High Courts24 Sept 2012Dismissed
Sharma Montessori School and Oriental College Society Vs Union of India and Others
Delhi High Court · (2012) 195 DLT 291
Evidence Act, 1872 — Section 116
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,204 of 6,805
High Courts24 Sept 2012Dismissed
You One Maharia - JV and Another Vs Bhandari Engineers and Builders Pvt. Ltd.
Delhi High Court · (2012) 4 ARBLR 388
Arbitration and Conciliation Act, 1996 — Section 34
High Courts24 Sept 2012
Mohd. Haroon and Another Vs Mohd. Yahya
Delhi High Court · (2012) 09 DEL CK 0252
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25BGeneral Clauses Act, 1897 — Section 10, 10(1)Limitation Act, 1963 — Section 4, 5
High Courts24 Sept 2012Dismissed
United India Insurance Co. Ltd. Vs Kalpana Mishra and Others
Delhi High Court · (2012) 9 AD 407
High Courts24 Sept 2012Allowed
C.B. Singh Vs The Secretary, Ministry of Agriculture and Others
Delhi High Court · (2012) 195 DLT 286
High Courts24 Sept 2012Dismissed
Madhav Prasad Vs State
Delhi High Court · (2012) 09 DEL CK 0198
Penal Code, 1860 (IPC) — Section 308, 34
High Courts24 Sept 2012
Sumitomo Chemical India Pvt. Ltd. Vs HLL Lifecare Ltd. and Others
Delhi High Court · (2012) 09 DEL CK 0155
Constitution of India, 1950 — Article 14
High Courts24 Sept 2012Dismissed
D.T.C. Vs Shri Bhagat Singh
Delhi High Court · (2012) 8 AD 231 : (2012) 195 DLT 795 : (2013) 136 FLR 605
Constitution of India, 1950 — Article 226
High Courts24 Sept 2012Dismissed
Arun Kumar Vs Management of Cable Corum of India
Delhi High Court · (2012) 135 FLR 987 : (2012) LLR 1176
Industrial Employment (Standing Orders) Act, 1946 — Section 10
High Courts24 Sept 2012
Gujarat Heavy Chemicals Ltd. Vs Diwan Mundhra Bros Pvt. Ltd. and Another
Delhi High Court · (2012) 9 AD 185
Arbitration and Conciliation Act, 1996 — Section 16(2), 34, 34(2)(b)(ii)
High Courts24 Sept 2012Dismissed
Erin Jennifer Hawk Vs State and Another
Delhi High Court · (2012) 8 AD 243 : (2013) 196 DLT 39 : (2013) 1 ILR Delhi 357
Guardians and Wards Act, 1890 — Section 17, 26, 47, 7
High Courts24 Sept 2012Allowed
Tarvinder Singh Vs State
Delhi High Court · (2012) 4 JCC 2622
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190Penal Code, 1860 (IPC) — Section 181, 182, 193, 195, 380
High Courts21 Sept 2012Dismissed
Commissioner of Income Tax-VI, New Delhi Vs Usha International Limited
Delhi High Court · (2012) 253 CTR 113 : (2012) 348 ITR 485 : (2012) 210 TAXMAN 188
Constitution of India, 1950 — Article 14Evidence Act, 1872 — Section 114, 114(e), 143(3), 147, 148Income Tax Act, 1961 — Section 10, 114(e), 115JB, 139, 142
High Courts21 Sept 2012Allowed
Mukeem and Another Vs State (NCT of Delhi) Khalid Vs State
Delhi High Court · (2012) 4 JCC 2608
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313, 394Penal Code, 1860 (IPC) — Section 302, 307, 34, 394, 506
High Courts21 Sept 2012Allowed
Bharti Taank Vs Manish Sharma and Others
Delhi High Court · (2012) 09 DEL CK 0467
Motor Vehicles Act, 1988 — Section 168
High Courts21 Sept 2012Dismissed
Zamindar Motor Transport Co. P. Ltd. Vs New India Assurance Co. Ltd. and Others
Delhi High Court · (2012) 09 DEL CK 0466
Criminal Procedure Code, 1973 (CrPC) — Section 173
High Courts21 Sept 2012Dismissed
Baman Rao Vs Shiv Rani and Others
Delhi High Court · (2012) 09 DEL CK 0453
Delhi Rent Control Act, 1958 — Section 25B(8)
High Courts21 Sept 2012Dismissed
Harsh Vardhan Land Limited Vs Kotak Mahindra Bank Limited and Others
Delhi High Court · (2012) 8 AD 97 : (2012) 6 ILR Delhi 413
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19(1)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 14, 17Transfer of Property Act, 1882 — Section 65A
High Courts21 Sept 2012Allowed
Ravi Singhal Vs Commissioner of Central Excise
Delhi High Court · (2013) 288 ELT 495
Central Excises and Salt Act, 1944 — Section 35F