High Courts30 Aug 2012Allowed
Raj Kumar Vs Naresh Kumar and Others
Delhi High Court · (2012) 08 DEL CK 0386
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,228 of 6,805
High Courts30 Aug 2012
Mr. Navendu Vs Mr. Amarjit S. Bhatia
Delhi High Court · (2012) 5 ILR Delhi 801
Specific Relief Act, 1963 — Section 16(c)Transfer of Property Act, 1882 — Section 55
High Courts30 Aug 2012Disposed Off
Director General ICAR New Delhi and Others Vs Workmen and Others
Delhi High Court · (2012) 08 DEL CK 0358
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 10(1)(d), 12(5)
High Courts30 Aug 2012Disposed Off
Vikas Tanwar Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2012) 08 DEL CK 0347
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 321Penal Code, 1860 (IPC) — Section 323, 34, 448, 452, 506
High Courts30 Aug 2012Disposed Off
Ranjeet Kumar Vs Union of India
Delhi High Court · (2012) 08 DEL CK 0342
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151
High Courts30 Aug 2012
Nachiketa Kapoor Vs State
Delhi High Court · (2012) 7 AD 253 : (2012) 4 JCC 2286
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts30 Aug 2012Allowed
In Re: Spectra ISP Networks Pvt. Ltd. and Others(Demerged Company) and Citycom Networks Pvt. Ltd. (Resulting Company)
Delhi High Court · (2012) 08 DEL CK 0299
Companies Act, 1956 — Section 391, 394
High Courts30 Aug 2012
Joginder @ Malohri and Another Vs State
Delhi High Court · (2012) 08 DEL CK 0267
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 300Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts30 Aug 2012
Nizamuddin Vs Union of India and Others
Delhi High Court · (2012) 08 DEL CK 0266
High Courts30 Aug 2012
Soimex International Pvt Ltd. Vs Registrar of Companies
Delhi High Court · (2012) 08 DEL CK 0238
Companies Act, 1956 — Section 146, 159, 220, 560, 560(1)(2)
High Courts30 Aug 2012
Vijay Kumar Trehan Vs Sushil Kumar Trehan and Others
Delhi High Court · (2012) 08 DEL CK 0233
High Courts30 Aug 2012Dismissed
Sadhu Singh Dagar Vs The Delhi State Cooperative Bank and Others
Delhi High Court · (2012) 08 DEL CK 0222
Constitution of India, 1950 — Article 226
High Courts30 Aug 2012Dismissed
Sadhu Singh Dagar Vs The Delhi State Cooperative Bank
Delhi High Court · (2012) 08 DEL CK 0221
High Courts30 Aug 2012
Indian Acrylics Limited Vs E.I. DU Pont De Nemours and Others
Delhi High Court · (2012) 7 AD 101 : (2012) 131 DRJ 392
Arbitration and Conciliation Act, 1996 — Section 34, 34(2)(b)(ii), 43
High Courts30 Aug 2012
M.S. Educational Society Regd. and Another Vs Delhi Development Authority and Others
Delhi High Court · (2012) 08 DEL CK 0219
High Courts30 Aug 2012
Mamram Educational Society and Another Vs Delhi Development Authority
Delhi High Court · (2012) 08 DEL CK 0218
High Courts30 Aug 2012
Vijay Kumar Dabas Vs Chahat Ram and Another
Delhi High Court · (2012) 08 DEL CK 0217
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 10, 13, 16, 18Transfer of Property Act, 1882 — Section 43, 5, 6, 6(a)
High Courts30 Aug 2012Dismissed
National Insurance Company Ltd. Vs Shamsher Singh and Others
Delhi High Court · (2012) 08 DEL CK 0194
Motor Vehicles Act, 1988 — Section 147, 147(1)(b), 149, 149(2), 149(2)(a)(ii)
High Courts30 Aug 2012Dismissed
Oriental Insurace Company Ltd. Vs Sarupi Devi and Others
Delhi High Court · (2012) 08 DEL CK 0193
Motor Vehicles Act, 1988 — Section 149(2), 149(2)(a)(i)(ii), 149(2)(a)(ii)
High Courts30 Aug 2012
UOI Vs Basic Tele Services Ltd. and Another
Delhi High Court · (2012) 08 DEL CK 0190