COURT ARCHIVE

Delhi High Court judgments

1,36,095 judgments · page 4,221 of 6,805

High Courts06 Sept 2012

National Research Development Corporation Vs National Agro-Chemicals Industries Ltd.

Delhi High Court · (2013) 1 ILR Delhi 88

Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1Evidence Act, 1872 — Section 106Limitation Act, 1963 — Section 17

High Courts06 Sept 2012

Mohd. Nasir Khan Vs Delhi State Industrial Development Corporation

Delhi High Court · (2012) 09 DEL CK 0071

High Courts06 Sept 2012

Oriental Insurance Co Ltd Vs Bhagwan Singh Rawat and Ors

Delhi High Court · (2012) 09 DEL CK 0062

High Courts06 Sept 2012Dismissed

Mangal Prasad Vs MGT. of M/s Modern Food Industries and Another

Delhi High Court · (2012) 4 JCC 2566 : (2013) 1 LLJ 103

Industrial Disputes Act, 1947 — Section 25B, 25F, 25G

High Courts06 Sept 2012Dismissed

Sanjeev Sharma Vs UOI and Another

Delhi High Court · (2012) 09 DEL CK 0048

Armed Forces Tribunals Act, 2007 — Section 3(o)(ii), 14, 34Constitution Of India, 1950 — Article 226

High Courts06 Sept 2012

Guddu Ram Vs State

Delhi High Court · (2013) 1 JCC 20 : (2012) 1 JCC 22 : (2013) 3 RCR(Criminal) 10

High Courts06 Sept 2012

S. Harinder Singh Vs S. Nirmal Singh and Others

Delhi High Court · (2012) 132 DRJ 218 : (2012) 168 PLR 9

Arbitration and Conciliation Act, 1996 — Section 16, 16(5), 34, 37(1)(b)

High Courts05 Sept 2012Disposed Off

Surat Singh Vs Union of India and Another

Delhi High Court · (2012) 09 DEL CK 0566

High Courts05 Sept 2012Allowed

Yogendra Singh Vs Delhi Technological University and Anr

Delhi High Court · (2012) 09 DEL CK 0504

Constitution of India, 1950 — Article 226

High Courts05 Sept 2012Allowed

R.T. Paramhans Vs Union of India and Another

Delhi High Court · (2013) 1 AD 276 : (2012) 193 DLT 265 : (2013) 2 SCT 386 : (2013) 2 SLJ 62

High Courts05 Sept 2012Allowed

Sudesh Mahajan and Others Vs Anil Azad and Others

Delhi High Court · (2012) 09 DEL CK 0398

High Courts05 Sept 2012Allowed

Master Ram Kumar Vs Manish Kumar and Others

Delhi High Court · (2012) 09 DEL CK 0397

High Courts05 Sept 2012Disposed Off

Social Jurist, A Civil Rights Group Vs Govt. of NCT of Delhi

Delhi High Court · (2012) 132 DRJ 393 : (2012) 6 ILR Delhi 308

Constitution of India, 1950 — Article 14, 15, 21, 21A, 38Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 26Right of Children to Free and Compulsory Education Act, 2009 — Section 12(2), 19, 19(2), 3

High Courts05 Sept 2012Dismissed

The Executive Engineer (C) Dr-X, Delhi Jal Board Vs M/s Arun Kumar

Delhi High Court · (2012) 09 DEL CK 0365

Arbitration and Conciliation Act, 1996 — Section 34, 34(3), 5Limitation Act, 1963 — Section 14, 29(2)

High Courts05 Sept 2012Dismissed

Seema Gupta Vs State and Others

Delhi High Court · (2012) 8 AD 638 : (2012) 4 JCC 2556

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 34, 442, 452

High Courts05 Sept 2012

Shri Mange Vs Govt. of NCT of Delhi and Anr

Delhi High Court · (2012) 09 DEL CK 0236

High Courts05 Sept 2012Dismissed

National Insurance Co. Ltd. Vs Jitender Kumar and Ors

Delhi High Court · (2012) 09 DEL CK 0204

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Evidence Act, 1872 — Section 114, 45, 47, 61, 62

High Courts05 Sept 2012Allowed

Vijay Kumar Goel Vs Delhi Jal Board and Another

Delhi High Court · (2012) 09 DEL CK 0149

Arbitration and Conciliation Act, 1996 — Section 34

High Courts05 Sept 2012Dismissed

S.L. Maloo Vs State NCT of Delhi and Another

Delhi High Court · (2012) 7 AD 349 : (2012) 4 JCC 2396

Criminal Procedure Code, 1973 (CrPC) — Section 82Penal Code, 1860 (IPC) — Section 418, 420

High Courts05 Sept 2012Dismissed

Abbas Hussain @ Munim Vs Govt. of NCT of Delhi

Delhi High Court · (2012) 9 AD 110

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Evidence Act, 1872 — Section 76, 77Penal Code, 1860 (IPC) — Section 363, 366, 368, 376