High Courts27 Sept 2012Dismissed
Globe Capital Market Ltd. Vs Jai Prakash Associated Ltd. and Others
Delhi High Court · (2012) 09 DEL CK 0438
Companies Act, 1956 — Section 111A
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,200 of 6,805
High Courts27 Sept 2012Disposed Off
M/s Handloom Textorium Vs Guneshwar Rai
Delhi High Court · (2012) 09 DEL CK 0437
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10(1)(c), 12(5), 25F, 25G
High Courts27 Sept 2012
Ashish Kumar Verma Vs Union Public Service Commission and Others
Delhi High Court · (2012) 195 DLT 132
High Courts27 Sept 2012Disposed Off
Jai Prakash Vs State
Delhi High Court · (2012) 4 JCC 2625
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 307, 326, 34
High Courts27 Sept 2012Dismissed
R.D. Mangat Vs Brij Mohan
Delhi High Court · (2012) 09 DEL CK 0373
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(8)Transfer of Property Act, 1882 — Section 54
High Courts27 Sept 2012Disposed Off
National Insurance Co. Ltd. Vs Baby Naaz and Others
Delhi High Court · (2012) 09 DEL CK 0366
Motor Vehicles Act, 1988 — Section 166
High Courts27 Sept 2012Dismissed
Dinesh Ahuja Vs Praful Prakash Ramanand
Delhi High Court · (2012) 09 DEL CK 0364
Delhi Rent Control Act, 1958 — Section 25B(8)
High Courts27 Sept 2012Allowed
Vardhman Co-Operative H/B Society Ltd. Vs Anil Kumar Jain and Another
Delhi High Court · (2012) 09 DEL CK 0343
Constitution of India, 1950 — Article 226Delhi Co-operative Societies Act, 2003 — Section 70, 71
High Courts27 Sept 2012Allowed
ICICI Lombard General Insurance Co. Ltd. Vs Meera Devi and Others
Delhi High Court · (2012) 09 DEL CK 0342
High Courts27 Sept 2012Disposed Off
Shiv Lal (Deceased) Through L.Rs.. Vs UOI and Others
Delhi High Court · (2012) 09 DEL CK 0330
High Courts27 Sept 2012Allowed
Reliance General Insurance Co. Ltd. Vs Nisha Devi and Others
Delhi High Court · (2012) 132 DRJ 600 : (2013) 1 ILR Delhi 371
Motor Vehicles Act, 1988 — Section 110, 168, 95
High Courts27 Sept 2012Dismissed
Jaiveer Kashyap Vs State and Others
Delhi High Court · (2012) 09 DEL CK 0305
Constitution of India, 1950 — Article 14Criminal Procedure Code, 1973 (CrPC) — Section 121, 122, 123, 124, 125Evidence Act, 1872 — Section 165
High Courts27 Sept 2012Allowed
Bureau of Indian Standards Vs Director General of Income Tax (Exemptions)
Delhi High Court · (2012) 10 AD 140 : (2013) 260 CTR 39 : (2013) 133 DRJ 428 : (2013) 358 ITR 78 : (2013) 212 TAXMAN 210
Advocates Act, 1961 — Section 2(15), 6Bureau of Indian Standards Act, 1986 — Section 10, 2(15), 22, 23, 26Constitution of India, 1950 — Article 12, 226
High Courts27 Sept 2012
Anirudh and Others Vs Anil Kumar and Others
Delhi High Court · (2012) 09 DEL CK 0272
High Courts27 Sept 2012Dismissed
Amina Bi Kaskar Decd thr Lrs Vs Union of India and Others
Delhi High Court · (2012) 194 DLT 57 : (2012) 132 DRJ 657 : (2013) 1 ILR Delhi 398
Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 — Section 10, 12(4), 22, 7, 9
High Courts27 Sept 2012
Mahavir Singh Vs Joginder Singh
Delhi High Court · (2012) 8 AD 249
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2AIncome Tax Act, 1961 — Section 269Specific Relief Act, 1963 — Section 16(c)
High Courts27 Sept 2012
MD. Abrar @ Joohi Vs State Govt. of NCT of Delhi
Delhi High Court · (2012) 9 AD 377
Criminal Procedure Code, 1973 (CrPC) — Section 106, 161, 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 299, 300, 302, 304
High Courts27 Sept 2012
Unitech Limited Vs Housing and Urban Development Corporation Housing and Urban Development Corporation Vs Unitech Limited
Delhi High Court · (2012) 194 DLT 481 : (2013) 1 ILR Delhi 384
Arbitration and Conciliation Act, 1996 — Section 28(3), 31, 31(7), 31(7)(a), 34Contract Act, 1872 — Section 23, 28, 34, 55, 73
High Courts27 Sept 2012Allowed
Pankaj Kumar and Others Vs State (N.C.T.) of Delhi
Delhi High Court · (2012) 8 AD 651 : (2013) 2 Crimes 116 : (2013) 1 JCC 15
Criminal Procedure Code, 1973 (CrPC) — Section 161, 428Penal Code, 1860 (IPC) — Section 307, 34, 406
High Courts27 Sept 2012
M/s Mazdoor Extractions (P) Ltd. Vs M/s Hindustan Vegetable Oils Corporation Ltd.
Delhi High Court · (2012) 09 DEL CK 0075