High Courts08 Nov 2012Allowed
Mangru Ram Vs The State (NCT of Delhi)
Delhi High Court · (2012) 10 AD 66
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 32, 33Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,173 of 6,805
High Courts08 Nov 2012Dismissed
Khandelwal Builders Pvt. Ltd. Vs State
Delhi High Court · (2012) 11 DEL CK 0148
Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(3), 156, 156(3), 190
High Courts08 Nov 2012Dismissed
S. K. Pathrella Vs C.B.I.
Delhi High Court · (2012) 11 DEL CK 0133
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 228, 397, 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts08 Nov 2012
The Commissioner of Income Tax New Delhi Vs Jaggon International Ltd.
Delhi High Court · (2013) 214 TAXMAN 630
Income Tax Act, 1961 — Section 115VD, 115VP, 115VR, 148, 263Merchant Shipping Act, 1958 — Section 405, 406, 407
High Courts08 Nov 2012Dismissed
Ranbir Singh Gugneja Vs M/s. Continental Engines Ltd. and Others
Delhi High Court · (2012) 11 DEL CK 0122
High Courts08 Nov 2012Dismissed
Commissioner of Service Tax Vs M/s. Hero Honda Motors Ltd.
Delhi High Court · (2013) 29 STR 358 : (2013) 38 STT 72 : (2012) 56 VST 499
Finance Act, 1994 — Section 66, 68(2)
High Courts07 Nov 2012Dismissed
Dr. (Smt) R.K. Arora Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2012) 11 DEL CK 0263
High Courts07 Nov 2012Allowed
Bhaskar Refractories and SW Pipes Private Limited Vs B.N.B.S. Cements and Products Private Limited
Delhi High Court · (2012) 11 DEL CK 0257
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts07 Nov 2012Dismissed
Sachin Gupta and Another Vs KS Forge Metal Pvt. Ltd.
Delhi High Court · (2012) 11 DEL CK 0254
Arbitration and Conciliation Act, 1996 — Section 34, 37
High Courts07 Nov 2012Allowed
Suraj Mal Vs Punjab National Bank
Delhi High Court · (2012) 194 DLT 399
High Courts07 Nov 2012Allowed
Ram Bahal Bharti Vs Amit etc.
Delhi High Court · (2012) 11 DEL CK 0215
Motor Vehicles Act, 1988 — Section 147(5), 149(1), 168
High Courts07 Nov 2012Allowed
In Re: Spank Hotels Private Limited and Lemon Tree Hotels Limited (formerly known as Lemon Tree Hotels Private Limited)
Delhi High Court · (2013) 133 DRJ 122
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts07 Nov 2012Dismissed
Suresh @ Sureshwar Vs State
Delhi High Court · (2013) 1 AD 711 : (2013) 1 JCC 184
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 307
High Courts07 Nov 2012Allowed
Rashid Vs State Govt. of NCT of Delhi and Others
Delhi High Court · (2012) 10 AD 130 : (2013) 1 JCC 1
Criminal Procedure Code, 1973 (CrPC) — Section 439(2), 482
High Courts07 Nov 2012
Prakash Jha Productions Vs Bata India Limited and Others
Delhi High Court · (2012) 11 DEL CK 0134
High Courts07 Nov 2012Allowed
Abhineet Pesticides Private Limited and Craftsilver Jewels Private Limited Vs Fern Healthcare Private Limited
Delhi High Court · (2013) 112 CLA 208 : (2013) 133 DRJ 504
Companies Act, 1956 — Section 159, 220, 235, 236, 237
High Courts07 Nov 2012Dismissed
Veda Research Laboratories Ltd. Vs Survi Projects
Delhi High Court · (2012) 11 DEL CK 0115
Arbitration and Conciliation Act, 1996 — Section 34
High Courts07 Nov 2012Dismissed
Union of India Vs B.S. Bola
Delhi High Court · (2012) 11 DEL CK 0113
Prevention of Corruption Act, 1988 — Section 19(1)(a)
High Courts07 Nov 2012Dismissed
Sanjeev Chawla Vs Sunita Chawla and Others
Delhi High Court · (2012) 10 AD 352
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), 151