High Courts23 Nov 2012Dismissed
Vijay Krishan Vs B.L. Gupta Construction (P) Ltd.
Delhi High Court · (2013) 1 ARBLR 35 : (2013) 133 DRJ 324
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,167 of 6,805
High Courts23 Nov 2012Dismissed
Basudeb Roy Vs National Fertilizer Limited
Delhi High Court · (2012) 11 DEL CK 0288
Constitution of India, 1950 — Article 226, 32
High Courts23 Nov 2012Dismissed
Union of India and Another Vs V.K. Saldhi and Others
Delhi High Court · (2012) 11 DEL CK 0279
High Courts23 Nov 2012Dismissed
Iqbal Singh Vs Mahender Singh and Another
Delhi High Court · (2012) 11 DEL CK 0275
Arbitration Act, 1940 — Section 21Arbitration and Conciliation Act, 1996 — Section 21, 9Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
High Courts23 Nov 2012Dismissed
Nyaya Bhoomi Vs GNCT of Delhi and Another
Delhi High Court · (2012) 11 DEL CK 0170
High Courts23 Nov 2012Dismissed
Suri Properties Vs Om Prakash Bros
Delhi High Court · (2013) 5 AD 225 : (2013) 202 DLT 168
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 144Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1), 14(1)(a), 14(1)(b), 14(1)(d), 38
High Courts23 Nov 2012Allowed
ICICI Lombard General Insurance Company Ltd. Vs Smt. Renu and Others
Delhi High Court · (2012) 11 DEL CK 0085
High Courts23 Nov 2012Dismissed
M/s. Agroha and Another Vs M/s. KLJ Pollyalloys
Delhi High Court · (2012) 11 DEL CK 0077
High Courts23 Nov 2012
Indian Hockey Federation Vs UOI and Others
Delhi High Court · (2012) 11 DEL CK 0074
High Courts23 Nov 2012
JS Furnishing Pvt. Ltd. Vs Union of India and Another UOI and Others Vs M/s. JS Furnishing Co. P. Ltd.
Delhi High Court · (2012) 11 DEL CK 0073
High Courts23 Nov 2012Dismissed
Anil Sharma and Others Vs Mahesh Dass Thru Lr''s and Others
Delhi High Court · (2012) 11 DEL CK 0054
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Land Acquisition Act, 1894 — Section 17, 4, 6Specific Relief Act, 1963 — Section 16
High Courts23 Nov 2012
Rajenderpal Singh Bhatia Vs Joginder Singh
Delhi High Court · (2013) 197 DLT 678
Delhi Municipal Corporation Act, 1957 — Section 416, 417Evidence Act, 1872 — Section 58Land Acquisition Act, 1894 — Section 11, 16, 4
High Courts23 Nov 2012
Suneel Kumar Khatri Vs Union of India and Others
Delhi High Court · (2012) 11 DEL CK 0022
High Courts22 Nov 2012Disposed Off
Ashok Kumar Vs Union of India and Others
Delhi High Court · (2012) 11 DEL CK 0311
High Courts22 Nov 2012Disposed Off
Parsvnath Developers Limited Vs Rail Land Development Authority
Delhi High Court · (2012) 11 DEL CK 0307
Constitution of India, 1950 — Article 14, 226
High Courts22 Nov 2012Allowed
M/s. Overnite Express Limited Vs M/s. Overnite Express Karamchari Union (Regd.) and Others
Delhi High Court · (2012) 11 DEL CK 0306
High Courts22 Nov 2012Dismissed
RBI Marketing (Netherlands) B.V. and Another Vs State and Others
Delhi High Court · (2012) 10 AD 377
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 120B, 415, 420
High Courts22 Nov 2012Dismissed
Shri Jagmohan Kashyap Vs Smt. Shiv Devi and Others
Delhi High Court · (2012) 11 DEL CK 0299
Delhi Rent Control Act, 1958 — Section 25B(8)
High Courts22 Nov 2012Disposed Off
Montu @ Bahadur Vs The State (NCT of Delhi)
Delhi High Court · (2013) 1 AD 705 : (2013) 1 JCC 175
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 302, 34, 397, 428Evidence Act, 1872 — Section 25, 26, 27, 8
High Courts22 Nov 2012Allowed
New India Assurance Company Ltd. Vs Rajiv Pratap Singh and Others Rajiv Pratap Singh and Others Vs New India Assurance Company Ltd. and Others
Delhi High Court · (2012) 11 DEL CK 0293