High Courts28 Aug 2012Allowed
In Re: Taraspan Solutions Pvt. Ltd. and Others and Petan Communication Solutions Pvt. Ltd.
Delhi High Court · (2012) 08 DEL CK 0243
Companies Act, 1956 — Section 391, 394
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,231 of 6,805
High Courts28 Aug 2012
In Re: M/s. Indus Aviation Services Pvt. Ltd.
Delhi High Court · (2012) 08 DEL CK 0242
Companies Act, 1956 — Section 497
High Courts28 Aug 2012Dismissed
I.D. Sharma Vs Kapil Kohli
Delhi High Court · (2012) 08 DEL CK 0239
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2, Order 37 Rule 4, Order 9 Rule 13Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 114
High Courts28 Aug 2012
Nazakat Begum and Others Vs Kali Ram and Others
Delhi High Court · (2012) 08 DEL CK 0232
Motor Vehicles Act, 1988 — Section 166
High Courts28 Aug 2012
Davender Kumar Sharma Vs Mohinder Singh and Others
Delhi High Court · (2012) 08 DEL CK 0216
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 14(1)(b), 41(c)
High Courts28 Aug 2012Dismissed
Khalil Ahmed Vs UOI and Others
Delhi High Court · (2013) 1 SCT 597
Central Reserve Police Force Act, 1949 — Section 11(1)Constitution of India, 1950 — Article 14, 16
High Courts28 Aug 2012Dismissed
Satish Kumar Vs Subhash Chand Agarwal
Delhi High Court · (2012) 2 RCR(Rent) 322
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 25B(8)
High Courts28 Aug 2012
Oriental Insurance Company Ltd. Vs Uttam Singh and Others
Delhi High Court · (2012) 08 DEL CK 0172
Motor Vehicles Act, 1988 — Section 149(2)
High Courts28 Aug 2012
INSP./GD Krishna Rajak Vs Union of India and Others
Delhi High Court · (2013) 2 SCT 389
High Courts28 Aug 2012
Prafull Kumar Singh Vs Union Public Service Commission and Another
Delhi High Court · (2012) 08 DEL CK 0135
High Courts28 Aug 2012Allowed
Jasmeet Kaur Vs Kulpreet Singh
Delhi High Court · (2012) 08 DEL CK 0129
Hindu Marriage Act, 1955 — Section 13B(1), 28
High Courts28 Aug 2012Dismissed
Balwant Singh Negi Vs State
Delhi High Court · (2012) 4 JCC 2446
Criminal Procedure Code, 1973 (CrPC) — Section 82Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 149, 34, 420, 467
High Courts28 Aug 2012Dismissed
DR. Swaminathan. G Vs All India Institute of Medical Sciences and Anr
Delhi High Court · (2012) 08 DEL CK 0078
High Courts28 Aug 2012Allowed
In Re: M/s Bharat Bearing Ltd. and Others and Lavitra Technologies Pvt. Ltd.
Delhi High Court · (2012) 08 DEL CK 0055
Companies Act, 1956 — Section 391, 394
High Courts28 Aug 2012Allowed
New Delhi Municipal Council Vs Ram Kishan Kulwant Rai and Sons
Delhi High Court · (2012) 08 DEL CK 0051
Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 285, 285(1), 289Delhi Rent Control Act, 1958 — Section 14(1)(b), 6(1), 6(i), 7
High Courts27 Aug 2012Dismissed
Inder Singh Vs Union of India and Others
Delhi High Court · (2012) 08 DEL CK 0475
High Courts27 Aug 2012Dismissed
State of Haryana Vs Global Educational and Social Trust and Others Seth Pokharmal Educational Society and Another Vs GGSIP University and Others Dalal Global Trust Vs Guru Gobind Singh Indraprastha University and Others
Delhi High Court · (2012) 193 DLT 472
Constitution of India, 1950 — Article 245, 245(1), 252(1)
High Courts27 Aug 2012Dismissed
Hotel Diplomat Vs Folio Holdings (India) Pvt. Ltd. and Another
Delhi High Court · (2013) 1 AD 350 : (2012) 192 DLT 771
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Limitation Act, 1963 — Section 18, 18(1)Negotiable Instruments Act, 1881 (NI) — Section 5, 6
High Courts27 Aug 2012Dismissed
Moon Light Education and Welfare Society Vs Delhi Develoment Authority and Others
Delhi High Court · (2012) 132 DRJ 105
High Courts27 Aug 2012Dismissed
Venkateshwar Education and Medical Society (Regd.) Vs D.D.A.
Delhi High Court · (2012) 08 DEL CK 0464