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Delhi High Court judgments

1,36,095 judgments · page 4,169 of 6,805

High Courts21 Nov 2012Allowed

Reserve Bank of India Vs CRB Capital Markets Ltd.

Delhi High Court · (2013) 112 CLA 18 : (2012) 195 DLT 204 : (2013) 117 SCL 427

Companies Act, 1956 — Section 235, 236, 237, 238, 239Income Tax Act, 1961 — Section 139, 147, 148, 149, 150Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts20 Nov 2012Dismissed

Vinod Kumar Sandlesh Vs Union of India and Others

Delhi High Court · (2012) 9 AD 546 : (2012) 195 DLT 255 : (2013) 133 DRJ 99 : (2013) LabIC 248

Constitution of India, 1950 — Article 14, 226, 227, 311Contract Act, 1872 — Section 23Punjab Municipal Act, 1999 — Section 238
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High Courts20 Nov 2012Allowed

Raju Vs State

Delhi High Court · (2012) 11 DEL CK 0165

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 34, 363, 366, 376(2)(g)
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High Courts20 Nov 2012Dismissed

Talewar Sharma Vs State and Others

Delhi High Court · (2012) 11 DEL CK 0161

Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 162, 397, 401Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
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