High Courts01 Oct 2012Allowed
Child Planet Dot Com Private Limited and Prayaga Construction India Private Limited Vs Competent Holdings Private Limited
Delhi High Court · (2012) 10 DEL CK 0300
Companies Act, 1956 — Section 235, 236, 237, 238, 239
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,198 of 6,805
High Courts01 Oct 2012Dismissed
Shree Hari Agro Industries Ltd and Another Vs Appellate Authority for Industrial and Financial Reconstruction and Others
Delhi High Court · (2012) 10 DEL CK 0288
Constitution of India, 1950 — Article 226Sick Industrial Companies (Special Provisions) Act, 1985 — Section 18(3), 22(1)
High Courts01 Oct 2012Disposed Off
Bhai Manjit Singh and Others Vs Bhai Analjit Singh and Others
Delhi High Court · (2013) 133 DRJ 604
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 151Stamp Act, 1899 — Section 2, 2(15)
High Courts01 Oct 2012Allowed
ICICI Lombard General Insurance Co. Ltd. Vs Manju and Others
Delhi High Court · (2012) 10 DEL CK 0270
Motor Vehicles Act, 1988 — Section 163A
High Courts01 Oct 2012Dismissed
M.S. Educational Society Regd. Another Vs Delhi Development Authority and Another
Delhi High Court · (2012) 9 AD 125
High Courts01 Oct 2012Dismissed
Roshan Lal Vs UOI and Another
Delhi High Court · (2012) 10 DEL CK 0145
High Courts01 Oct 2012
Mahaswetta Saikia Vs University of Delhi and Another
Delhi High Court · (2012) 195 DLT 98
Constitution of India, 1950 — Article 123
High Courts01 Oct 2012Allowed
Meenakshi Vs Rajesh Gaur and Others
Delhi High Court · (2012) 10 DEL CK 0115
High Courts01 Oct 2012Dismissed
Ram Prasad Saini Vs UOI and Another
Delhi High Court · (2012) 10 DEL CK 0090
High Courts01 Oct 2012Dismissed
Joginder Singh Vs Amar Nath Gupta
Delhi High Court · (2012) 8 AD 439
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4, Order 18 Rule 4, Order 7 Rule 14Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(a)(c)
High Courts28 Sept 2012Allowed
Tilak Raj Vs Parmod Kumar and Others
Delhi High Court · (2012) 09 DEL CK 0464
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 17Motor Vehicles Act, 1988 — Section 168
High Courts28 Sept 2012Allowed
Jhammu Ram and Another Vs Shamsher Singh and Others
Delhi High Court · (2012) 09 DEL CK 0463
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 149, 149(1), 149(2), 149(4), 149(5)
High Courts28 Sept 2012Allowed
ICICI Lombard General Insurance Co. Ltd. Vs Kasturi Devi and Others
Delhi High Court · (2012) 09 DEL CK 0462
Railways Act, 1989 — Section 124A, 129
High Courts28 Sept 2012Dismissed
Surender Singh Vs Union of India and Another
Delhi High Court · (2012) 09 DEL CK 0457
Central Industrial Security Force Act, 1968 — Section 9, 9(3)Constitution of India, 1950 — Article 226, 227
High Courts28 Sept 2012Dismissed
CIT Vs Dinesh Jain HUF
Delhi High Court · (2013) 352 ITR 629 : (2012) 211 TAXMAN 23
Constitution of India, 1950 — Article 265Evidence Act, 1872 — Section 57Income Tax Act, 1961 — Section 132, 260A, 52, 52(2), 69B
High Courts28 Sept 2012Dismissed
Ganeshi Singh Vs Delhi Transport Corporation
Delhi High Court · (2012) 09 DEL CK 0431
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33C(2)
High Courts28 Sept 2012Dismissed
M/s. Timpack Pvt. Ltd. Vs Punjab National Bank
Delhi High Court · (2012) 09 DEL CK 0424
Constitution of India, 1950 — Article 14, 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4), 17, 18, 18(1)
High Courts28 Sept 2012Dismissed
Harsukh Das Bhagwandas and Another Vs Brahmalata Sharma
Delhi High Court · (2012) 194 DLT 52
Delhi Rent Control Act, 1958 — Section 25B, 25B(8)
High Courts28 Sept 2012Allowed
Ramesh Kumar Vs Yasmeen Fatima and Others
Delhi High Court · (2012) 09 DEL CK 0372
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14, 14(1)(a), 14(2), 15, 15(1)