High Courts18 Sept 2012
Oriental Insurance Co. Ltd. Vs Hasan Raja and Others
Delhi High Court · (2012) 09 DEL CK 0239
Motor Vehicles Act, 1988 — Section 163A, 166, 168
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,209 of 6,805
High Courts18 Sept 2012
UOI and Others Vs Jaishree Aggarwal and Others
Delhi High Court · (2012) 09 DEL CK 0238
Motor Vehicles Act, 1988 — Section 166
High Courts18 Sept 2012Dismissed
Director of Education and Others Vs Kalpana Pandey
Delhi High Court · (2012) 09 DEL CK 0230
High Courts18 Sept 2012Dismissed
Dr. Jaswinder Kaur Gambhir Vs U.O.I. and Others Professor V.G. Ramachandran Vs University of Delhi and Others
Delhi High Court · (2012) 09 DEL CK 0148
Delhi University Act, 1922 — Section 2(g)(h), 30(k), 45Indian Medical Council Act, 1956 — Section 10A, 11, 19(1)(b), 19(2), 33(k)
High Courts18 Sept 2012Dismissed
Indian Oil Corporation Ltd. Vs M/s Bharat Filling Station and Others
Delhi High Court · (2012) 09 DEL CK 0147
Constitution of India, 1950 — Article 12Penal Code, 1860 (IPC) — Section 120B, 420
High Courts18 Sept 2012
Rashtriya Mahila Kosh Vs Society For Rural Development and Another
Delhi High Court · (2012) 09 DEL CK 0123
Limitation Act, 1963 — Section 18, 19
High Courts18 Sept 2012Allowed
ACPL HR Services Private Limited Vs Associated Consultants Private Limited
Delhi High Court · (2012) 09 DEL CK 0107
Companies Act, 1956 — Section 391, 394
High Courts18 Sept 2012Dismissed
National Highways Authority of India Vs Oriental Structural Engineers Pvt. Ltd.
Delhi High Court · (2012) 4 ARBLR 380
Arbitration and Conciliation Act, 1996 — Section 34Limitation Act, 1963 — Section 14
High Courts17 Sept 2012Dismissed
M/s Harvinder Singh and Co. Vs Chief Engineer (I and FC), Govt. of NCT of Delhi and Another
Delhi High Court · (2012) 7 AD 469 : (2012) 4 ARBLR 418 : (2012) 193 DLT 1
Arbitration and Conciliation Act, 1996 — Section 11, 7, 7(3)
High Courts17 Sept 2012Dismissed
Suraj Chauhan @ Bittoo Vs State
Delhi High Court · (2012) 195 DLT 441
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 32(1)Penal Code, 1860 (IPC) — Section 302
High Courts17 Sept 2012Partly Allowed
CIT Vs Arts Beauty Exports
Delhi High Court · (2013) 257 CTR 84 : (2013) 357 ITR 276 : (2012) 211 TAXMAN 155
Central Excises and Salt Act, 1944 — Section 2(f)Customs Act, 1962 — Section 25(1)Income Tax Act, 1961 — Section 10B, 10B(2), 10B(2)(i), 260A, 44AB
High Courts17 Sept 2012Allowed
Indian Oil Corporation Ltd. Vs UOI and Others
Delhi High Court · (2013) 136 FLR 1043 : (2013) 1 LLN 466 : (2013) LLR 115
Constitution of India, 1950 — Article 226, 227
High Courts17 Sept 2012Disposed Off
M/s. Videsh Sanchar Nigam Limited Vs U.T.I. Bank Limited and Another
Delhi High Court · (2012) 132 DRJ 424
Negotiable Instruments Act, 1881 (NI) — Section 80
High Courts17 Sept 2012Dismissed
Sukhpal Singh and Another Vs Satbir Singh and Another
Delhi High Court · (2012) 8 AD 494
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(b)
High Courts17 Sept 2012Disposed Off
D.T.C. Vs Braham Kumar
Delhi High Court · (2012) 09 DEL CK 0421
Evidence Act, 1872 — Section 10, 19, 22, 33, 33(2)(b)
High Courts17 Sept 2012Allowed
Kotak Mahindra Bank Ltd. Vs Megnostar Telecommunications pvt. Ltd. and Another Mohan Tractors Pvt Ltd. Vs Kotak Mahindra Bank Ltd. and Others
Delhi High Court · (2013) 1 AD 445 : (2013) 176 CompCas 246 : (2012) 193 DLT 371
Companies Act, 1956 — Section 125, 13(4), 13(9), 17, 29State Financial Corporations Act, 1951 — Section 29, 31, 32(10), 46B
High Courts17 Sept 2012Dismissed
Union of India and Another Vs Ashok Kumar Aggarwal
Delhi High Court · (2012) 09 DEL CK 0409
High Courts17 Sept 2012Dismissed
Chief Commercial Manager and Others Vs Jugnu Jayant
Delhi High Court · (2012) 09 DEL CK 0368
Constitution of India, 1950 — Article 14, 226Railways Act, 1989 — Section 71Railways Board Act, 1905 — Section 2(a)
High Courts17 Sept 2012Allowed
The Commissioner of Income Tax Vs Regency Creations Ltd. CIT Vs Valiant Communications Ltd.
Delhi High Court · (2013) 255 CTR 63 : (2013) 353 ITR 326 : (2012) 211 TAXMAN 152
Foreign Trade (Development and Regulation) Act, 1992 — Section 3Income Tax Act, 1961 — Section 10A, 10B, 33B, 80IIndustries (Development and Regulation) Act, 1951 — Section 14
High Courts17 Sept 2012Dismissed
Gursharan Singh Vs Bharat Petroleum Corporation Ltd.
Delhi High Court · (2013) 1 ILR Delhi 285
Arbitration Act, 1940 — Section 16, 30, 33