High Courts17 Sept 2012Dismissed
Bajaj Allianz General Insurance Co. Ltd. Vs Smt. Raj Kumari and Others
Delhi High Court · (2012) 09 DEL CK 0156
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,211 of 6,805
High Courts17 Sept 2012
Royal Sundaram Alliance Insurance Company Ltd. Vs Naushad Mandal and Others
Delhi High Court · (2012) 09 DEL CK 0144
High Courts17 Sept 2012
ICICI Lombard General Insurance Co. Ltd. Vs Ganesh JI Singh and Others
Delhi High Court · (2012) 09 DEL CK 0143
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 149
High Courts17 Sept 2012
Commissioner of Income Tax Vs Priyanka Ship Breaking Company Pvt. Ltd.
Delhi High Court · (2012) 211 TAXMAN 20
Income Tax Act, 1961 — Section 132, 158BB(1), 158BC, 158BD, 158BD
High Courts17 Sept 2012Dismissed
Bal Pharma Limited Vs Union of India and Others
Delhi High Court · (2013) 1 BC 305 : (2012) 193 DLT 364
High Courts17 Sept 2012Dismissed
Management of Mata Jai Kaur Public School Vs Labour Commissioner and Others
Delhi High Court · (2012) 194 DLT 61 : (2013) 136 FLR 420
Constitution of India, 1950 — Article 226, 227
High Courts17 Sept 2012
Satpal Vs State
Delhi High Court · (2012) 195 DLT 452
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 299, 302, 304, 307, 320
High Courts14 Sept 2012Dismissed
Pooja Mohan and Another Vs Hamdard Institute of Medical Sciences and Research Jamia Hamdard and Others
Delhi High Court · (2012) 09 DEL CK 0524
Constitution of India, 1950 — Article 14, 226
High Courts14 Sept 2012Dismissed
Managing Committee, Hindon Public School and Another Vs Hemant Kumar and Another
Delhi High Court · (2012) 193 DLT 325 : (2012) 132 DRJ 287
Delhi School Education Act, 1973 — Section 8(3)
High Courts14 Sept 2012Disposed Off
Kapil Dev Vs Commissioner of Income Tax
Delhi High Court · (2012) 09 DEL CK 0505
Income Tax Act, 1961 — Section 159, 160, 163, 226(3), 271(1)(c)
High Courts14 Sept 2012Disposed Off
Indian Medical Assoc Vs P.O. Labour Court-I and Another
Delhi High Court · (2013) 1 ILR Delhi 272
Industrial Disputes Act, 1947 — Section 10, 11, 17, 17A, 17B
High Courts14 Sept 2012Allowed
Shakil @ Bhola and Others (Mohd.) Vs State
Delhi High Court · (2012) 7 AD 550 : (2013) 196 DLT 540
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 65(B)Penal Code, 1860 (IPC) — Section 120B, 161, 201, 302, 307
High Courts14 Sept 2012Disposed Off
Varun Kumar @ Rahul Vs State
Delhi High Court · (2012) 09 DEL CK 0406
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 323, 34, 365, 367, 383
High Courts14 Sept 2012Dismissed
Shiv Charan @ Kalu Vs The State (N.C.T. of Delhi)
Delhi High Court · (2012) 09 DEL CK 0375
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 149, 302, 307, 324, 33
High Courts14 Sept 2012Allowed
In Re: M/s Kanth Solutions Pvt. Ltd. and Others
Delhi High Court · (2012) 09 DEL CK 0323
Companies Act, 1956 — Section 295, 391, 394, 628Income Tax Act, 1961 — Section 56(2)
High Courts14 Sept 2012Allowed
In Re: Vodafone Digilink Limited and Others
Delhi High Court · (2012) 09 DEL CK 0322
Companies Act, 1956 — Section 235, 251, 391, 391(1)(b), 394
High Courts14 Sept 2012Disposed Off
Modern Co-Operative Group Housing Society Ltd. Vs Bharat Bijlee Ltd.
Delhi High Court · (2012) 195 DLT 323
Arbitration Act, 1940 — Section 20, 30, 33
High Courts14 Sept 2012Dismissed
Arvinder Kaur Sethi Vs Akshay Chabbra and Others
Delhi High Court · (2012) 7 AD 549 : (2012) 194 DLT 423
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227
High Courts14 Sept 2012Allowed
Rajia Khatoon Vs Suraj Chopra and Others
Delhi High Court · (2012) 09 DEL CK 0289
Penal Code, 1860 (IPC) — Section 279, 338
High Courts14 Sept 2012Disposed Off
Oriental Insurance Company Ltd. Vs Altaf Hussain and Others
Delhi High Court · (2012) 09 DEL CK 0282
Motor Vehicles Act, 1988 — Section 163A, 166