COURT ARCHIVE

Delhi High Court judgments

1,36,095 judgments · page 4,232 of 6,805

High Courts27 Aug 2012Disposed Off

M/s. Gurmukh Singh and Co. Vs Municipal Corporation of Delhi and Another Municipal Corporation of Delhi Vs M/s. Gurmukh Singh and Co.

Delhi High Court · (2012) 7 AD 145 : (2012) 193 DLT 302

Arbitration and Conciliation Act, 1996 — Section 11, 16, 34, 34(4)

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High Courts27 Aug 2012Allowed

In Re: Sumangal Apparels Pvt Ltd.

Delhi High Court · (2012) 08 DEL CK 0433

Companies Act, 1956 — Section 235, 251, 391, 394

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High Courts27 Aug 2012Dismissed

Avinash Gulati Vs Shaturnjay

Delhi High Court · (2012) 7 AD 441

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 — Article 227

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High Courts27 Aug 2012Dismissed

Haryana Roadways, Delhi Vs Thana Ram

Delhi High Court · (2012) 08 DEL CK 0421

Industrial Disputes Act, 1947 — Section 25F

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High Courts27 Aug 2012Allowed

In Re: Ceragem World India Pvt Ltd

Delhi High Court · (2012) 08 DEL CK 0418

Companies Act, 1956 — Section 235, 251, 391, 394

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High Courts27 Aug 2012Allowed

Ram Katori and Others Vs D. Talukdar and Another

Delhi High Court · (2012) 08 DEL CK 0417

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High Courts27 Aug 2012Dismissed

Arun Kumar Jain and Another Vs DDA

Delhi High Court · (2012) 7 AD 186

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High Courts27 Aug 2012Disposed Off

New India Assurance Company Ltd. Vs Sohanveer Singh and Others Shri Sohanveer Singh Vs Shri Vikram Singh and Others

Delhi High Court · (2012) 08 DEL CK 0393

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 166

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High Courts27 Aug 2012Dismissed

Usha and Others Vs Satinder Kumar and Ors

Delhi High Court · (2012) 08 DEL CK 0313

Criminal Procedure Code, 1973 (CrPC) — Section 173Motor Vehicles Act, 1988 — Section 166, 173Penal Code, 1860 (IPC) — Section 279, 304A

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High Courts27 Aug 2012Allowed

In Re: Auto Gallon Industries Private Limited and Auto Ignition Limited

Delhi High Court · (2012) 08 DEL CK 0298

Companies Act, 1956 — Section 235, 251, 391, 394

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High Courts27 Aug 2012Disposed Off

Rock Steel Pvt. Ltd. Vs Registrar of Companies

Delhi High Court · (2012) 08 DEL CK 0284

Companies Act, 1956 — Section 159, 220, 560, 560(6)

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High Courts27 Aug 2012Dismissed

CIT Vs Tei Technologies Pvt. Ltd.

Delhi High Court · (2013) 259 CTR 186 : (2012) 210 TAXMAN 237

Income Tax Act, 1961 — Section 10, 10A, 10A(1), 10A(4), 10A(6)

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High Courts27 Aug 2012

State of NCT of Delhi Vs Devender Kumar

Delhi High Court · (2012) 08 DEL CK 0265

Criminal Procedure Code, 1973 (CrPC) — Section 107, 159, 161, 313Penal Code, 1860 (IPC) — Section 201, 302, 384, 397, 411

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High Courts27 Aug 2012Dismissed

Joginder Kumar and Others Vs Jawahar Lal

Delhi High Court · (2012) 08 DEL CK 0257

Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 406, 420, 423, 506

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High Courts27 Aug 2012

New India Assurance Co. Ltd. Vs Maya Devi and Others

Delhi High Court · (2012) 08 DEL CK 0253

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High Courts27 Aug 2012Dismissed

Rajender Prasad Dabas Vs UOI and Others

Delhi High Court · (2012) 08 DEL CK 0252

Motor Vehicles Act, 1988 — Section 166

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High Courts27 Aug 2012

Delhi Development Authority Vs Krishan Lal

Delhi High Court · (2012) 08 DEL CK 0248

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High Courts27 Aug 2012

D.R. Banerjee Vs Union of India

Delhi High Court · (2012) 08 DEL CK 0247

Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226

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High Courts27 Aug 2012Allowed

In Re: Baba Infotech Private Limited With Goodie International Private Limited

Delhi High Court · (2012) 08 DEL CK 0245

Companies Act, 1956 — Section 235, 251, 391, 394

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High Courts27 Aug 2012

M/s. Saru Smelting Private Ltd. Vs Smt. Sharda Gupta

Delhi High Court · (2012) 7 AD 260

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10, Order 8 Rule 5Constitution of India, 1950 — Article 227

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