High Courts03 Oct 2012Allowed
Meinhardt Singapore Pte Ltd. Vs Commissioner of Central Excise
Delhi High Court · (2013) 32 STR 535 : (2012) 37 STT 793
Finance Act, 1994 — Section 73, 73(1), 75, 76, 77
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,197 of 6,805
High Courts03 Oct 2012
Sh. Inder Sain Bedi Vs M/s Chopra Electricals
Delhi High Court · (2012) 10 DEL CK 0315
Evidence Act, 1872 — Section 47Transfer of Property Act, 1882 — Section 106
High Courts03 Oct 2012Disposed Off
CPI India I Ltd. Vs BPTP Ltd. and Others
Delhi High Court · (2012) 8 AD 177 : (2012) 4 ARBLR 294
Arbitration and Conciliation Act, 1996 — Section 17, 9
High Courts03 Oct 2012Allowed
Pradeep Holdings Private Limited and Randeep Investment Private Ltd. Vs M/s. Map Auto Limited
Delhi High Court · (2012) 10 DEL CK 0299
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts03 Oct 2012Disposed Off
Ram Mehar Singh Vs D.T.C.
Delhi High Court · (2012) 132 DRJ 588 : (2013) 137 FLR 435
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47
High Courts03 Oct 2012Disposed Off
MMTC Limited Vs Employees Provident Fund Organization
Delhi High Court · (2012) 135 FLR 1013 : (2013) LabIC 1243
Constitution of India, 1950 — Article 43Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2(f)Factories Act, 1948 — Section 2, 7
High Courts03 Oct 2012Disposed Off
S.G.S. Airlines Ltd. Vs Flex Engineering Ltd.
Delhi High Court · (2012) 10 DEL CK 0290
Arbitration and Conciliation Act, 1996 — Section 34Evidence Act, 1872 — Section 91, 92
High Courts03 Oct 2012Dismissed
Local Health Authority Vs Joginder Singh
Delhi High Court · (2012) 10 AD 336 : (2013) 1 JCC 260 : (2012) 1 JCC 260
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1), 2(ia), 7
High Courts03 Oct 2012Disposed Off
Social Jurist, A Civil Rights Group Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2012) 10 DEL CK 0235
High Courts03 Oct 2012
Arjun Kohli Vs Vishal Prajapati
Delhi High Court · (2012) 10 DEL CK 0231
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts03 Oct 2012
Avat Ram Mamtani Vs NDMC
Delhi High Court · (2012) 10 DEL CK 0170
Constitution of India, 1950 — Article 226, 227
High Courts03 Oct 2012Allowed
B.S. Solanki Vs The Chief Secretary and Another
Delhi High Court · (2012) 10 DEL CK 0165
Administrative Tribunals Act, 1985 — Section 19
High Courts03 Oct 2012
Mitraon Uthan Samiti (Regd.) Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2012) 10 DEL CK 0157
High Courts03 Oct 2012
In Re: M/s Kanchenjunga Advertising Private Limited and M/s Karma Lakelands Private Limited
Delhi High Court · (2012) 10 DEL CK 0024
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts03 Oct 2012
Mohd. Amanullah and Others Vs Union Of India and Others
Delhi High Court · (2012) 10 DEL CK 0017
Information Technology Act, 2000 — Section 69A, 79
High Courts01 Oct 2012Disposed Off
Shailesh Kumar Jha Vs Medical Council of India
Delhi High Court · (2013) 6 AD 341 : (2013) 198 DLT 449 : (2013) 133 DRJ 222
Indian Medical Council Act, 1956 — Section 25(1)
High Courts01 Oct 2012Disposed Off
Pawan Anand and Another Vs Director General of Health Services and Others
Delhi High Court · (2012) 8 AD 102
High Courts01 Oct 2012Dismissed
Emmsons International Ltd. Vs M/s. Metal Distributors (UK) Ltd. and Another
Delhi High Court · (2012) 10 DEL CK 0325
Arbitration Act, 1940 — Section 34Arbitration and Conciliation Act, 1996 — Section 11, 13, 14, 14(5), 16Civil Procedure Code, 1908 (CPC) — Section 20
High Courts01 Oct 2012Allowed
Ashutosh Metal Industries Vs Commissioner of Central Excise
Delhi High Court · (2012) 9 AD 409 : (2013) 298 ELT 371
Central Excises and Salt Act, 1944 — Section 3A
High Courts01 Oct 2012Disposed Off
Vishwa Mittar Anand Vs Govt. of India and Another
Delhi High Court · (2012) 10 DEL CK 0305
Delhi Rent Control Act, 1958 — Section 14(1)(k), 14(11)