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Delhi High Court judgments

1,36,095 judgments · page 4,203 of 6,805

High Courts25 Sept 2012Disposed Off

Dany @ Ravi Vs State

Delhi High Court · (2012) 8 AD 441 : (2012) 4 JCC 2633

Juvenile Justice Act, 1986 — Section 32, 49Penal Code, 1860 (IPC) — Section 308, 324, 34
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High Courts25 Sept 2012Dismissed

Prabhash Kumar Singh Vs State and Another

Delhi High Court · (2012) 09 DEL CK 0256

Constitution of India, 1950 — Article 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 210, 482Penal Code, 1860 (IPC) — Section 182, 323, 34, 365, 380
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High Courts25 Sept 2012

CBI Vs Purshottam Dev Arya

Delhi High Court · (2013) 2 Crimes 437 : (2012) 4 JCC 2562

Criminal Procedure Code, 1973 (CrPC) — Section 439(2), 482, 82, 83Penal Code, 1860 (IPC) — Section 120B, 174A, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
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High Courts24 Sept 2012Disposed Off

M/s Nina Garments (Pvt.) Ltd. Vs M/s Unitech Ltd.

Delhi High Court · (2013) 4 AD 772 : (2013) 196 DLT 57 : (2012) 132 DRJ 360

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 6Constitution of India, 1950 — Article 27, 55Contract Act, 1872 — Section 29
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