High Courts26 Sept 2012Disposed Off
Centre for Public Interest Litigation Vs Union of India
Delhi High Court · (2012) 8 AD 516 : (2012) 193 DLT 329
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,202 of 6,805
High Courts26 Sept 2012Dismissed
Parvati Devi Vs Union of India and Others
Delhi High Court · (2012) 09 DEL CK 0293
Hindu Marriage Act, 1955 — Section 5(1)
High Courts26 Sept 2012
Prabhash Kumar Singh Vs State and Another
Delhi High Court · (2012) 9 AD 399
Constitution of India, 1950 — Article 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 182, 210, 482Penal Code, 1860 (IPC) — Section 182, 323, 34, 365, 380
High Courts26 Sept 2012Dismissed
Sujata Tekwani and Others Vs Oriental Insurance Co. Ltd. and Others
Delhi High Court · (2012) 09 DEL CK 0271
High Courts26 Sept 2012
M/s Gulati Agencies (P) Ltd. Vs M/s Hallex Applied Power Pvt. Ltd.
Delhi High Court · (2012) 09 DEL CK 0262
Central Sales Tax Act, 1956 — Section 8(4)Companies Act, 1956 — Section 433, 434, 434(1)(a), 439Evidence Act, 1872 — Section 114(8)
High Courts26 Sept 2012
S.B. Tripathi Vs Delhi Development Authority and Others
Delhi High Court · (2012) 09 DEL CK 0259
High Courts26 Sept 2012
Kerala State Marketing Federation Ltd. Vs Union of India
Delhi High Court · (2012) 09 DEL CK 0151
Constitution of India, 1950 — Article 299Specific Relief Act, 1963 — Section 34
High Courts26 Sept 2012
Ved Prakash Yadav Vs Naryan Das and Others
Delhi High Court · (2012) 09 DEL CK 0140
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17, Order 7 Rule 11
High Courts26 Sept 2012Dismissed
Patil Vossloh Rail Systems Pvt. Ltd. Vs Union of India and Others
Delhi High Court · (2012) 09 DEL CK 0068
Constitution of India, 1950 — Article 77
High Courts26 Sept 2012Allowed
Oriental Insurance Co. Ltd. Vs Kusum and Others
Delhi High Court · (2012) 09 DEL CK 0056
High Courts26 Sept 2012
Uttaranchal State Road Transport Corporation Vs Vimla Bisht and Others Vimla Bisht and Others Vs Uttranchal State Road Transport Corporation
Delhi High Court · (2012) 09 DEL CK 0020
High Courts26 Sept 2012Allowed
Oriental Insurance Co. Ltd. Vs Raman Ji Thakur and Others
Delhi High Court · (2012) 09 DEL CK 0019
High Courts26 Sept 2012
New India Assurance Co. Ltd. Vs Jagdish Chand and Others
Delhi High Court · (2012) 09 DEL CK 0018
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8
High Courts26 Sept 2012Allowed
Sunita Yadav Vs Laxman and Another
Delhi High Court · (2012) 09 DEL CK 0017
Motor Vehicles Act, 1988 — Section 14
High Courts25 Sept 2012Disposed Off
Anil Kumar Vs CRPF and Others
Delhi High Court · (2012) 09 DEL CK 0476
High Courts25 Sept 2012Dismissed
CBI Vs A.K. Madan
Delhi High Court · (2012) 09 DEL CK 0472
Criminal Procedure Code, 1973 (CrPC) — Section 439(2), 482, 82, 83Penal Code, 1860 (IPC) — Section 120B, 174A, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts25 Sept 2012Dismissed
Tejender Kumar Vs Union of India and Another
Delhi High Court · (2012) 09 DEL CK 0471
Constitution of India, 1950 — Article 21, 226, 41Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47
High Courts25 Sept 2012Disposed Off
Bses Rajdhani Power Ltd. Vs Arjunjay Prasad Singh and Another
Delhi High Court · (2012) 09 DEL CK 0461
Electricity Act, 2003 — Section 126, 127, 135, 139, 143
High Courts25 Sept 2012Disposed Off
Air Force Senior Secondary School and Others Vs Pushpa Sah and Others
Delhi High Court · (2012) 8 AD 236
Constitution of India, 1950 — Article 12