High Courts05 Sept 2012
Exide Industries Limited Vs Exide Corporation, U.S.A. and Others
Delhi High Court · (2013) 53 PTC 137
Civil Procedure Code, 1908 (CPC) — Section 9Companies Act, 1956 — Section 2(18A)Specific Relief Act, 1963 — Section 38
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,222 of 6,805
High Courts05 Sept 2012
State Trading Corporation of India Vs Jagdish Gupta
Delhi High Court · (2012) 09 DEL CK 0088
High Courts05 Sept 2012Dismissed
Ram Kishor Vs Geeta Devi and Another
Delhi High Court · (2012) 9 AD 304
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts05 Sept 2012
The Oriental Insurance Co. Ltd. Vs Babu Ram and Ors
Delhi High Court · (2012) 09 DEL CK 0027
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Evidence Act, 1872 — Section 114Motor Vehicles Act, 1988 — Section 181, 3
High Courts04 Sept 2012Dismissed
Mohd Rizwan Vs Shujaauddin
Delhi High Court · (2012) 2 RCR(Rent) 252
Delhi Rent Control Act, 1958 — Section 25B(8)
High Courts04 Sept 2012Allowed
Surender Garg Vs Mohit Jindal and Another
Delhi High Court · (2012) 2 RCR(Rent) 250
Delhi Rent Control Act, 1958 — Section 25B(8)
High Courts04 Sept 2012Dismissed
Puran Chand Vs Bhagwan Singh Verma
Delhi High Court · (2013) 1 ILR Delhi 82 : (2012) 2 RCR(Rent) 247
Delhi Rent Control Act, 1958 — Section 25B, 25B(8)
High Courts04 Sept 2012
In Re: Sunlight Buildwell Pvt Ltd., Super Alliance Marketing Pvt Ltd. and M/s Supertech Limited
Delhi High Court · (2012) 09 DEL CK 0565
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts04 Sept 2012Dismissed
Indian Youth Centres Trust and Others Vs Shishir Bajaj and Others
Delhi High Court · (2012) 193 DLT 584
Civil Procedure Code, 1908 (CPC) — Section 92Companies Act, 1956 — Section 397, 398Trusts Act, 1882 — Section 47, 48
High Courts04 Sept 2012Allowed
Oriental Insurance Company Ltd. Vs Jai Chand and Others
Delhi High Court · (2012) 09 DEL CK 0543
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 149(2)(a), 149(2)(b), 166
High Courts04 Sept 2012Allowed
Oriental Insurance Co. Ltd. Vs Anil Kumar Jha and Others
Delhi High Court · (2012) 09 DEL CK 0542
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 181, 3Penal Code, 1860 (IPC) — Section 279, 304A
High Courts04 Sept 2012Dismissed
New India Assurance Co. Ltd. Vs Sanjay Sharma and Others
Delhi High Court · (2012) 09 DEL CK 0541
High Courts04 Sept 2012Dismissed
Balram Katara Vs Union of India and Another
Delhi High Court · (2012) 09 DEL CK 0451
High Courts04 Sept 2012Disposed Off
TCI Global Vs M/s Synergy Freightways Pvt. Ltd.
Delhi High Court · (2012) 09 DEL CK 0429
High Courts04 Sept 2012Allowed
Jatin Ahuja Vs Union of India and Others
Delhi High Court · (2012) 193 DLT 156 : (2013) 287 ELT 3 : (2013) 22 GSTR 445
Customs Act, 1962 — Section 110, 110(1), 110(1A), 110(2), 110A
High Courts04 Sept 2012Allowed
Commissioner of Income Tax-II Vs M/s. Maruti Insurance Distribution Services Ltd.
Delhi High Court · (2012) 09 DEL CK 0395
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143(2), 154, 158BFA, 254(1), 254(2)
High Courts04 Sept 2012Allowed
ICICI Lombard General Insurance Co. Ltd. Vs Manju @ Manju and Others
Delhi High Court · (2012) 09 DEL CK 0320
High Courts04 Sept 2012Dismissed
Arjun Uppal and Another Vs Seth and Sons Pvt. Ltd.
Delhi High Court · (2012) 193 DLT 115 : (2013) 1 RCR(Rent) 486
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14, 115Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 25B(8)Slum Areas (Improvement and Clearance) Act, 1956 — Section 6A
High Courts04 Sept 2012Disposed Off
Shri Sukhbir Singh Vs DR. I.P. Singh
Delhi High Court · (2012) 193 DLT 129 : (2012) 2 RCR(Rent) 409
Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(8)