High Courts24 Aug 2012Dismissed

Vipul Kumar Gupta Vs Vipin Gupta

Delhi High Court · (2012) 8 AD 218 : (2012) 4 JCC 248

Criminal Procedure Code, 1973 (CrPC) — Section 251, 313Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts24 Aug 2012Dismissed

CIT Vs Bhushan Steel Ltd.

Delhi High Court · (2012) 08 DEL CK 0291

Income Tax Act, 1961 — Section 10, 10A, 10B, 11, 115JASick Industrial Companies (Special Provisions) Act, 1985 — Section 3