Civil Procedure Code, 1908 (CPC) — Section 82, 83Criminal Procedure Code, 1973 (CrPC) — Section 164, 229(1), 299, 299(1), 313Evidence Act, 1872 — Section 33

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High Courts21 Sept 2012

Prakram Singh Chaudhary Vs P.C. Jewellers Pvt. Ltd. and Another

Delhi High Court · (2013) 54 PTC 462

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Trade Marks Act, 1999 — Section 33, 34

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High Courts21 Sept 2012Dismissed

Hindustan Steel Works Construction Ltd. Vs Strength and Suppors Builders Pvt. Ltd. and Another

Delhi High Court · (2012) 4 ARBLR 384

Arbitration Act, 1940 — Section 30, 33

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High Courts21 Sept 2012Dismissed

AVN Build Tech Pvt. Ltd. and Another Vs KLA Construction Technologies Pvt. Ltd. and Another

Delhi High Court · (2012) 8 AD 671

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151

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High Courts21 Sept 2012Dismissed

State of Uttar Pradesh Vs Shanti Devi and Others

Delhi High Court · (2012) 09 DEL CK 0247

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High Courts21 Sept 2012Allowed

Rahul and Others Vs Amit Kumar and Others

Delhi High Court · (2012) 09 DEL CK 0119

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High Courts21 Sept 2012Dismissed

Bajaj Allianz General Insurance Co. Ltd. Vs Savitri and Others

Delhi High Court · (2012) 09 DEL CK 0105

Motor Vehicles Act, 1988 — Section 149(2), 149(2)(a)(i)(ii), 149(2)(a)(ii)

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High Courts21 Sept 2012Allowed

M/s. Kwality Restaurant and Ice-Cream Co. Vs The Commissioner of Vat, Trade and Tax Department and Others

Delhi High Court · (2012) 194 DLT 195 : (2012) 54 VST 387

Constitution of India, 1950 — Article 136, 226, 227, 228, 233Criminal Procedure Code, 1973 (CrPC) — Section 195Delhi Sales Tax Act, 1975 — Section 24

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High Courts21 Sept 2012

Smt. Seema Thakur and Others Vs Smt. Panchi Devi and Others

Delhi High Court · (2012) 09 DEL CK 0012

Constitution of India, 1950 — Article 45Stamp Act, 1899 — Section 2(15)

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High Courts20 Sept 2012Allowed

Mahesh John Peter and Another Vs Raj Kumar and Others

Delhi High Court · (2012) 09 DEL CK 0503

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High Courts20 Sept 2012Disposed Off

Vatika Ltd. Vs Karan Mahendru and Another

Delhi High Court · (2012) 132 DRJ 414

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 3Constitution of India, 1950 — Article 54

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High Courts20 Sept 2012Dismissed

Commissioner of Income Tax-III Vs M/s. Shri Sidhdata Ispat (P) Ltd.

Delhi High Court · (2012) 09 DEL CK 0493

Income Tax Act, 1961 — Section 143(3), 269SS, 269T, 271B, 271D

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High Courts20 Sept 2012

Ranbir Singh Bhardwaj Vs R.K. Kapadia

Delhi High Court · (2012) 194 DLT 94

Negotiable Instruments Act, 1881 (NI) — Section 80Sales of Goods Act, 1930 — Section 61

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High Courts20 Sept 2012Allowed

Raj Kumar Rustagi and Others Vs Sanjeev Kumar and Others

Delhi High Court · (2013) ACJ 2816

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High Courts20 Sept 2012Dismissed

Jai Mata Builders Vs National Insurance Co. Ltd.

Delhi High Court · (2012) 9 AD 82

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6

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High Courts20 Sept 2012Dismissed

Daya Ram Prajapati Vs Smt. Vidya Devi

Delhi High Court · (2012) 2 RCR(Rent) 269

Delhi Rent Control Act, 1958 — Section 14(1), 25B, 25B(8)Evidence Act, 1872 — Section 116

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High Courts20 Sept 2012Disposed Off

Shanti Devi Vs G.S. Patnayak and Another

Delhi High Court · (2012) 8 AD 21

Constitution of India, 1950 — Article 226

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