High Courts13 Sept 2012Allowed
CIT Vs Dev Dutt Prasad Raj Kumar Garg
Delhi High Court · (2012) 09 DEL CK 0495
Income Tax Act, 1961 — Section 147, 148, 69A
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,213 of 6,805
High Courts13 Sept 2012Disposed Off
M/s. J.K. Synthetics Ltd. Vs M/s. Dynamic Cement Traders
Delhi High Court · (2012) 132 DRJ 333 : (2012) 6 ILR Delhi 398
Constitution of India, 1950 — Article 1Evidence Act, 1872 — Section 34
High Courts13 Sept 2012Dismissed
Ravi Shanker Chaubey Vs Krishan Kumar Yadav and Others
Delhi High Court · (2012) 09 DEL CK 0423
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts13 Sept 2012Dismissed
HDFC Bank Ltd. Vs Satpal Singh Bakshi
Delhi High Court · (2012) 193 DLT 203 : (2013) 134 DRJ 556 : (2013) 1 ILR Delhi 583
Arbitration And Conciliation Act, 1996 — Section 5, 8, 11, 31, 31(7)Code Of Civil Procedure, 1908 — Section 9, 89Companies Act, 1956 — Section 442, 446, 537
High Courts13 Sept 2012Dismissed
N.K. Aggarwal Vs UOI and Others Krishak Bharti Coop. Ltd. and Another Vs N.K. Tandon
Delhi High Court · (2012) 132 DRJ 92
Banking Regulation Act, 1949 — Section 5(c)(a)Constitution of India, 1950 — Article 12, 226, 32
High Courts13 Sept 2012Disposed Off
Vinod Kumar Jain Vs Versus Govt. of NCT of Delhi and Another
Delhi High Court · (2012) 09 DEL CK 0381
Constitution of India, 1950 — Article 21, 48A, 51ADelhi Development Act, 1957 — Section 14, 7, 8Delhi Urban Arts Commission Act, 1973 — Section 11, 14, 7, 8
High Courts13 Sept 2012Allowed
Harsh Sabharwal Vs Sheetal Prasad Jain
Delhi High Court · (2013) 1 ILR Delhi 234 : (2013) 1 RCR(Rent) 490
Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 25B(5), 25B(8)
High Courts13 Sept 2012Dismissed
Nirmal Sareen and Others Vs Nilam Kumari Kapur and Others
Delhi High Court · (2012) 9 AD 608
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(3), 10Constitution of India, 1950 — Article 2, 2(3), 227
High Courts13 Sept 2012Disposed Off
Municipal Corporation of Delhi Vs M/s. Harcharan Dass Gupta
Delhi High Court · (2012) 7 AD 568
Arbitration and Conciliation Act, 1996 — Section 21, 34
High Courts13 Sept 2012Allowed
Iffco Tokio General Insurance Co. Ltd. Vs Smt. Sehnaz and Others
Delhi High Court · (2013) 1 ACC 284
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 10, 149, 149(2), 149(2)(a)(i)(ii), 149(2)(a)(ii)
High Courts13 Sept 2012Dismissed
Rafi Ahmad Khan Vs Jalaludin
Delhi High Court · (2012) 09 DEL CK 0321
High Courts13 Sept 2012Dismissed
Anil Rajora and Others Vs Kiran Devi
Delhi High Court · (2012) 09 DEL CK 0299
Civil Procedure Code, 1908 (CPC) — Section 151Delhi Rent Control Act, 1958 — Section 14(1), 14(1)(e), 14(6), 25B, 25B(8)
High Courts13 Sept 2012Dismissed
Beena Rani and Others Vs Raj Kumar Chopra and Others
Delhi High Court · (2012) 09 DEL CK 0298
Delhi Rent Control Act, 1958 — Section 25B(8), 27
High Courts13 Sept 2012Allowed
D.Y. Patil Vidyapeeth Vs Union of India and Another
Delhi High Court · (2012) 09 DEL CK 0284
Dentists Act, 1948 — Section 10A(3), 10A(4)
High Courts13 Sept 2012
HDFC ERGO General Insurance Co. Ltd. Vs Preeti and Others
Delhi High Court · (2013) 2 ACC 309
High Courts13 Sept 2012Allowed
Dhirender Singh @ Dhirendra Rawat Vs Sh. Nand Ram and Others
Delhi High Court · (2012) 09 DEL CK 0276
High Courts13 Sept 2012Dismissed
St. Sophia''s Christian Education Society Vs D.D.A. and Another
Delhi High Court · (2012) 8 AD 634 : (2012) 132 DRJ 405
High Courts13 Sept 2012Allowed
CIT Vs PC Chemicals
Delhi High Court · (2013) 359 ITR 129 : (2012) 211 TAXMAN 166
Income Tax Act, 1961 — Section 132, 148, 23, 23(3), 69A
High Courts13 Sept 2012
Murli Singh Rana Vs Bharat Explosives Ltd.
Delhi High Court · (2012) LLR 1187
Industrial Disputes Act, 1947 — Section 11A
High Courts13 Sept 2012Allowed
Hira Lal Vs Lt. Col. A.K. Dhimri and Others
Delhi High Court · (2012) 09 DEL CK 0209