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Delhi High Court judgments

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High Courts10 Sept 2012Disposed Off

UOI Vs State

Delhi High Court · (2012) 4 JCC 2372

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 7(1)(a)Constitution of India, 1950 — Article 32Criminal Procedure Code, 1973 (CrPC) — Section 82, 83, 84
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High Courts10 Sept 2012Disposed Off

Sheenam Raheja Vs Amit Wadhwa

Delhi High Court · (2012) 131 DRJ 568 : (2012) 6 ILR Delhi 343

Civil Procedure Code, 1908 (CPC) — Section 13, 44AHindu Marriage Act, 1955 — Section 13, 19Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
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