High Courts11 Sept 2012Allowed

Pramod Vs State

Delhi High Court · (2012) 9 AD 88 : (2012) 4 JCC 2598

Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 161, 302
High Courts11 Sept 2012Allowed

Manju Verma and Others Vs State and Another

Delhi High Court · (2012) 09 DEL CK 0229

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 202, 203, 204Penal Code, 1860 (IPC) — Section 107, 109, 114, 341, 494