High Courts18 Sept 2012Disposed Off
Dharamveer @ Karamveer Vs Arvind Kumar and Others
Delhi High Court · (2012) 09 DEL CK 0519
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,208 of 6,805
High Courts18 Sept 2012Disposed Off
Smt. Nihalo Vs Arvind Kumar and Others
Delhi High Court · (2012) 09 DEL CK 0518
High Courts18 Sept 2012Dismissed
Rubina Qureshi Vs Tata Aig General Insurance Co. Ltd. and Others
Delhi High Court · (2012) 09 DEL CK 0517
Motor Vehicles Act, 1988 — Section 181, 3
High Courts18 Sept 2012Disposed Off
Walchandnagar Industries Limited Vs Cement Corporation of India Limited
Delhi High Court · (2012) 9 AD 4 : (2013) 1 BC 372 : (2012) 193 DLT 685 : (2013) 1 ILR Delhi 294
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 1(4), Order 21 Rule 19, Order 21 Rule 26Contract Act, 1872 — Section 59
High Courts18 Sept 2012Dismissed
Director of Income Tax Vs Italian Thai Development Co Ltd.
Delhi High Court · (2012) 09 DEL CK 0494
Income Tax Act, 1961 — Section 195(2), 244A, 248, 256(1), 35AB
High Courts18 Sept 2012Disposed Off
Narinder Singh Vs Devender Kaur and Others
Delhi High Court · (2012) 09 DEL CK 0485
Constitution of India, 1950 — Article 45Stamp Act, 1899 — Section 2(15)
High Courts18 Sept 2012Dismissed
M/s. Siemens Ltd. Vs M/s. Nova Iron and Steel Ltd.
Delhi High Court · (2012) 09 DEL CK 0484
High Courts18 Sept 2012Dismissed
Mohinder Pal Singh Vs Dda and Another
Delhi High Court · (2012) 09 DEL CK 0483
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 59
High Courts18 Sept 2012
Rashtriya Mahila Kosh Vs Vandanmedu Development Society and Another
Delhi High Court · (2012) 09 DEL CK 0479
Limitation Act, 1963 — Section 19
High Courts18 Sept 2012Dismissed
Director of Income Tax Vs Hans Raj Samarak Society
Delhi High Court · (2012) 9 AD 86
High Courts18 Sept 2012Dismissed
A.K. Narula Vs Sh. Iqbal Ahmed and Others
Delhi High Court · (2013) 1 ILR Delhi 315
Contract Act, 1872 — Section 73Specific Relief Act, 1963 — Section 16(c), 20, 20(3)
High Courts18 Sept 2012Allowed
New Delhi Municipal Council Vs Sh. Dan Singh Bawa and Others
Delhi High Court · (2012) 09 DEL CK 0408
High Courts18 Sept 2012Disposed Off
Dominic Joseph Vs Union of India and Another
Delhi High Court · (2012) 09 DEL CK 0404
High Courts18 Sept 2012Dismissed
Pankaj Madan Vs B P Singh
Delhi High Court · (2012) 09 DEL CK 0383
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Constitution of India, 1950 — Article 227
High Courts18 Sept 2012Disposed Off
Manoj Kumar Sharma Vs Sapna and Another
Delhi High Court · (2012) 194 DLT 182
Civil Procedure Code, 1908 (CPC) — Section 3, 3(4)
High Courts18 Sept 2012Allowed
Sukhbir Singh (Deceased) Through Lrs. and Others Vs Union of India
Delhi High Court · (2012) 8 AD 641 : (2012) 193 DLT 235 : (2012) 132 DRJ 411
Land Acquisition Act, 1894 — Section 4
High Courts18 Sept 2012Dismissed
Oriental Insurance Company Ltd. Vs Anuj Bajaj and Others
Delhi High Court · (2013) ACJ 2759
High Courts18 Sept 2012Allowed
Smt. Kirano Devi and Another Vs The State (Nct of Delhi) and Others
Delhi High Court · (2012) 9 AD 300
Motor Vehicles Act, 1988 — Section 166
High Courts18 Sept 2012Disposed Off
Suresh @ Pauvva and Others Vs State of NCT of Delhi
Delhi High Court · (2012) 9 AD 145
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 34, 392, 394, 397, 411
High Courts18 Sept 2012
ICC Development (International) Ltd. and Another Vs New Delhi Television Ltd.
Delhi High Court · (2012) 193 DLT 279 : (2012) 132 DRJ 291
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 19(1)(a), 19(2)Copyright Act, 1957 — Section 2(dd), 37, 39, 39(b), 52