High Courts05 Oct 2012
Ved Prakash Yadav Vs State NCT of Delhi
Delhi High Court · (2013) 2 JCC 907
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 120B, 420, 448, 468, 471
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,195 of 6,805
High Courts05 Oct 2012Dismissed
C.D. Singh Vs Indian Oil Corporation Ltd.
Delhi High Court · (2012) 10 DEL CK 0136
Civil Procedure Code, 1908 (CPC) — Section 114, 151
High Courts05 Oct 2012Dismissed
Silgan White Cap Southeast Asia Vs Vimoni India Private Limited and Another
Delhi High Court · (2013) 198 DLT 439
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 1 Rule 6
High Courts05 Oct 2012Allowed
In Re: Golden Age Estates Pvt. Ltd. and Others
Delhi High Court · (2012) 10 DEL CK 0120
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts05 Oct 2012Allowed
Smt. Purnima and Others Vs New India Assurance Company Ltd. and Others
Delhi High Court · (2012) 10 DEL CK 0118
High Courts05 Oct 2012Allowed
ICICI Lombard General Insurance Company Ltd. Vs Hem Lata and Others
Delhi High Court · (2012) 10 DEL CK 0117
High Courts05 Oct 2012Dismissed
United India Insurance Company Ltd. Vs Nirmala Devi and Others
Delhi High Court · (2012) 10 DEL CK 0116
Motor Vehicles Act, 1988 — Section 147
High Courts05 Oct 2012
National Insurance Co. Ltd. Vs Virender Kanwar and Others
Delhi High Court · (2012) 10 DEL CK 0092
High Courts05 Oct 2012Dismissed
Devi Singh Vs Commissioner of Police and Another
Delhi High Court · (2013) LabIC 412
Administrative Tribunals Act, 1985 — Section 21
High Courts05 Oct 2012
M/s HT Media Limited Vs Mr. Anand Pandey and Another
Delhi High Court · (2012) 10 AD 78 : AIR 2013 Delhi 1 : (2013) 197 DLT 303 : (2013) 133 DRJ 16
High Courts05 Oct 2012
Brig. M.B. Anand Vs Union of India and Others
Delhi High Court · (2012) 10 DEL CK 0064
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 9
High Courts05 Oct 2012Dismissed
Hamidur Rahman Vs Jamia Milia Islamia and Others
Delhi High Court · (2012) 10 DEL CK 0023
Constitution of India, 1950 — Article 226
High Courts05 Oct 2012Allowed
Shriram Geneal Insurance Company Ltd. Vs Guddi Devi and Others
Delhi High Court · (2012) 10 DEL CK 0010
High Courts04 Oct 2012Dismissed
M/s. Standard Castings (P) Ltd. Vs The General Manager Northern Railway Headquarters and Another
Delhi High Court · (2012) 10 DEL CK 0324
High Courts04 Oct 2012Dismissed
Satish Bansal Vs Neelam Gupta
Delhi High Court · (2012) 132 DRJ 622
Delhi Rent Control Act, 1958 — Section 14(1)(c), 14(1)(e), 19, 25B(8)Evidence Act, 1872 — Section 116Slum Areas (Improvement and Clearance) Act, 1956 — Section 19
High Courts04 Oct 2012Dismissed
Ajay Bhatnagar Vs Presiding Officer and Another
Delhi High Court · (2012) 132 DRJ 547 : (2013) 137 FLR 96 : (2012) LLR 1181
High Courts04 Oct 2012Dismissed
Standing Conference of Public Enterprises Vs Bses Rajdhani Power Ltd. and Others
Delhi High Court · (2012) ELR 1298
Constitution of India, 1950 — Article 113, 226, 26Electricity Act, 2003 — Section 142, 42(5), 62(6)Limitation Act, 1963 — Section 18
High Courts04 Oct 2012Dismissed
M/s. Chiragh Coop. H. BLDG. Society Ltd. and Another Vs D.D.A. and Others
Delhi High Court · (2012) 10 DEL CK 0251
High Courts04 Oct 2012Dismissed
Sushil Kumar Sobti Vs Dinesh Chand
Delhi High Court · (2012) 10 DEL CK 0250
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(4), Order 41 Rule 27, Order 9 Rule 7Constitution of India, 1950 — Article 227