High Courts07 Sept 2012Disposed Off
Interpal Singh @ Billu Vs State and Another
Delhi High Court · (2012) 4 JCC 2369
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 323, 34, 341, 342, 394
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,219 of 6,805
High Courts07 Sept 2012Dismissed
Surender Singh Vs Mohd. Salim
Delhi High Court · (2012) 09 DEL CK 0389
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17
High Courts07 Sept 2012Dismissed
Siri Kishan Gupta Vs State and Others
Delhi High Court · (2012) 8 AD 17 : (2012) 132 DRJ 785
Succession Act, 1925 — Section 263, 273
High Courts07 Sept 2012Dismissed
Sham Lata Suri Vs Ass. Labour Commissioner and Another
Delhi High Court · (2012) 09 DEL CK 0328
High Courts07 Sept 2012Allowed
Firoz Ali Gauri and Another Vs State and Others
Delhi High Court · (2013) 1 JCC 99
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts07 Sept 2012Dismissed
All India Dhobi Mahasangh and Anr Vs Union of India and Another
Delhi High Court · (2012) 09 DEL CK 0166
Penal Code, 1860 (IPC) — Section 500
High Courts07 Sept 2012Allowed
Citizen Social Welfare Society Vs UOI and Another The Vikas Puri Club Regd. Vs DDA Northex Campus Society Vs DDA and Another
Delhi High Court · (2012) 7 AD 387
High Courts07 Sept 2012Allowed
Amarjeet Singh Vs Rajinder Kumar and Others
Delhi High Court · (2012) 09 DEL CK 0127
High Courts07 Sept 2012
United India Insurance Co. Ltd. Vs Kamar Jahan and Others
Delhi High Court · (2012) 09 DEL CK 0126
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 133, 149(2)(a)(ii)
High Courts07 Sept 2012Allowed
Giriraj Vs Riyaz Ahmed and Others
Delhi High Court · (2012) 09 DEL CK 0125
Motor Vehicles Act, 1988 — Section 168
High Courts07 Sept 2012
Oriental Insurance Co. Ltd. Vs Bimlesh and Others
Delhi High Court · (2013) 1 ILR Delhi 132
Employees Compensation Act, 1923 — Section 4, 4A, 4A(1)
High Courts07 Sept 2012Allowed
Prithviraj Sehli @ Pracha Prachaseri and Another Vs State and Others
Delhi High Court · (2012) 8 AD 144 : (2013) 1 ILR Delhi 127
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 25
High Courts07 Sept 2012
Jawahar Lal Khanna Vs Shri Jia Lal Khanna
Delhi High Court · (2012) 09 DEL CK 0090
Stamp Act, 1899 — Section 2(15)
High Courts07 Sept 2012Dismissed
Ajay Kumar Vs State
Delhi High Court · (2012) 8 AD 133 : (2013) 1 ILR Delhi 112
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 302
High Courts07 Sept 2012
Anita Joshi Vs Chhati Yadav and Others
Delhi High Court · (2012) 09 DEL CK 0067
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227
High Courts07 Sept 2012
Ravinder Kumar Mirg Vs Union of India and Others
Delhi High Court · (2013) 1 ILR Delhi 105
Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts07 Sept 2012Allowed
Indian Oil Corporation Ltd. Vs G.S. Jain and Associates
Delhi High Court · (2012) 09 DEL CK 0010
Arbitration Act, 1940 — Section 29, 34, 41Arbitration and Conciliation Act, 1996 — Section 31(7)Civil Procedure Code, 1908 (CPC) — Section 34
High Courts07 Sept 2012Dismissed
National Project Construction Corporation Ltd. Vs Sadhu Singh and Co.
Delhi High Court · (2013) 1 ILR Delhi 99
Arbitration Act, 1940 — Section 30, 33, 34, 34(3)Contract Act, 1872 — Section 73Limitation Act, 1963 — Section 5
High Courts06 Sept 2012Disposed Off
Ravinder Prakash Punj Vs Punj Sons Pvt. Ltd and Others
Delhi High Court · (2012) 192 DLT 661 : (2012) 132 DRJ 150 : (2012) 6 ILR Delhi 321
Transfer of Property Act, 1882 — Section 26
High Courts06 Sept 2012Dismissed
M/s. Gammon India Limited Vs National Thermal Power Corporation Limited National Thermal Power Corporation Limited Vs M/s. Gammon India Limited
Delhi High Court · (2012) 8 AD 25
Arbitration and Conciliation Act, 1996 — Section 34