High Courts27 Aug 2012Allowed
In Re: Pragati Fabrication Pvt Ltd. and Shiva Auto Car (India) Pvt. Ltd.
Delhi High Court · (2012) 08 DEL CK 0237
Companies Act, 1956 — Section 235, 251, 391, 394
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,233 of 6,805
High Courts27 Aug 2012
Raju Vs State
Delhi High Court · (2012) 08 DEL CK 0223
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106, 114, 27, 78Penal Code, 1860 (IPC) — Section 302, 364
High Courts27 Aug 2012Allowed
Harmohinder Singh Vs Mangla Prasad and Others
Delhi High Court · (2012) 08 DEL CK 0192
High Courts27 Aug 2012Dismissed
P. Banerjee Vs Bharat Heavy Electricals Limited
Delhi High Court · (2012) 4 ARBLR 219
Arbitration Act, 1940 — Section 20, 30, 33
High Courts27 Aug 2012Dismissed
Saroj Awasthi Vs Kailash Wati and Another
Delhi High Court · (2012) 08 DEL CK 0174
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(8), 27
High Courts27 Aug 2012
Reliance General Insurance Co. Ltd. Vs Yashpal Singh and Others
Delhi High Court · (2012) 08 DEL CK 0132
High Courts27 Aug 2012
Reliance General Insurance Co. Ltd. Vs Smt. Neetu Devi and Others
Delhi High Court · (2012) 08 DEL CK 0131
Motor Vehicles Act, 1988 — Section 149(2), 149(2)(a)(i)(ii), 149(2)(a)(ii)
High Courts27 Aug 2012Dismissed
Delhi Administration Vs Suresh Kumar and Another
Delhi High Court · (2012) 7 AD 181 : (2013) 1 Crimes 51 : (2012) 3 JCC 2273
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Prevention of Food Adulteration Act, 1954 — Section 16(1A), 2(b), 2(h), 2(ia), 2(j)
High Courts27 Aug 2012Dismissed
J.P. Singh Vs Govt. of Nct of Delhi and Others
Delhi High Court · (2012) 08 DEL CK 0048
Civil Procedure Code, 1908 (CPC) — Section 151Specific Relief Act, 1963 — Section 14, 41
High Courts27 Aug 2012Dismissed
Oriental Insurance Co. Ltd. Vs Kanika Arora and Others
Delhi High Court · (2012) 08 DEL CK 0044
High Courts27 Aug 2012
Faizal Vs Balwan Singh and Another
Delhi High Court · (2013) ACJ 2503
Motor Vehicles Act, 1988 — Section 166
High Courts27 Aug 2012Allowed
State Vs Sumeet Suri and Others
Delhi High Court · (2012) 4 JCC 2281
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
High Courts27 Aug 2012
Ex Chm Dharampal Singh Vs Uoi and Others
Delhi High Court · (2012) 08 DEL CK 0028
Penal Code, 1860 (IPC) — Section 377
High Courts27 Aug 2012
CIT Vs Indian Sugar Exim Corpn. Ltd
Delhi High Court · (2012) 211 TAXMAN 107
Income Tax Act, 1961 — Section 143(3), 2(38)
High Courts24 Aug 2012
Sarathi Estates Pvt. Ltd Vs S.L. Dosaj and Others
Delhi High Court · (2012) 132 DRJ 125
Arbitration Act, 1940 — Section 9Civil Procedure Code, 1908 (CPC) — Section 80(2)
High Courts24 Aug 2012Dismissed
Shri D.C. Sharma Vs Canara Bank
Delhi High Court · (2012) 08 DEL CK 0470
High Courts24 Aug 2012Allowed
CIT-IV Vs M/s Frostair P. Ltd.
Delhi High Court · (2012) 210 TAXMAN 221
Income Tax Act, 1961 — Section 142(1), 271(i)(c), 68
High Courts24 Aug 2012Allowed
In Re: Assured Properties Private Limited and Others
Delhi High Court · (2012) 08 DEL CK 0430
Companies Act, 1956 — Section 235, 251, 391, 394
High Courts24 Aug 2012Allowed
Delhi Administration Vs JP Goel and Another
Delhi High Court · (2012) 131 DRJ 600
Land Acquisition Act, 1894 — Section 4, 6
High Courts24 Aug 2012Allowed
Oriental Insurance Company Ltd. Vs Sunita Devi and Others
Delhi High Court · (2012) 08 DEL CK 0419
Motor Vehicles Act, 1988 — Section 163A