High Courts29 Aug 2012Dismissed
Prem Prakash Malik Vs Ram Gopal Rajvanshi
Delhi High Court · (2012) 2 RCR(Rent) 305
Delhi Rent Control Act, 1958 — Section 25B, 25B(8)
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,230 of 6,805
High Courts29 Aug 2012
Rajasthan Roadways Vs Harpal Singh and Another
Delhi High Court · (2012) 08 DEL CK 0255
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts29 Aug 2012Allowed
Jubilant Organosys Ltd. Vs Engineering Traders Corp. and Another
Delhi High Court · (2012) 7 AD 405 : (2013) 2 JCC 932 : (2013) 2 JCC 923
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200Penal Code, 1860 (IPC) — Section 120B, 420
High Courts29 Aug 2012Dismissed
Shri Bhagwan Singh Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2012) 08 DEL CK 0157
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts29 Aug 2012
Indian Bank Vs M/S. Taj World Fame Builders and Another
Delhi High Court · (2012) 08 DEL CK 0121
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Transfer of Property Act, 1882 — Section 52, 53A
High Courts29 Aug 2012
S.N. Singh Vs Union of India and Another
Delhi High Court · (2012) 08 DEL CK 0085
Penal Code, 1860 (IPC) — Section 147, 308, 323, 325
High Courts29 Aug 2012
Deepak Dhankar Vs Union of India and Ors
Delhi High Court · (2012) 08 DEL CK 0083
High Courts29 Aug 2012Dismissed
K.K. Singh Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2012) 7 AD 374
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 200, 482Penal Code, 1860 (IPC) — Section 156(3), 202
High Courts29 Aug 2012
M/s Alkarma Vs M/s. Mohan Lal Harbans Lal Bhayana and Co.
Delhi High Court · (2012) 7 AD 410 : (2012) 131 DRJ 449
Arbitration Act, 1940 — Section 30, 33
High Courts28 Aug 2012Allowed
Shri Bishamber Nath Vs Union of India and Another
Delhi High Court · (2012) 193 DLT 75 : (2012) 131 DRJ 336
High Courts28 Aug 2012Disposed Off
Jasvinder Singh Heera Vs Smt. Raj Rani Thr. LRs
Delhi High Court · (2012) 7 AD 466
Delhi Rent Control Act, 1958 — Section 14(1)(f), 14(1)(j), 39
High Courts28 Aug 2012Allowed
Iffco Tokio General Insurance Co. Ltd. Vs Kamlesh and Others
Delhi High Court · (2012) 08 DEL CK 0420
Civil Procedure Code, 1908 (CPC) — Section 35
High Courts28 Aug 2012Allowed
Master Jagrit Joshi Vs Sumer Singh Malik and Others
Delhi High Court · (2012) 08 DEL CK 0412
Motor Vehicles Act, 1988 — Section 166, 9
High Courts28 Aug 2012Disposed Off
Member Singh Vs State
Delhi High Court · (2012) 4 JCC 2569
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 201, 302, 34, 365, 406
High Courts28 Aug 2012Disposed Off
Amarjit Singh Kalra (Decd.) Thr. Lrs Vs Pramod Gupta (Decd.) Lrs. and Others Sahib Singh Rathi and Others Vs Gulabi Sundri Bapna and Others
Delhi High Court · (2012) 08 DEL CK 0355
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 23 Rule 3Criminal Procedure Code, 1973 (CrPC) — Section 340Limitation Act, 1963 — Section 5
High Courts28 Aug 2012Dismissed
Babaji Medicos Vs Prem Prakash
Delhi High Court · (2012) 193 DLT 609 : (2012) 2 RCR(Rent) 308
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 25B(8)
High Courts28 Aug 2012Dismissed
V. Venugopal Rao Vs UOI and Others
Delhi High Court · (2012) 08 DEL CK 0314
High Courts28 Aug 2012Dismissed
Rajeev Kumar Vs UOI and Others
Delhi High Court · (2012) 08 DEL CK 0303
High Courts28 Aug 2012Allowed
Lease Plan India and Another Vs Deputy Commissoner of Income Tax
Delhi High Court · (2012) 08 DEL CK 0270
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143(3), 148, 220(6), 221, 245