High Courts27 Sept 2012Allowed
Rahul Vs Manish Kumar and Others
Delhi High Court · (2012) 09 DEL CK 0055
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,201 of 6,805
High Courts27 Sept 2012
National Insurance Company Ltd. Vs Asha Thakral and Others
Delhi High Court · (2012) 09 DEL CK 0054
High Courts27 Sept 2012Allowed
Prof. P.N. Bhat Vs Union of India and Others Union of India and Others Vs Prof. P.N. Bhat
Delhi High Court · (2012) 09 DEL CK 0047
Constitution of India, 1950 — Article 14, 21
High Courts27 Sept 2012Dismissed
Narender Kumar Gupta Vs S.K. Garg and Others
Delhi High Court · (2013) 1 RCR(Rent) 495
Delhi Rent Control Act, 1958 — Section 25B, 25B(5), 25B(8)
High Courts27 Sept 2012Dismissed
Guddi Rawat and Another Vs Liyakat and Others
Delhi High Court · (2012) 09 DEL CK 0022
High Courts27 Sept 2012
M/s. CHL Limited Vs M/s. Alitalia-Linee Aeree Italiane S.P.A.
Delhi High Court · (2012) 09 DEL CK 0001
High Courts26 Sept 2012Disposed Off
Bharat Petroleum Corporation Ltd. Vs Bharat Pal BPCL Vs Mr. Ved Pal
Delhi High Court · (2012) 9 AD 362 : (2012) 194 DLT 731 : (2013) 136 FLR 598
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 21Industrial Disputes Act, 1947 — Section 10, 10(1), 10(1)(d), 10(5), 12
High Courts26 Sept 2012Disposed Off
Vinod Kumar Jain Vs Secretary, Ministry of Environment and Others
Delhi High Court · (2012) 09 DEL CK 0447
High Courts26 Sept 2012Allowed
Commissioner of Income Tax Vs Vachanband Investment Ltd.
Delhi High Court · (2012) 8 AD 225 : (2013) 212 TAXMAN 131
Income Tax Act, 1961 — Section 131, 143(1), 143(3), 43(5), 73
High Courts26 Sept 2012Disposed Off
Oriental Insurance Co. Ltd. Vs Sunil Kumar and Others
Delhi High Court · (2012) 09 DEL CK 0430
Motor Vehicles Act, 1988 — Section 149(2), 149(2)(a)(i)(ii), 149(2)(a)(ii)
High Courts26 Sept 2012Dismissed
Bhagwan Das and Another Vs Satish Mehra and Another
Delhi High Court · (2012) 09 DEL CK 0427
Arbitration and Conciliation Act, 1996 — Section 34Specific Relief Act, 1963 — Section 19(b)Transfer of Property Act, 1882 — Section 3, 52, 53
High Courts26 Sept 2012Allowed
Ajay Kumar Jain and Another Vs State
Delhi High Court · (2012) 8 AD 542 : (2012) 4 JCC 2789
Penal Code, 1860 (IPC) — Section 325, 34, 364, 364A
High Courts26 Sept 2012Dismissed
Mitsui and Company India Pvt. Ltd. Vs The Income Tax Officer and Another
Delhi High Court · (2013) 213 TAXMAN 32
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 143(1), 143(3), 147, 147(a), 148
High Courts26 Sept 2012Allowed
National Insurance Co. Ltd. Vs Uday Chandra Mishra and Others
Delhi High Court · (2012) 09 DEL CK 0341
High Courts26 Sept 2012Disposed Off
Bombay Container Terminals Pvt. Ltd. Vs Central Warehousing Corporation
Delhi High Court · (2012) 9 AD 199
Arbitration Act, 1940 — Section 30, 33
High Courts26 Sept 2012Dismissed
Bal Kishan Lamba Vs State
Delhi High Court · (2012) 9 AD 132
Criminal Procedure Code, 1973 (CrPC) — Section 107, 117, 151, 313Evidence Act, 1872 — Section 106
High Courts26 Sept 2012Disposed Off
Arora Construction Co. (Pvt.) Ltd. Vs Bharat Sanchar Nigam Limited and Another
Delhi High Court · (2012) 09 DEL CK 0331
Arbitration and Conciliation Act, 1996 — Section 34
High Courts26 Sept 2012Allowed
Steel Wool Corporation and Another Vs Husana Khatun and Others
Delhi High Court · (2012) 09 DEL CK 0312
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Motor Vehicles Act, 1988 — Section 140, 163, 163A, 166
High Courts26 Sept 2012Disposed Off
New India Assurance Co. Ltd. Vs Padam Singh and Others
Delhi High Court · (2012) 09 DEL CK 0311
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8
High Courts26 Sept 2012Disposed Off
Suminder Singh Reen Vs Satya Khurana
Delhi High Court · (2012) 9 AD 603