of Trustees and E.P.F. Organization
Delhi High Court · (2012) 8 AD 345
Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14, 14B, 7Q, 8, 8F
High Courts13 Jul 2012Disposed Off
Punjab National Bank Vs S.P. Dhoot
Delhi High Court · (2012) 07 DEL CK 0388
High Courts13 Jul 2012Dismissed
Delhi Administration Vs Sh. Narain Singh and Another
Delhi High Court · (2012) 07 DEL CK 0387
High Courts13 Jul 2012
Maruti Center for Excellence and Another Vs Income Tax Officer (E)
Delhi High Court · (2012) 07 DEL CK 0371
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 11, 12, 12A, 13(3), 143(3)
High Courts13 Jul 2012Dismissed
LT. Col. Atul Mani Chopra Vs LT. Col. Manu Bhalla and Others
Delhi High Court · (2012) 07 DEL CK 0319
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227