Criminal Procedure Code, 1973 (CrPC) — Section 313Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12(3)(a)(i)(ii), 2(1), 2(k), 20, 49Penal Code, 1860 (IPC) — Section 201, 302, 363, 376, 377

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High Courts16 Nov 2012Disposed Off

Sonu @ Chhotu Vs The State (Govt of NCT of Delhi)

Delhi High Court · (2013) 1 Crimes 336 : (2013) 1 JCC 164

Penal Code, 1860 (IPC) — Section 34, 392, 394, 397, 411

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High Courts16 Nov 2012Dismissed

Shiju Jacob Varghese and Another Vs Tower Vision Ltd. and Others

Delhi High Court · (2013) 196 DLT 385

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 7 Rule 11Evidence Act, 1872 — Section 90, 92Specific Relief Act, 1963 — Section 15(h)

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High Courts16 Nov 2012Dismissed

Daya Kishan Goel Vs Ramesh Chander Goel and Others

Delhi High Court · (2012) 11 DEL CK 0222

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6

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High Courts16 Nov 2012Allowed

ICICI Lombard General Insurance Co. Ltd. Vs Jai Veer Singh and Others

Delhi High Court · (2012) 11 DEL CK 0214

Motor Vehicles Act, 1988 — Section 140, 163A

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High Courts16 Nov 2012Allowed

Bajaj Allianz General Insurance Co. Ltd. Vs Sunit Devi and Others

Delhi High Court · (2012) 11 DEL CK 0196

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High Courts16 Nov 2012Disposed Off

Charanjeet Singh Vs Japjeet Kaur and Another

Delhi High Court · (2013) 1 Crimes 347 : (2013) 1 JCC 105

Criminal Procedure Code, 1973 (CrPC) — Section 125Protection of Women From Domestic Violence Act, 2005 — Section 12

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High Courts16 Nov 2012Disposed Off

Union of India Vs M/s. Mashbra Industries Pvt. Ltd.

Delhi High Court · (2012) 10 AD 293 : (2013) 133 DRJ 126

Arbitration and Conciliation Act, 1996 — Section 34

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High Courts16 Nov 2012Dismissed

Shivraj Gupta Vs Deshraj Gupta and Another

Delhi High Court · (2013) 4 AD 814 : (2013) 196 DLT 14

Hindu Succession Act, 1956 — Section 25

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High Courts16 Nov 2012Dismissed

Shri Devender Gautam Vs Smt. Usha Rani Gautam and Others

Delhi High Court · (2012) 11 DEL CK 0105

Hindu Succession Act, 1956 — Section 23

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High Courts16 Nov 2012Dismissed

Dr. Gurcharan Singh Thind Vs Central Bureau of Investigation and Others

Delhi High Court · (2013) 198 DLT 1

Constitution of India, 1950 — Article 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 200, 36, 482Indian Medical Council Act, 1956 — Section 11(2)

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High Courts16 Nov 2012Allowed

In Re: Sports Station (India) Private Limited and SSIPL Lifestayle Private Limited

Delhi High Court · (2013) 2 AD 555 : (2013) 196 DLT 144

Companies Act, 1956 — Section 100, 101, 102, 103, 12

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