High Courts24 Aug 2012Dismissed
Munim Choudhary Vs State (NCT) of Delhi
Delhi High Court · (2012) 08 DEL CK 0027
Penal Code, 1860 (IPC) — Section 307, 323, 324, 34
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,235 of 6,805
High Courts24 Aug 2012Dismissed
Ved Prakash Vs Achint Kumar
Delhi High Court · (2012) 08 DEL CK 0021
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(a), 14(2)
High Courts24 Aug 2012
Astha Jain Vs Delhi Technological University and Another
Delhi High Court · (2012) 08 DEL CK 0012
High Courts24 Aug 2012Allowed
Sriram General Insurance Company Ltd. Vs Manbhawta Devi and Others
Delhi High Court · (2012) 08 DEL CK 0009
High Courts24 Aug 2012Dismissed
Rajesh Kumar Meena Vs Commissioner of Police and Others
Delhi High Court · (2012) 6 ILR Delhi 254
High Courts23 Aug 2012Dismissed
Elass Massey Vs M.S. Rama Chandran and Others
Delhi High Court · (2012) 08 DEL CK 0467
High Courts23 Aug 2012Allowed
Gas Authority of India Ltd. Vs Sab Industries Limited and Another
Delhi High Court · (2012) 131 DRJ 469
Arbitration and Conciliation Act, 1996 — Section 34
High Courts23 Aug 2012Dismissed
Ex Const. Umesh Prasad Vs Union Of India and Others
Delhi High Court · (2012) 08 DEL CK 0428
Border Security Force Act, 1968 — Section 40Prevention of Corruption Act, 1988 — Section 7
High Courts23 Aug 2012Allowed
UK Priyadarshi Vs NDPL
Delhi High Court · (2012) 131 DRJ 440 : (2012) 5 ILR Delhi 788
Constitution of India, 1950 — Article 14, 16
High Courts23 Aug 2012Disposed Off
Delhi Development Authority Vs M/s. Anant Raj Agencies and Another
Delhi High Court · (2012) 08 DEL CK 0407
High Courts23 Aug 2012Dismissed
Mohd. Saleem Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2012) 7 AD 118
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 326
High Courts23 Aug 2012Disposed Off
Ram Gupta Vs ICICI Bank Limited
Delhi High Court · (2012) 08 DEL CK 0403
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts23 Aug 2012Dismissed
Madhvi Mehra Vs Kaushalaya Devi Educational Trust and Ors
Delhi High Court · (2012) 08 DEL CK 0361
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151, 92Specific Relief Act, 1963 — Section 34Trusts Act, 1882 — Section 19, 57, 61
High Courts23 Aug 2012Dismissed
State of NCT of Delhi Vs Sanjay Paswan
Delhi High Court · (2012) 08 DEL CK 0349
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 378(1)Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts23 Aug 2012Dismissed
Rambir Singh Vs Union Of India and Others
Delhi High Court · (2012) 08 DEL CK 0338
Army Act, 1950 — Section 164(2)
High Courts23 Aug 2012Disposed Off
Charan Singh Vs Uoi and Others
Delhi High Court · (2012) 08 DEL CK 0337
High Courts23 Aug 2012Disposed Off
Daljeet Singh (Deceased) Th. LRs Vs Yograj Dev Shandilya
Delhi High Court · (2012) 2 RCR(Rent) 255
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 144, 151Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(b)
High Courts23 Aug 2012Dismissed
Lamicoat Int. P. Ltd. Vs M/s Galore Prints Industries Ltd.
Delhi High Court · (2012) 08 DEL CK 0335
Limitation Act, 1963 — Section 18, 3
High Courts23 Aug 2012Allowed
Gagan Makkar and Another Vs Union of India and Others
Delhi High Court · (2012) 7 AD 451
Constitution of India, 1950 — Article 14, 226, 227Customs Act, 1962 — Section 129EDelhi Municipal Corporation Act, 1957 — Section 124, 126, 169, 169(1), 170
High Courts23 Aug 2012
State of NCT of Delhi Vs Rajiv and Another
Delhi High Court · (2012) 08 DEL CK 0264
Criminal Procedure Code, 1973 (CrPC) — Section 161, 378Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A