COURT ARCHIVE

Delhi High Court judgments

1,36,095 judgments · page 4,166 of 6,805

High Courts26 Nov 2012Disposed Off

Asrar @ Loveloo @ Lovely Vs State

Delhi High Court · (2012) 10 AD 14 : (2013) 197 DLT 6 : (2013) 1 JCC 67

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12(3)(a)(i)(ii), 49, 7APenal Code, 1860 (IPC) — Section 307, 34

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High Courts26 Nov 2012Disposed Off

Bajaj Electricals Limited Vs Rana Sugars Limited

Delhi High Court · (2012) 11 DEL CK 0284

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5), Order 38 Rule 5, 15, 16, 17

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High Courts26 Nov 2012Disposed Off

State Bank of India Vs Pushpa Singh

Delhi High Court · (2012) 11 DEL CK 0280

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High Courts26 Nov 2012Allowed

In Re: M/s. Sheela Foam Private Limited and Others

Delhi High Court · (2012) 11 DEL CK 0276

Companies Act, 1956 — Section 235, 236, 237, 238, 239

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High Courts26 Nov 2012Dismissed

Parmeshwari Devi (Now Deceased) through LRs. Vs Shri Dalbir Singh (Now Deceased) through LRs.

Delhi High Court · (2013) 1 RCR(Rent) 464

Delhi Rent Control Act, 1958 — Section 25B(8)

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High Courts26 Nov 2012Allowed

ICICI Lombard General Insurance Company Ltd. Vs Smt. Maya Devi and Others

Delhi High Court · (2012) 11 DEL CK 0249

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High Courts26 Nov 2012Dismissed

Krishan Chander Gopal Singh and Another Vs P.O., Labour Court No. 1 Delhi and Another

Delhi High Court · (2012) 11 DEL CK 0248

Industrial Disputes Act, 1947 — Section 25F

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High Courts26 Nov 2012Allowed

Amit Johri Vs Deepak Johri and Others

Delhi High Court · (2013) 4 AD 838 : (2013) 196 DLT 29

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Hindu Succession Act, 1956 — Section 19, 4, 6, 8

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High Courts26 Nov 2012Allowed

Bhuwan Nath Goswami Vs Gulam Mohd. Sadiq and Others

Delhi High Court · (2012) 11 DEL CK 0171

Motor Vehicles Act, 1988 — Section 168

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High Courts26 Nov 2012Allowed

Manoj Kumar Dhaka Vs Union of India and Others

Delhi High Court · (2013) 133 DRJ 473

Indian Medical Council Act, 1956 — Section 10A

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High Courts26 Nov 2012Allowed

Union of India and Others Vs Braj Mohan

Delhi High Court · (2012) 11 DEL CK 0090

Railway Claims Tribunal Act, 1987 — Section 5, 5(1), 5(4), 7

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High Courts26 Nov 2012

Indermani Vs Ajay Prakash Gupta

Delhi High Court · (2013) 1 RCR(Rent) 521

Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 25B(8)

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High Courts26 Nov 2012Allowed

Sushila Vs Mahender Sharma and Others

Delhi High Court · (2012) 11 DEL CK 0059

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High Courts26 Nov 2012Dismissed

Ajit Singh Vs Rita Devi and Others

Delhi High Court · (2012) 10 AD 21 : (2013) 169 PLR 38

Workmens Compensation Act, 1923 — Section 2(1)(n), 2(n), 30

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High Courts26 Nov 2012Allowed

BWL Ltd. Vs UOI and Another

Delhi High Court · (2012) 11 DEL CK 0023

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High Courts26 Nov 2012

Shri Sanjeev Sarin Vs Smt. Rita Wadhwa and Another

Delhi High Court · (2012) 10 AD 536

Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 65, 66, 68, 69

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High Courts26 Nov 2012

Naval Mahajan Vs Neha Arora

Delhi High Court · (2012) 11 DEL CK 0019

Succession Act, 1925 — Section 273

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High Courts26 Nov 2012

Sheela Joshi and Others Vs Air India (Formly Known as National Aviation Compnay of India Ltd. (NACIL)

Delhi High Court · (2012) 11 DEL CK 0017

Industrial Disputes Act, 1947 — Section 29, 36(A), 7

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High Courts26 Nov 2012

Din Dayal Yadav Vs UOI and Others

Delhi High Court · (2012) 11 DEL CK 0013

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High Courts23 Nov 2012Allowed

Niraj Kumar Vs CWC and Another

Delhi High Court · (2012) 11 DEL CK 0308

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