High Courts17 Sept 2012Dismissed
State Bank of India Vs Anil Kumar
Delhi High Court · (2012) 132 DRJ 383
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,210 of 6,805
High Courts17 Sept 2012Allowed
Shankar Paswan Vs Shyam Lal and Others
Delhi High Court · (2013) ACJ 2337 : (2012) 132 DRJ 386
Motor Vehicles Act, 1988 — Section 168
High Courts17 Sept 2012Allowed
Lt. Gen. Sanjiv Chachra Vs State and Others
Delhi High Court · (2012) 09 DEL CK 0345
Succession Act, 1925 — Section 222, 276
High Courts17 Sept 2012Dismissed
Shambhu Nath Pandey Vs State of NCT of Delhi
Delhi High Court · (2012) 9 AD 193 : (2012) 4 JCC 2484 : (2013) 1 RCR(Criminal) 496
Criminal Procedure Code, 1973 (CrPC) — Section 164, 374(2)Penal Code, 1860 (IPC) — Section 35, 363, 366, 375, 376
High Courts17 Sept 2012
Siddharth Suri Vs Munish Sethi and Others
Delhi High Court · (2012) 8 AD 673
Specific Relief Act, 1963 — Section 16, 16(1)(c), 16(c), 20
High Courts17 Sept 2012Disposed Off
Reliance General Insurance Company Ltd. Vs Sonali Jain and Others
Delhi High Court · (2012) 09 DEL CK 0291
Motor Vehicles Act, 1988 — Section 147(5), 149(1)
High Courts17 Sept 2012Dismissed
Shivraj Vs Malpu @ Malakwa and Others
Delhi High Court · (2012) 09 DEL CK 0290
High Courts17 Sept 2012Dismissed
National Insurance Company Ltd. Vs Master Vansh Tyagi and Others
Delhi High Court · (2012) 09 DEL CK 0283
High Courts17 Sept 2012
Deepali Designs and Exhibits Private Ltd. Vs PICO Deepali Overlays Consortium and Others
Delhi High Court · (2012) 193 DLT 383 : (2012) 132 DRJ 279
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17, 151Specific Relief Act, 1963 — Section 34
High Courts17 Sept 2012
Commissioner of Income Tax, Delhi IV Vs M/s DLF Ltd.
Delhi High Court · (2013) 350 ITR 555
Income Tax Act, 1961 — Section 10(33), 142(1), 143(2), 14A, 263
High Courts17 Sept 2012
Mohd. Shahabuddin Vs State (GNCT) of Delhi
Delhi High Court · (2012) 4 JCC 2432
Evidence Act, 1872 — Section 27, 33Penal Code, 1860 (IPC) — Section 201, 302
High Courts17 Sept 2012Dismissed
Raj Ahuja Vs Maj General Satish Mediratta (Retd) and Another
Delhi High Court · (2012) 09 DEL CK 0228
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(b), Order 7 Rule 11(d)
High Courts17 Sept 2012Dismissed
Management of Centaur Hotel Vs P.S. Mohan Nair and Another
Delhi High Court · (2012) 9 AD 231 : (2013) 136 FLR 7 : (2012) 4 LLJ 849 : (2013) 1 LLN 135 : (2012) LLR 1128
Industrial Disputes Act, 1947 — Section 33, 33(2)(b)
High Courts17 Sept 2012Dismissed
Badal Prasad Vs The State (NCT of Delhi) and Another
Delhi High Court · (2012) LLR 1125
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10
High Courts17 Sept 2012
Delhi Development Authority Vs Mohd. Saleem (Deceased) Through L.Rs. and Others
Delhi High Court · (2012) 09 DEL CK 0220
Delhi Development Act, 1957 — Section 22Delhi Land Reforms Act, 1954 — Section 11, 186, 186(4), 187, 187(b)
High Courts17 Sept 2012Dismissed
Chemstar Organics India Limited Vs Bank of Baroda and Others
Delhi High Court · (2013) 1 BC 21 : (2013) 113 CLA 423 : (2012) 193 DLT 547 : (2012) 132 DRJ 815
Constitution of India, 1950 — Article 226Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15State Financial Corporations Act, 1951 — Section 29
High Courts17 Sept 2012
Punjab State Agricultural Marketing Board Vs Swaran Singh Swaran Singh Vs Punjab State Agricultural Marketing Board
Delhi High Court · (2012) 09 DEL CK 0216
Arbitration Act, 1940 — Section 14, 20, 30, 33Arbitration and Conciliation Act, 1996 — Section 34(3), 36Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151
High Courts17 Sept 2012Dismissed
Universal Finance Traders Ltd. Vs Lunar Diamonds Ltd and Others
Delhi High Court · (2013) 1 BC 93 : (2012) 193 DLT 613
High Courts17 Sept 2012Dismissed
Sitaram Mehto and Others Vs Govt. of NCT of Delhi Pragatisheel Auto Rickshaw Drivers Union (Regd.) and Others Vs The Secretary Transport, GNCTD and Others Om Prakash Tiwari and Others Vs Transport Department of Delhi
Delhi High Court · (2012) 8 AD 69 : (2012) 132 DRJ 806
Constitution of India, 1950 — Article 14, 21, 226, 265, 366(28)Motor Vehicles Act, 1988 — Section 67, 74, 74(2), 74(2)(ix)(b), 74(2)(xiii)
High Courts17 Sept 2012Dismissed
Balaji Enterprises Vs Delhi Development Authority
Delhi High Court · (2012) 193 DLT 309
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 2(c)