High Courts03 Sept 2012Dismissed
BSES Yamuna Power Ltd. Vs Shri S.R. Tiwari
Delhi High Court · (2012) 09 DEL CK 0303
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,225 of 6,805
High Courts03 Sept 2012Dismissed
Commissioner of Income Tax Vs Samsung India Electronics Ltd.
Delhi High Court · (2012) 09 DEL CK 0242
Income Tax Act, 1961 — Section 260A, 37(2), 43A
High Courts03 Sept 2012Dismissed
Firoz Abdul Latif Ghaswala and Another Vs State Govt. of NCT of Delhi
Delhi High Court · (2013) CriLJ 811 : (2013) 1 ILR Delhi 1 : (2012) 4 JCC 2586
Evidence Act, 1872 — Section 27, 3, 8Explosive Substances Act, 1908 — Section 5Penal Code, 1860 (IPC) — Section 120B
High Courts03 Sept 2012
Indian Medical Assoc. Vs P.O. Labour Court-I and Another
Delhi High Court · (2012) 09 DEL CK 0226
Industrial Disputes Act, 1947 — Section 2, 2(j), 2(j)(ii), 25
High Courts03 Sept 2012Allowed
Iftkhar Vs Anesthetic Gases (P.) Ltd.
Delhi High Court · (2012) 09 DEL CK 0201
High Courts03 Sept 2012Allowed
New India Assurance Company Ltd. Vs Smt. Satnam Kaur and Others
Delhi High Court · (2012) 09 DEL CK 0197
High Courts03 Sept 2012Allowed
Yachna Khare and Others Vs Oriental Insurance Co. Ltd. and Others
Delhi High Court · (2012) 09 DEL CK 0196
High Courts03 Sept 2012Dismissed
Shri Ganga Ram Thr. LRs Vs Sh. Ram Chander
Delhi High Court · (2012) 09 DEL CK 0178
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151
High Courts03 Sept 2012
Asha Rani Gupta Vs Rajender Kumar and Others
Delhi High Court · (2012) 6 ILR Delhi 283
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Delhi Rent Control Act, 1958 — Section 27
High Courts03 Sept 2012
Shumita Didi Sandhu Vs Mr. Sanjay Singh Sandhu and Others
Delhi High Court · (2013) 1 ILR Delhi 56
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 39 Rule 2A, Order 6 Rule 17
High Courts03 Sept 2012
Nirmal Sethi and Others Vs Deep Chand Anand and Others
Delhi High Court · (2009) 2 ILR Delhi 309
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 12 Rule 6, Order 23 Rule 1A, Order 23 Rule 3Specific Relief Act, 1963 — Section 34
High Courts03 Sept 2012
BSES Rajdhani Power Ltd. Vs Varinder Prasad and Others
Delhi High Court · (2012) 09 DEL CK 0161
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 2(24), 2(34)
High Courts03 Sept 2012
Raj Nath Khosla Vs Acharya Dr John R Biswas and Ors
Delhi High Court · (2012) 10 AD 135 : (2013) 197 DLT 728
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
High Courts03 Sept 2012Dismissed
Dilip Kumar Vs UOI and Others
Delhi High Court · (2012) 09 DEL CK 0115
High Courts03 Sept 2012
Vishal Sharma @ Rinku Vs State (Govt of NCT of Delhi)
Delhi High Court · (2012) 7 AD 475 : (2012) 4 JCC 2414
Arms Act, 1959 — Section 25, 26Criminal Procedure Code, 1973 (CrPC) — Section 300Prevention of Corruption Act, 1988 — Section 3, 6
High Courts03 Sept 2012
CIT Vs Brahmaputra Capital and Financial Services Ltd.
Delhi High Court · (2013) 357 ITR 241
Income Tax Act, 1961 — Section 260A
High Courts03 Sept 2012Dismissed
Government of NCT of Delhi and Others Vs Anil Kaushal
Delhi High Court · (2012) 09 DEL CK 0092
High Courts03 Sept 2012
In Re: Pasa Investment and Leasing Private Limited, Gupta Pigments Pvt. Ltd. And Met Trade (Global) Limited
Delhi High Court · (2012) 09 DEL CK 0082
Companies Act, 1956 — Section 391, 392, 393, 394
High Courts03 Sept 2012Dismissed
Juhi Investment Pvt. Ltd. Vs Official Liquidator and Others
Delhi High Court · (2012) 7 AD 481
Companies Act, 1956 — Section 391, 392, 393, 394Sick Industrial Companies (Special Provisions) Act, 1985 — Section 3(i)(o)
High Courts03 Sept 2012
Surendra Hemant Education and Social Welfare Society, Patna Vs Union of India and Another
Delhi High Court · (2012) 09 DEL CK 0070
Constitution of India, 1950 — Article 32