High Courts20 Nov 2012Dismissed
M/s. Shining India Developers Private Ltd. Vs Lt. Col. P.S. Bhatnagar
Delhi High Court · (2012) 11 DEL CK 0035
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151Delhi Land Reforms Act, 1954 — Section 33, 41
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,170 of 6,805
High Courts20 Nov 2012
Ashvin Chadha Vs University of Delhi and Others
Delhi High Court · (2013) 133 DRJ 264
University Grants Commission Act, 1956 — Section 12, 14, 2(f), 26, 26(1)(g)
High Courts20 Nov 2012Allowed
Zenith Ropes Pvt. Ltd. Vs Union of India
Delhi High Court · (2013) 1 ARBLR 27 : (2013) 133 DRJ 404 : (2013) 169 PLR 30
Arbitration and Conciliation Act, 1996 — Section 20, 31, 31(7)(b), 34Civil Procedure Code, 1908 (CPC) — Section 34Interest Act, 1978 — Section 3, 5
High Courts20 Nov 2012Dismissed
Multi Fashion Pvt. Ltd. and Others Vs Union of India and Others
Delhi High Court · (2012) 11 DEL CK 0024
High Courts19 Nov 2012Dismissed
CIT Vs Becton Dickinson India Pvt. Ltd.
Delhi High Court · (2013) 1 AD 271 : (2013) 214 TAXMAN 636
Income Tax Act, 1961 — Section 115(J), 115JB, 115JB(2), 37, 37(1)
High Courts19 Nov 2012Dismissed
Kuldeep Singh Vs State
Delhi High Court · (2013) 1 AD 631
Criminal Procedure Code, 1973 (CrPC) — Section 174Evidence Act, 1872 — Section 24, 25, 26, 27Penal Code, 1860 (IPC) — Section 302, 364, 498A
High Courts19 Nov 2012
EMCO Limited Vs Malvika Steel Limited and Others
Delhi High Court · (2012) 11 DEL CK 0244
Contract Act, 1872 — Section 28
High Courts19 Nov 2012Dismissed
Director of Income Tax Vs Cargil TSF PTE Ltd.
Delhi High Court · (2013) 212 TAXMAN 16
Income Tax Act, 1961 — Section 2(28A), 40(a)(i)
High Courts19 Nov 2012Disposed Off
CIT (Central-I) Vs M/s. Dalmia Cement (Bharat) Ltd.
Delhi High Court · (2013) 5 AD 444
Companies Act, 1956 — Section 294, 294AA(3)Income Tax Act, 1961 — Section 256(1), 36(1)(iii), 37(1), 40A(8), 80VV
High Courts19 Nov 2012Disposed Off
Chhanga Mal Gupta Vs UOI and Others
Delhi High Court · (2013) 5 AD 168 : (2013) 196 DLT 151
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 299Delhi Rent Control Act, 1958 — Section 3, 50
High Courts19 Nov 2012Dismissed
Santosh Malhotra Vs Ved Prakash Malhotra
Delhi High Court · (2013) 2 Crimes 414 : (2013) 1 JCC 7
Criminal Procedure Code, 1973 (CrPC) — Section 125, 340, 482
High Courts19 Nov 2012Allowed
In Re: Maruti Countrywide Auto Financial Services Private Limited ("Transferor Company" or "Applicant Company No. 1") and its respective shareholders and creditors and GE Money Financial Services Private Limited ("Transferee Company" or "Applicant Company No. 2") and its respective shareholders and creditors
Delhi High Court · (2012) 11 DEL CK 0204
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts19 Nov 2012Dismissed
Gopal Goyal Vs State of Nct of Delhi
Delhi High Court · (2013) 3 AD 40 : (2013) 196 DLT 510
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439, 482Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 107, 120B, 201, 306, 34
High Courts19 Nov 2012Disposed Off
Subhash Vs State of NCT of Delhi
Delhi High Court · (2013) 197 DLT 279
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Evidence Act, 1872 — Section 154Penal Code, 1860 (IPC) — Section 302
High Courts19 Nov 2012Dismissed
Neelam Dwivedi and Another Vs Union of India and Others
Delhi High Court · (2012) 11 DEL CK 0201
High Courts19 Nov 2012Dismissed
Sada Nand Choudhary Vs Wanti Devi and Others
Delhi High Court · (2012) 10 AD 393 : (2013) 196 DLT 135 : (2013) 133 DRJ 394
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 276, 299, 63
High Courts19 Nov 2012Allowed
Daya Kishan Vs Rakesh Kumar and Others
Delhi High Court · (2012) 11 DEL CK 0191
High Courts19 Nov 2012Allowed
Reliance General Insurance Co. Ltd. Vs Kavita and Others
Delhi High Court · (2013) 5 ALLMR 62
Motor Vehicles Act, 1988 — Section 163A, 166, 166(4), 168, 169
High Courts19 Nov 2012Dismissed
Mrs. Saraswati Devi Through Professor Ram Prakash and Others Vs Sobhagya Advertising Service and Another
Delhi High Court · (2012) 11 DEL CK 0146
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 10, 100ADelhi High Court Act, 1966 — Section 10
High Courts19 Nov 2012Dismissed
Rasil Chand Vs The Union of India and Others
Delhi High Court · (2012) 11 DEL CK 0094