High Courts06 Sept 2012Dismissed
S. Harinder Singh Vs Master Chiranji Singh and Another
Delhi High Court · (2012) 09 DEL CK 0554
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,220 of 6,805
High Courts06 Sept 2012Dismissed
Commissioner of Police, Delhi Vs Manjeet
Delhi High Court · (2012) 194 DLT 641
High Courts06 Sept 2012Dismissed
Rajendra Bhartiya and Another Vs Raj Rani and Others
Delhi High Court · (2012) 8 AD 215
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 35, Order 21 Rule 95, Order 21 Rule 97, Order 21 Rule 99Constitution of India, 1950 — Article 227
High Courts06 Sept 2012Allowed
Naseem Vs Prakash Vir and Others
Delhi High Court · (2012) 09 DEL CK 0515
High Courts06 Sept 2012Dismissed
National Insurance Company Ltd. Vs Rajbir Singh and Others
Delhi High Court · (2012) 09 DEL CK 0514
High Courts06 Sept 2012Allowed
Jagar Nath Thakur Vs Tirthesh and Others
Delhi High Court · (2012) 09 DEL CK 0513
High Courts06 Sept 2012Disposed Off
Ms Seema and Others Vs Surender Kumar and Another
Delhi High Court · (2012) 09 DEL CK 0448
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 2Partition Act, 1893 — Section 8
High Courts06 Sept 2012Dismissed
Mangeram and Others Vs State
Delhi High Court · (2012) 4 JCC 2854
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2), 190, 204, 319Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts06 Sept 2012Allowed
Maruti Suzuki India Ltd. and Another Vs The Additional Commissioner of Income Tax and Another
Delhi High Court · (2012) 09 DEL CK 0422
Income Tax Act, 1961 — Section 10, 139, 142, 143, 143(3)
High Courts06 Sept 2012
Radhey Shyam and Others Vs Jaibir Singh (Deceased) Through Lrs
Delhi High Court · (2012) 09 DEL CK 0411
Negotiable Instruments Act, 1881 (NI) — Section 80
High Courts06 Sept 2012Dismissed
Indian Telephone Industries Vs Bharat Photocircuits Ltd. and Others
Delhi High Court · (2012) 9 AD 99
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts06 Sept 2012Allowed
Binu Bala Vs UOI and Others
Delhi High Court · (2012) 131 DRJ 593
Constitution of India, 1950 — Article 1
High Courts06 Sept 2012Dismissed
Rakesh Gupta Vs Akhil Jain
Delhi High Court · (2012) 8 AD 174
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, Order 5 Rule 9, Order 9 Rule 13Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(d)
High Courts06 Sept 2012Disposed Off
Oriental Insurance Co. Ltd. Vs Mamta Kumari and Ors
Delhi High Court · (2012) 09 DEL CK 0387
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Motor Vehicles Act, 1988 — Section 149(2), 149(2)(a)(i)(ii), 149(2)(a)(ii), 158, 166
High Courts06 Sept 2012Disposed Off
Kumar J Vs Union of India
Delhi High Court · (2012) 09 DEL CK 0382
High Courts06 Sept 2012Dismissed
Arun Kumra Sharma Vs MCD and Others
Delhi High Court · (2012) 09 DEL CK 0296
High Courts06 Sept 2012
Manvendra Pal Singh and Others Vs Mohd. Sabir and Others National Insurance Company Ltd. Vs Manvendra Pal Singh and Others
Delhi High Court · (2012) 09 DEL CK 0221
Motor Vehicles Act, 1988 — Section 110(1), 163A, 166, 168
High Courts06 Sept 2012
M/s Earnest and Co. Vs D.G.S. and D. and Others
Delhi High Court · (2012) 09 DEL CK 0165
Arbitration Act, 1940 — Section 14, 17, 20, 30, 33Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts06 Sept 2012Allowed
In Re: Vienova Education Private Limited and Vienova Technology Private Limited both Transferor Company
Delhi High Court · (2012) 09 DEL CK 0131
Companies Act, 1956 — Section 391, 394
High Courts06 Sept 2012Dismissed
Raj Rani Chachra and Others Vs The National Capital Territory of Delhi and Others
Delhi High Court · (2012) 09 DEL CK 0109
Limitation Act, 1963 — Section 14