High Courts04 Oct 2012Dismissed
Sudershan Lal Arora Vs Jaswinder Pal Singh Bhatia
Delhi High Court · (2012) 10 DEL CK 0249
Delhi Rent Control Act, 1958 — Section 14(1), 25B(8)
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,196 of 6,805
High Courts04 Oct 2012Dismissed
State Bank of Patiala Vs Anant Raj Agencies Properties
Delhi High Court · (2012) 132 DRJ 628
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts04 Oct 2012
Indo Arya Central Transport Ltd. Vs M/s Khatema Fibers Ltd. and Others
Delhi High Court · (2012) 10 DEL CK 0206
High Courts04 Oct 2012Dismissed
Praveen Sharma Vs Radha Kishan
Delhi High Court · (2012) 194 DLT 1
Civil Procedure Code, 1908 (CPC) — Section 114Delhi Rent Control Act, 1958 — Section 25B, 25B(3), 25B(8), 25B(9)Evidence Act, 1872 — Section 73
High Courts04 Oct 2012Dismissed
Rakesh Kumar Garg Vs LT. Governor of Delhi and Another
Delhi High Court · (2012) 132 DRJ 840 : (2013) LabIC 189
Constitution of India, 1950 — Article 226, 32Delhi Police Act, 1978 — Section 112, 122, 28Penal Code, 1860 (IPC) — Section 186, 342, 353, 506
High Courts04 Oct 2012Dismissed
Union of India and Others Vs R.P. Sharma (RTD.)
Delhi High Court · (2013) LabIC 232
Official Secrets Act, 1923 — Section 5
High Courts04 Oct 2012
Saraswati Devi decd thr Lrs and Others Vs Sobhagya Advertising Service and Another
Delhi High Court · (2013) 169 PLR 26
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 39 Rule 10
High Courts04 Oct 2012
Commissioner of Income Tax Vs EDS Electronic Data Systems (India) Pvt. Ltd.
Delhi High Court · (2012) 211 TAXMAN 133
Income Tax Act, 1961 — Section 10(2), 10A, 10A(2)(ii), 143(3), 234D
High Courts04 Oct 2012Dismissed
M/s Radha Ballab Electricals Vs B.S.E.S. Rajdhani Power Ltd. and Another
Delhi High Court · (2012) 10 DEL CK 0129
Arbitration and Conciliation Act, 1996 — Section 24, 25, 27, 34
High Courts04 Oct 2012Allowed
In Re: India Yamaha Motor Pvt. Ltd.
Delhi High Court · (2012) 10 DEL CK 0119
Companies Act, 1956 — Section 100, 103, 103(1)(b), 189, 235
High Courts04 Oct 2012Dismissed
Manoj Jain Vs Smt. Krishna Jain and Others
Delhi High Court · (2013) 201 DLT 604 : (2013) 134 DRJ 369
Hindu Succession Act, 1956 — Section 23, 3, 6, 6(1)Stamp Act, 1899 — Section 2(15)
High Courts04 Oct 2012
Sukh Dev Raj Sharma Vs Kuljeet Singh Jass
Delhi High Court · (2012) 195 DLT 56 : (2012) 132 DRJ 632 : (2013) 1 RCR(Rent) 341
Delhi Rent Control Act, 1958 — Section 14, 25B, 25B(5), 25B(8)
High Courts04 Oct 2012Dismissed
Commissioner of Income Tax Vs Sonal Constructions
Delhi High Court · (2012) 9 AD 461 : (2013) 260 CTR 377 : (2013) 359 ITR 532 : (2012) 211 TAXMAN 167
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1Income Tax Act, 1961 — Section 132, 132(4A), 133A, 158B(b), 158BC
High Courts04 Oct 2012Dismissed
Deepika Vs Union of India and Others
Delhi High Court · (2012) 9 AD 391
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21, 151, 2, 2(2), 26(2)Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 18, 26, 26(2), 5
High Courts04 Oct 2012
NNR Global Logistics (Shanghai) Co. Ltd. Vs Aargus Global Logistics Pvt. Ltd. Aargus Global Logistics Pvt. Ltd. Vs NNR Global Logistics (Shanghai) Co. Ltd.
Delhi High Court · (2012) 8 AD 125
Arbitration and Conciliation Act, 1996 — Section 34, 34(2)(b)(ii), 43, 47, 48Limitation Act, 1963 — Section 27
High Courts04 Oct 2012Dismissed
Municipal Corporation of Delhi Vs M/s Harcharan Dass Gupta
Delhi High Court · (2012) 8 AD 221
Arbitration and Conciliation Act, 1996 — Section 16, 28(3), 34, 4Limitation Act, 1963 — Section 3(1)
High Courts03 Oct 2012Partly Allowed
Kapil Wadhwa and Others Vs Samsung Electronics Co. Ltd. and Another
Delhi High Court · (2012) 194 DLT 23 : (2013) 53 PTC 112
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4Trade Marks Act, 1999 — Section 1, 2, 29, 29(1), 29(6)
High Courts03 Oct 2012Dismissed
Sunil Kumar Vs UOI and Others
Delhi High Court · (2012) 10 DEL CK 0341
Central Reserve Police Force Act, 1949 — Section 11(1)Constitution of India, 1950 — Article 226, 311(2)