High Courts22 Nov 2012Disposed Off
National Insurance Co. Ltd. Vs Suresh Kumar and Others
Delhi High Court · (2012) 11 DEL CK 0189
Motor Vehicles Act, 1988 — Section 149(2), 149(2)(a)(i)(ii), 149(2)(a)(ii), 2(16), 2(21)
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,168 of 6,805
High Courts22 Nov 2012Dismissed
Garg Dyeing and Processing Industries Vs Assistant Commissioner of Income Tax
Delhi High Court · (2013) 212 TAXMAN 160
Income Tax Act, 1961 — Section 12, 143(1), 143(3), 22, 24
High Courts22 Nov 2012Disposed Off
Aditya Gupta @ Babloo Vs State
Delhi High Court · (2013) 1 AD 260
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Evidence Act, 1872 — Section 118, 27Penal Code, 1860 (IPC) — Section 302, 307, 394
High Courts22 Nov 2012Dismissed
Commissioner of Income Tax IV Vs Fair Finvest Ltd.
Delhi High Court · (2013) 357 ITR 146
Income Tax Act, 1961 — Section 131, 148, 68
High Courts22 Nov 2012Allowed
Sunaina Devi and Another Vs Ram Phal and Others
Delhi High Court · (2012) 11 DEL CK 0076
High Courts22 Nov 2012Allowed
HLS Asia Ltd. Vs M/s. Geopetrol International Inc. and Others
Delhi High Court · (2013) 1 AD 149 : (2013) 196 DLT 52
Arbitration and Conciliation Act, 1996 — Section 37, 45
High Courts22 Nov 2012Allowed
DTC and Another Vs Veena Kapoor and Others
Delhi High Court · (2012) 11 DEL CK 0039
Motor Vehicles Act, 1988 — Section 168
High Courts22 Nov 2012Dismissed
National Insurance Company Ltd. Vs Chander Vir and Others
Delhi High Court · (2013) 137 FLR 288 : (2013) 169 PLR 35
Workmens Compensation Act, 1923 — Section 2(8), 3
High Courts22 Nov 2012Dismissed
Senior Citizen Council of Delhi Vs Delhi Development Authority
Delhi High Court · (2012) 11 DEL CK 0015
High Courts22 Nov 2012Dismissed
National Textile Corporation Ltd. Vs Union of India and Others
Delhi High Court · (2013) 1 ILR Delhi 655
Arbitration and Conciliation Act, 1996 — Section 11, 11(7), 16, 8Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 28
High Courts22 Nov 2012Allowed
Mansi Vohra Vs Ramesh Vohra
Delhi High Court · (2012) 10 AD 333 : (2013) 2 Crimes 409 : (2013) 198 DLT 47 : (2013) 1 JCC 3
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1)(c), 482Hindu Adoptions and Maintenance Act, 1956 — Section 20, 20(3)
High Courts22 Nov 2012Dismissed
Commission Commercial Tax, Govt. of Madhya Pradesh Vs Official Liquidator
Delhi High Court · (2013) 117 SCL 55 : (2012) 56 VST 335
Companies Act, 1956 — Section 529, 529A, 530, 530(1)(a)
High Courts22 Nov 2012
National Highways Authority of India Vs Hindustan Construction Company Ltd.
Delhi High Court · (2013) 1 ARBLR 59
Limitation Act, 1963 — Section 14
High Courts21 Nov 2012
Gopal Prasad Shastri and Others Vs State (NCT of Delhi) and Another
Delhi High Court · (2013) 1 JCC 247 : (2012) 1 JCC 247
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 406, 420, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)
High Courts21 Nov 2012
Dalbir Singh Vs UOI and Others
Delhi High Court · (2012) 11 DEL CK 0312
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 302, 307
High Courts21 Nov 2012Allowed
In Re: Citicorp Maruti Finance Limited
Delhi High Court · (2013) 133 DRJ 35
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts21 Nov 2012Dismissed
Royal Sundaram Alliance Insurance Co. Ltd. Vs Faiyaz Ali and Others
Delhi High Court · (2013) 4 ALLMR 53
Motor Vehicles Act, 1988 — Section 149(2), 149(2)(a)(i)(ii), 149(2)(a)(ii)
High Courts21 Nov 2012Dismissed
Dharambir Khattar Vs Union of India and Another
Delhi High Court · (2013) CriLJ 2011
Constitution of India, 1950 — Article 14, 19, 19(1)(a), 19(2), 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 395, 395(1), 395(2)Evidence Act, 1872 — Section 7
High Courts21 Nov 2012Dismissed
State Vs Bakshish Singh and Another
Delhi High Court · (2012) 10 AD 452 : (2013) 1 JCC 152
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 386, 389, 390Penal Code, 1860 (IPC) — Section 120B, 279, 302, 304, 323