High Courts20 Sept 2012Dismissed
CIT Vs Sahara India Mutual Benefit Co Ltd.
Delhi High Court · (2013) 257 CTR 225 : (2013) 212 TAXMAN 97
Companies Act, 1956 — Section 620AIncome Tax Act, 1961 — Section 144, 148, 251, 269SS, 269T
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,206 of 6,805
High Courts20 Sept 2012
Kamal Construction Co. Vs Delhi Development Authority and Another
Delhi High Court · (2012) 09 DEL CK 0268
High Courts20 Sept 2012Dismissed
National Insurance Co. Ltd. Vs Soni Devi and Others
Delhi High Court · (2012) 09 DEL CK 0246
Criminal Procedure Code, 1973 (CrPC) — Section 173Motor Vehicles Act, 1988 — Section 133, 158(6), 166
High Courts20 Sept 2012
Vinod Ahuja Vs Anil Bajaj and Another
Delhi High Court · (2012) 194 DLT 203
Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(8)
High Courts20 Sept 2012
Lalit Kumar Vs Union of India and Others
Delhi High Court · (2012) 194 DLT 162
High Courts20 Sept 2012
CIT Vs Sahara India Financial Corporation Ltd.
Delhi High Court · (2013) 257 CTR 215 : (2012) 211 TAXMAN 192
Income Tax Act, 1961 — Section 142(2A), 260A, 269SS, 271D, 273B
High Courts20 Sept 2012
Mr. K.K. Sareen and Others Vs Mrs. Neeta Sharma and Others
Delhi High Court · (2012) 194 DLT 47 : (2012) 132 DRJ 455 : (2012) 6 ILR Delhi 405
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15, Order 6 Rule 17Delhi Rent Control Act, 1958 — Section 50
High Courts20 Sept 2012Allowed
Director General of Works CPWD Vs Daya Shankar Prasad
Delhi High Court · (2013) 1 AD 311 : (2012) 193 DLT 347 : (2013) 1 LLJ 59
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2(oo)(bb), 25F
High Courts20 Sept 2012
Shakti Kumar Bhola Alias Shakti Bhola Vs Atma Ram
Delhi High Court · (2012) 09 DEL CK 0120
Delhi Rent Control Act, 1958 — Section 25B(8)
High Courts20 Sept 2012Dismissed
Karam Vir Singh Vs Oriental Insurance Co. Ltd. and Others
Delhi High Court · (2012) 09 DEL CK 0079
High Courts20 Sept 2012Dismissed
Sunita Ahooja and Others Vs Union of India and Others
Delhi High Court · (2012) 09 DEL CK 0078
High Courts20 Sept 2012Allowed
KSK Academy Vs The Oriental Insurance Co. Ltd. and Others
Delhi High Court · (2012) 09 DEL CK 0077
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8
High Courts20 Sept 2012Allowed
Shri Bhupinder Mehta Vs Shri Purshottam and Others
Delhi High Court · (2013) ACJ 2517
High Courts20 Sept 2012Allowed
Prof. P.N. Bhat Vs Union of India and Others
Delhi High Court · (2012) 194 DLT 675
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 13, 4, 5, 7Official Secrets Act, 1923 — Section 5
High Courts20 Sept 2012
Dr. Ashok Gupta and Another Vs Shri Kishan Chand and Others
Delhi High Court · (2012) 09 DEL CK 0002
High Courts19 Sept 2012Dismissed
Mayur Auto Agency Vs Ramesh Singh Manral
Delhi High Court · (2012) 09 DEL CK 0501
High Courts19 Sept 2012Allowed
Mohd. Abu Jarsa @ Afzal Shah @ Ramjane Vs State
Delhi High Court · (2012) 4 JCC 2450
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
High Courts19 Sept 2012Disposed Off
Smt. Baljeet Bubbar Vs State
Delhi High Court · (2012) 09 DEL CK 0482
High Courts19 Sept 2012Disposed Off
Mrs. Jagdish Manohar Singh Vs M/s South Delhi Builders Pvt. Ltd. and Others
Delhi High Court · (2012) 09 DEL CK 0481