COURT ARCHIVE

Delhi High Court judgments

1,36,095 judgments · page 4,214 of 6,805

High Courts13 Sept 2012

Amish Jain and Another Vs ICICI Bank Ltd.

Delhi High Court · (2012) 8 AD 497 : AIR 2013 Delhi 172 : (2013) 112 CLA 351 : (2012) 6 CTC 369 : (2012) 192 DLT 701 : (2012) 132 DRJ 69 : (2012) 6 ILR Delhi 377 : (2013) 2 RCR(Civil) 252

Civil Procedure Code, 1908 (CPC) — Section 14, 16, 20, 21Hindu Marriage Act, 1955 — Section 21Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 13(4), 13(9), 14

High Courts13 Sept 2012

Hindustan Vegetable Oil Corporation Ltd. Vs Ganesh Scientific Research Foundation

Delhi High Court · (2012) 6 ILR Delhi 368

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 26 Rule 4, Order 39 Rule 10, 151Transfer of Property Act, 1882 — Section 53A

High Courts13 Sept 2012

Arun Kumar Vs Tata AIG General Insurance Company Ltd. and Others

Delhi High Court · (2012) 09 DEL CK 0150

High Courts13 Sept 2012

M/s. Gajanand Harishankar Vs Col. (Retd.) Ajai Singh Virk

Delhi High Court · (2012) 09 DEL CK 0073

Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 25B(8)Limitation Act, 1963 — Section 5

High Courts13 Sept 2012

The Managing Committee Raghumalarya Girls Senior Secondary School Vs Govt. of NCT of Delhi and Others

Delhi High Court · (2012) 09 DEL CK 0069

High Courts13 Sept 2012Dismissed

M/s R.R Enterprises Vs C.M.D of M/s Garware-Wall Ropes Ltd. and Others

Delhi High Court · (2013) 1 ILR Delhi 248

Arbitration and Conciliation Act, 1996 — Section 8Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11

High Courts13 Sept 2012Dismissed

Sushoban Luthra and Another Vs Kiran Luthra and Anr

Delhi High Court · (2012) 8 AD 51

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227

High Courts12 Sept 2012Allowed

Sineximco Pte. Ltd. Vs Dinesh International Pvt. Ltd.

Delhi High Court · (2012) 195 DLT 316 : (2012) 168 PLR 16

Constitution of India, 1950 — Article 113, 181, 34, 36Limitation Act, 1963 — Section 19, 31Negotiable Instruments Act, 1881 (NI) — Section 21

High Courts12 Sept 2012Allowed

Anamol Bhandari Through His Father/Natural Guardian Vs Delhi Technological University

Delhi High Court · (2012) 131 DRJ 583

Constitution of India, 1950 — Article 14, 21A

High Courts12 Sept 2012

National Highway authority of India Vs Oriental Structure Engineers Ltd. - Gammon India Ltd. (JV)

Delhi High Court · AIR 2013 Delhi 67 : (2013) 1 ARBLR 362 : (2012) 193 DLT 15 : (2012) 168 PLR 22 : (2013) 1 RCR(Civil) 907

Arbitration Act, 1940 — Section 16(2), 9Arbitration and Conciliation Act, 1996 — Section 16, 27, 34, 36, 37Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 41 Rule 11, 47, 96

High Courts12 Sept 2012Disposed Off

State Vs Punnu

Delhi High Court · (2012) 195 DLT 496

Civil Procedure Code, 1908 (CPC) — Section 82, 83Criminal Procedure Code, 1973 (CrPC) — Section 164, 229(1), 299, 299(1), 313Evidence Act, 1872 — Section 33

High Courts12 Sept 2012Disposed Off

M/s Flex Industries Ltd. Vs M/s Veekay Marketing P. Ltd.

Delhi High Court · (2012) 09 DEL CK 0489

Negotiable Instruments Act, 1881 (NI) — Section 138

High Courts12 Sept 2012Dismissed

M/s. Srp Industries Ltd. Vs Kay Bee and Co. and Others

Delhi High Court · (2012) 132 DRJ 402

Negotiable Instruments Act, 1881 (NI) — Section 138

High Courts12 Sept 2012Dismissed

Shantanu Acharya Vs Whirlpool of India Ltd.

Delhi High Court · (2012) 8 AD 645 : (2013) 1 BC 693 : (2013) 197 DLT 14 : (2012) 6 ILR Delhi 358

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5), Order 6 Rule 15

High Courts12 Sept 2012Disposed Off

Airline Allied Services Ltd. and Another Vs Salome Singsit and Another

Delhi High Court · (2012) 09 DEL CK 0380

High Courts12 Sept 2012Dismissed

Delhi Anusuchit Jati Vikas Sangathan Vs Department for the Welfare of SC/ST/OBC Minorities and Another

Delhi High Court · (2012) 8 AD 454

Constitution of India, 1950 — Article 21, 226, 38, 39, 41

High Courts12 Sept 2012Disposed Off

Chetna Karnani Vs University of Delhi and Others

Delhi High Court · (2013) 1 ILR Delhi 202

High Courts12 Sept 2012Dismissed

Smt. Harjinder Kaur Vs Delhi Development Authority

Delhi High Court · (2012) 09 DEL CK 0363

High Courts12 Sept 2012Dismissed

Raj Singh Vs Pushpa Aggarwal and Another

Delhi High Court · (2012) 09 DEL CK 0355

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151

High Courts12 Sept 2012Allowed

Reserve Bank of India Vs M/s JVG Finance Ltd.

Delhi High Court · (2012) 09 DEL CK 0335

Negotiable Instruments Act, 1881 (NI) — Section 9