High Courts31 Aug 2012Dismissed
Management of Batra Hospital and Medical Research Centre Vs Govt. of N.C.T. of Delhi and Another
Delhi High Court · (2012) 132 DRJ 267
Industrial Disputes Act, 1947 — Section 31, 31(1), 33, 33(2)(b), 33(4)
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,227 of 6,805
High Courts31 Aug 2012Disposed Off
In Re: Roopin Capital Pvt. Ltd. and Others, Maverick Sweets and Foods Ltd., Shankar Computers Forms Pvt. Ltd. and Shankar Gas and Mfg. Co. Pvt. Ltd.
Delhi High Court · (2012) 08 DEL CK 0283
Companies Act, 1956 — Section 391, 394
High Courts31 Aug 2012Dismissed
Mr. Shivraj Gupta Vs Mr. Deshraj Gupta and Others
Delhi High Court · (2012) 08 DEL CK 0279
Civil Procedure Code, 1908 (CPC) — Section 11Hindu Succession Act, 1956 — Section 25Limitation Act, 1963 — Section 3, 9
High Courts31 Aug 2012Allowed
GE Capital Services India Vs May Flower Healthcare Pvt. Ltd. and Others
Delhi High Court · (2012) 08 DEL CK 0262
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1, Order 37 Rule 3, Order 37 Rule 5Evidence Act, 1872 — Section 34
High Courts31 Aug 2012Allowed
Oriental Insurance Co. Ltd. Vs Arun Bala and Others
Delhi High Court · (2012) 08 DEL CK 0261
Motor Vehicles Act, 1988 — Section 10, 168, 18, 95
High Courts31 Aug 2012
Delhi Jal Board Vs Meena Arora and Others Meena Arora and Others Vs Sanjay Kumar and Others
Delhi High Court · (2012) 08 DEL CK 0260
High Courts31 Aug 2012Allowed
New India Assurance Co. Ltd. Vs Pratima Devi and Others
Delhi High Court · (2012) 08 DEL CK 0259
Motor Vehicles Act, 1988 — Section 166
High Courts31 Aug 2012Allowed
In Re: Kathuria Special Steels Rolling Mill Private Limited With Synergy Global Steel Private Limited
Delhi High Court · (2012) 08 DEL CK 0244
Companies Act, 1956 — Section 235, 251, 391, 394
High Courts31 Aug 2012Allowed
In Re: M/s. Aaraay Products Pvt. Ltd. and M/s. Alert India Pvt. Limited
Delhi High Court · (2012) 08 DEL CK 0241
Companies Act, 1956 — Section 235, 251, 391, 394
High Courts31 Aug 2012Dismissed
U.P. State Road Transport Corporation Vs Devraj Singh
Delhi High Court · (2012) 08 DEL CK 0191
Criminal Procedure Code, 1973 (CrPC) — Section 173Motor Vehicles Act, 1988 — Section 140, 166Penal Code, 1860 (IPC) — Section 279, 337
High Courts31 Aug 2012Dismissed
The Commissioner of Income Tax - VI Vs M/s. Uberoi Sons (Machines) Ltd.
Delhi High Court · (2012) 193 DLT 148
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 2(12)Income Tax Act, 1961 — Section 143(3), 147, 147(1), 148, 149
High Courts31 Aug 2012Dismissed
Jitender Kumar Vs UOI and Others
Delhi High Court · (2012) 08 DEL CK 0138
High Courts31 Aug 2012Dismissed
Raghubir Singh Vs Director General of Police and Another
Delhi High Court · (2012) 08 DEL CK 0124
Penal Code, 1860 (IPC) — Section 309
High Courts31 Aug 2012Dismissed
Atul Bhalla Vs Anil Bhalla and Another
Delhi High Court · (2012) 08 DEL CK 0123
Evidence Act, 1872 — Section 55, 6
High Courts31 Aug 2012Dismissed
Bharat Heavy Electricals Ltd. Vs Mass Global Investment Company and Others
Delhi High Court · (2012) 7 AD 275
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 39 Rule 1, Order 39 Rule 2, 151Contract Act, 1872 — Section 126, 17
High Courts31 Aug 2012
Jitender Singh Garakoti Vs Union of India and Others
Delhi High Court · (2012) 08 DEL CK 0084
High Courts31 Aug 2012Dismissed
Management of Durga Plastic Vs Govt of NCT of Delhi and Others
Delhi High Court · (2012) 7 AD 188 : (2013) 1 LLJ 160
Employees Compensation Act, 1923 — Section 30
High Courts31 Aug 2012
Commissioner of Income Tax Vs Kedar Nath Gupta
Delhi High Court · (2012) 08 DEL CK 0011
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Income Tax Act, 1961 — Section 132, 132(4), 133A, 143(2), 158Transfer of Property Act, 1882 — Section 53A
High Courts30 Aug 2012Dismissed
Graduate School of Business and Administration Society Vs Delhi Development Authority
Delhi High Court · (2012) 08 DEL CK 0459
High Courts30 Aug 2012Dismissed
New India Assurance Company Ltd. Vs Naseema and Others
Delhi High Court · (2012) 08 DEL CK 0395