High Courts30 Aug 2012Dismissed
Satish Kumar Vs Gurdyal Makkar @ Punjab Singh
Delhi High Court · (2012) 08 DEL CK 0189
Civil Procedure Code, 1908 (CPC) — Section 100Delhi Rent Control Act, 1958 — Section 27
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,229 of 6,805
High Courts30 Aug 2012Allowed
Natho Devi and Others Vs Nand Kishore
Delhi High Court · (2012) 131 DRJ 632
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 4, Order 22 Rule 9, 151Penal Code, 1860 (IPC) — Section 302
High Courts30 Aug 2012Allowed
Suresh and Others Vs Amit Kumar and Others
Delhi High Court · (2012) 08 DEL CK 0156
High Courts30 Aug 2012
Subhakant Agnihotri (Since Decd. Through Legal Representatives) Vs UOI and Others
Delhi High Court · (2012) 08 DEL CK 0137
High Courts30 Aug 2012
Tinna Overseas Limted Vs Food Corporation of India
Delhi High Court · (2012) 08 DEL CK 0128
Evidence Act, 1872 — Section 91, 92Sales of Goods Act, 1930 — Section 5
High Courts30 Aug 2012Allowed
State Vs Ramesh Chand Kapoor
Delhi High Court · (2012) 8 AD 109 : (2012) 4 JCC 2709
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts30 Aug 2012Allowed
Mahavir Singh Vs UOI and Others
Delhi High Court · (2012) 08 DEL CK 0089
Arms Act, 1959 — Section 19(f)Penal Code, 1860 (IPC) — Section 380, 411, 457
High Courts30 Aug 2012
Quick Cabs Pvt. Ltd. Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2012) 10 AD 516
Constitution of India, 1950 — Article 14, 19Motor Vehicles Act, 1988 — Section 112, 183, 192A, 200, 66
High Courts30 Aug 2012
Food Corporation of India Vs Jay Shree Shipping
Delhi High Court · (2012) 7 AD 487 : (2012) 131 DRJ 620
Arbitration Act, 1940 — Section 30, 30(c), 33
High Courts30 Aug 2012Allowed
Sanjay Ghai Vs Asstt. CIT and Others
Delhi High Court · (2012) 08 DEL CK 0007
Income Tax Act, 1961 — Section 115WA, 126, 154, 155, 157Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992 — Section 11(2)(a), 3
High Courts29 Aug 2012Dismissed
CIT Vs Modi Revlon Pvt. Ltd.
Delhi High Court · (2012) 210 TAXMAN 161
Income Tax Act, 1961 — Section 10(2)(xv), 30, 31, 32, 33
High Courts29 Aug 2012Disposed Off
Smt. Shanti Devi and Others Vs United Bank of India
Delhi High Court · (2012) 08 DEL CK 0446
High Courts29 Aug 2012Allowed
ICICI Lombard General Insurance Company Ltd. Vs Hari Singh and Others
Delhi High Court · (2012) 08 DEL CK 0416
High Courts29 Aug 2012Dismissed
Mrs. Premwati and Others Vs Mrs. Bhagwati Devi and Others
Delhi High Court · (2012) 08 DEL CK 0409
Benami Transactions (Prohibition) Act, 1988 — Section 4Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 2(2), 4
High Courts29 Aug 2012Allowed
National Insurance Co. Ltd. Vs Kiran Devi and Others
Delhi High Court · (2012) 08 DEL CK 0397
Motor Vehicles Act, 1988 — Section 147, 163A
High Courts29 Aug 2012Dismissed
Babita Arora and Others Vs Rajesh Malhotra and Another
Delhi High Court · (2012) 08 DEL CK 0352
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Delhi Municipal Corporation Act, 1957 — Section 317Delhi Rent Control Act, 1958 — Section 25B(8)
High Courts29 Aug 2012Disposed Off
Surender Singh Vs UOI and Others
Delhi High Court · (2012) 08 DEL CK 0348
Constitution of India, 1950 — Article 14
High Courts29 Aug 2012Allowed
Manas Acharya Vs State and Another
Delhi High Court · (2012) 7 AD 192 : (2013) 2 DMC 113 : (2012) 4 JCC 2437
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 13B(1), 13B(2)
High Courts29 Aug 2012Allowed
Qualcomm Incorporated Vs Asistant Director of Income Tax
Delhi High Court · (2012) 9 AD 370 : (2012) 210 TAXMAN 617
Income Tax Act, 1961 — Section 142, 143(3), 147, 148, 9(1)(i)
High Courts29 Aug 2012Dismissed
Kaleem @ Sartaj Vs State Govt. of NCTD of Delhi
Delhi High Court · (2012) 08 DEL CK 0258
Arms Act, 1959 — Section 2(i), 25, 25(1A), 25(1B), 7Criminal Procedure Code, 1973 (CrPC) — Section 313, 389Penal Code, 1860 (IPC) — Section 489C