COURT ARCHIVE

Delhi High Court judgments

1,36,095 judgments · page 4,226 of 6,805

High Courts03 Sept 2012Dismissed

Raj Bala Vs Krishna Kaul

Delhi High Court · (2012) 09 DEL CK 0057

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, Order 9 Rule 13, Order 9 Rule 9Constitution of India, 1950 — Article 123, 227Limitation Act, 1963 — Section 3, 5

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High Courts03 Sept 2012

Commissioner of Police Vs Lalit Kumar

Delhi High Court · (2012) 09 DEL CK 0006

Penal Code, 1860 (IPC) — Section 323, 325, 332, 34, 353

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High Courts31 Aug 2012Disposed Off

Sat Bhan Singh and Another Vs Mahipat Singh and Others

Delhi High Court · (2012) 6 ILR Delhi 262

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 7 Rule 11

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High Courts31 Aug 2012

Court on its Own Motion Vs Commissioner of Income Tax

Delhi High Court · (2013) 258 CTR 143 : (2012) 210 TAXMAN 452

Income Tax Act, 1961 — Section 143(1), 245, 272BB

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High Courts31 Aug 2012Dismissed

CIT Vs Indeo Airways Pvt. Ltd.

Delhi High Court · (2012) 349 ITR 85 : (2012) 210 TAXMAN 213

Income Tax Act, 1961 — Section 114, 132, 132(4A), 158BC, 158BD

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High Courts31 Aug 2012Dismissed

Vijay Kumar Aggarwal @ Gupta Vs Km. Anupama

Delhi High Court · (2012) 7 AD 397

Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 52

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High Courts31 Aug 2012Dismissed

Jinesh Kumar Jain Vs Iris Paintal and Others

Delhi High Court · (2012) 08 DEL CK 0399

Contract Act, 1872 — Section 23Delhi Lands (Restrictions on Transfer) Act, 1972 — Section 3, 4, 9Specific Relief Act, 1963 — Section 20

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High Courts31 Aug 2012Dismissed

United India Insurance Company Ltd. Vs Surat Singh Mehta and Others

Delhi High Court · (2012) 08 DEL CK 0398

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High Courts31 Aug 2012Disposed Off

Harish Chander Vs Dr. Prasun Ghosh and Others

Delhi High Court · (2012) 08 DEL CK 0396

Motor Vehicles Act, 1988 — Section 133, 2(30), 50, 50(1)(b)

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High Courts31 Aug 2012Allowed

Munna Lal Jain and Another Vs Vipin Kumar Sharma and Others

Delhi High Court · (2012) 08 DEL CK 0394

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High Courts31 Aug 2012Dismissed

New India Assurance Co. Ltd. Vs Deepa Devi and Others

Delhi High Court · (2012) 08 DEL CK 0392

Motor Vehicles Act, 1988 — Section 166

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High Courts31 Aug 2012Allowed

Smt. Meera Kapoor Vs Commissioner of Income Tax

Delhi High Court · (2012) 08 DEL CK 0388

Income Tax Act, 1961 — Section 115WD, 115WE, 115WF, 115WH, 120

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High Courts31 Aug 2012Dismissed

National Insurance Company Ltd. Vs Taj Tappa and Others

Delhi High Court · (2012) 08 DEL CK 0385

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High Courts31 Aug 2012Allowed

Anit Pal Vs Fudees Mandal and Others

Delhi High Court · (2012) 08 DEL CK 0384

Motor Vehicles Act, 1988 — Section 10, 139, 18, 2(17), 6

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High Courts31 Aug 2012Disposed Off

Shell India Markets Pvt. Ltd. Vs Raja Ram Paras Prabhu

Delhi High Court · (2012) 7 AD 429

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(d)Limitation Act, 1963 — Section 18Negotiable Instruments Act, 1881 (NI) — Section 138, 6

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High Courts31 Aug 2012Dismissed

Suresh Srivastava Vs Subodh Srivastava and Others Subodh Bhushan Srivastava Vs Suresh Srivastava and Another

Delhi High Court · (2013) 4 AD 847 : (2013) 196 DLT 45 : (2012) 6 ILR Delhi 272

Specific Relief Act, 1963 — Section 31

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High Courts31 Aug 2012Disposed Off

Kaushlendra Kumar Vs Dsssb and Anr

Delhi High Court · (2012) 08 DEL CK 0311

Constitution of India, 1950 — Article 14(4), 15(4), 16(4)

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High Courts31 Aug 2012Dismissed

Murari Lal Vs State

Delhi High Court · (2012) 08 DEL CK 0310

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307

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High Courts31 Aug 2012Allowed

In Re: M/s. Alert India Pvt. Limited and M/s. Aaraay Products Pvt. Ltd.

Delhi High Court · (2012) 08 DEL CK 0300

Companies Act, 1956 — Section 235, 251, 391, 394

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High Courts31 Aug 2012Allowed

M/s J.S. Designer Ltd. Vs Commissioner of Customs

Delhi High Court · (2013) 287 ELT 9

Customs Act, 1962 — Section 110a

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